|
13 January 2003
Supreme Court 3 pages U/A 143(1) OF THE CONSTITUTION OF INDIA Vs ......
Bench: S. RAJENDRA BABU,ARUN KUMAR,G.P. MATHUR |
|
08 January 2003
Supreme Court 8 pages GURUCHARAN KUMAR Vs STATE OF RAJASTHAN
Bench: N. SANTOSH HEGDE,B.P. SINGH. |
|
08 January 2003
Supreme Court 2 pages MANGE RAM Vs FINANCIAL COMMISSIONER
Case number: C.A. No.-003632-003632 / 1996 |
|
08 January 2003
Supreme Court 11 pages SHARDA DEVI Vs STATE OF BIHAR
Bench: R.C. LAHOTI,BRIJESH KUMAR |
|
08 January 2003
Supreme Court 7 pages STATE OF U.P. Vs ARUN KUMAR GUPTA
Case number: Crl.A. No.-000409-000410 / 1996 |
|
08 January 2003
Supreme Court 3 pages SUBIMAL SARKAR Vs SACHINDRA NATH MONDAL .
Case number: Crl.A. No.-000453-000453 / 1996 |
|
08 January 2003
Supreme Court 4 pages SHAILENDRA PRATAP Vs STATE OF U.P.
Case number: Crl.A. No.-000056-000056 / 1996 |
|
08 January 2003
Supreme Court 6 pages DMAI Vs
Bench: R.C. LAHOTI,BRIJESH KUMAR. |
|
08 January 2003
Supreme Court 6 pages CHITTARMAL Vs STATE OF RAJASTHAN
Bench: N. SANTOSH HEGDE,B.P. SINGH. |
|
08 January 2003
Supreme Court 6 pages VIMAL SURESH KAMBLE Vs CHALUVERAPINAKE APAL S.P.
Case number: Crl.A. No.-001449-001449 / 1995 |
|
07 January 2003
Supreme Court 4 pages LALLU MANJHI Vs STATE OF JHARKHAND
Bench: R.C. LAHOTI,BRIJESH KUMAR. |
|
07 January 2003
Supreme Court 9 pages STATE OF KARNATAKA Vs M.V. MANJUNATHEGOWDA
Bench: Y.K. SABHARWAL,H.K. SEMA. |
|
07 January 2003
Supreme Court 6 pages RAJENDRA SHANTARAM TODANKAR Vs STATE OF MAHARASHTRA .
Bench: R.C. LAHOTI,BRIJESH KUMAR. |
|
06 January 2003
Supreme Court 6 pages BALDEV SINGH Vs STATE OF M.P.
Case number: Crl.A. No.-000275-000275 / 2001 |
|
06 January 2003
Supreme Court 2 pages GYASIRAM Vs STATE OF M.P.
Case number: Crl.A. No.-000380-000380 / 2001 |