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20 January 2003
Supreme Court 4 pages S.K. RAY Vs STATE OF ORISSA .
Case number: C.A. No.-002421-002421 / 2001 |
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20 January 2003
Supreme Court 2 pages UNION OF INDIA Vs A P BAJPAI
Case number: C.A. No.-016838-016838 / 1996 |
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20 January 2003
Supreme Court 2 pages DARPAN KUMAR SHARMA @ DHARBAN KUMAR SHARMA Vs STATE OF TAMIL NADU AND ORS.
Case number: Writ Petition (crl.) 87 of 2002 |
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17 January 2003
Supreme Court 13 pages STATE OF KARNATAKA Vs VISHWABHARATHI HOUSE BLDG. COOP.SOC.&ORS
Case number: C.A. No.-009927-009927 / 1996 |
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17 January 2003
Supreme Court 3 pages MALIYAKKAL ABDUL AZEEZ Vs ASSISTANT COLLECTOR KERALA AND ANR.
Bench: SHIVARAJ V. PATIL , ARIJIT PASAYAT,NULL,NULL,NULL |
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16 January 2003
Supreme Court 4 pages S.B.I. Vs K.P. NARAYANAN KUTTY
Case number: C.A. No.-003781-003781 / 1999 |
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15 January 2003
Supreme Court 12 pages ACHALDAS DURGAJI OSWAL (D) THRU LRS Vs RAMVILAS GANGABISAN HEDA(D) BY LRS.&ORS.
Case number: C.A. No.-000288-000288 / 2003 |
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15 January 2003
Supreme Court 6 pages BADRINARAYAN CHUNILAL BHUTADA Vs GOVINDRAM RAMGOPAL MUNDADA
Case number: C.A. No.-000321-000321 / 1999 |
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15 January 2003
Supreme Court 7 pages DMAI Vs
Case number: C.A. No.-004598-004612 / 1994 |
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15 January 2003
Supreme Court 4 pages ZAFAR Vs STATE OF U.P.
Case number: Crl.A. No.-000498-000498 / 2000 |
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15 January 2003
Supreme Court 4 pages A.P.S.R.T.C. Vs S. NARSAGOUD
Case number: C.A. No.-006362-006362 / 2000 |
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14 January 2003
Supreme Court 108 pages RAM NARAIN POPLY Vs CENTRAL BUREAU OF INVESTIGATION
Case number: Crl.A. No.-001097-001097 / 1999 |
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14 January 2003
Supreme Court 4 pages M/S. ALPINE INDUSTRIES Vs COLLECTOR OF CENTRAL EXCISE, NEW DELHI
Case number: C.A. No.-011651-011652 / 1995 |
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14 January 2003
Supreme Court 5 pages KEDIA AGGLOMERATED MARBLES LTD. Vs COLLECTOR OF CENTRAL EXCISE
Case number: C.A. No.-006302-006302 / 1995 |
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13 January 2003
Supreme Court 11 pages EASLAND COMBINES, COIMBATORE Vs COLLECTOR OF CENTRAL EXCISE, COIMBATORE
Case number: C.A. No.-002693-002693 / 2000 |