Showing 21916 - 21930 of 41947 judgements
24 January 2003
Supreme Court
2 pages
SADHANA LODH Vs NATIONAL INSURANCE COMPANY LTD.

Bench: CJI.,S. B. SINHA,AR. LAKSHMANAN.
Case number: C.A. No.-000557-000557 / 2003
Diary number: 19291 / 2001
Advocates: MANOJ SWARUP Vs B. K. PAL

24 January 2003
Supreme Court
5 pages
ORIENTAL INSURANCE COMPANY LTD. Vs DEVIREDDY KONDA REDDY .

Bench: SHIVARAJ V. PATIL,ARIJIT PASAYAT.
Case number: C.A. No.-000981-000990 / 2002
Diary number: 19687 / 2001
Advocates: Vs D. MAHESH BABU

24 January 2003
Supreme Court
4 pages
STATE OF KARNATAKA Vs MOHD. NASEER

Case number: Crl.A. No.-000905-000905 / 1995
Diary number: 82400 / 1993
Advocates: M. VEERAPPA Vs

24 January 2003
Supreme Court
3 pages
Reena Mehra Vs Rohit Rai Mehra & Anr.

Case number: Transfer Case (civil) 20 of 2002

24 January 2003
Supreme Court
5 pages
Union of India & Others Vs M/s Chowgule & Co. Ltd. & Others

Bench: SYED SHAH MOHAMMED QUADRI,ASHOK BHAN.
Case number: Appeal (civil) 2185- of 2188

24 January 2003
Supreme Court
2 pages
K.C.G. VERGHESE Vs K.T. RAJENDRAN AND ANR.

Case number: Contempt Petition (civil) 280-281 of 2000

23 January 2003
Supreme Court
2 pages
S.M.S. SANDHU Vs CHANDIGARH ADMINISTRATION .

Case number: C.A. No.-000498-000498 / 2003
Diary number: 15044 / 2002
Advocates: Vs KAMINI JAISWAL

23 January 2003
Supreme Court
6 pages
GHAZIABAD DEVELOPMENT AUTHORITY Vs ANOOP SINGH

Bench: K.G. BALAKRISHNAN,P. VENKATARAMA REDDI
Case number: C.A. No.-005101-005101 / 1996
Diary number: 82399 / 1993
Advocates: SUDHIR KULSHRESHTHA Vs BINA GUPTA

23 January 2003
Supreme Court
9 pages
BHAGWAN SINGH Vs STATE OF M.P.

Bench: S. RAJENDRA BABU,D. M. DHARMADHIKARI,G.P. MATHUR.
Case number: Crl.A. No.-000789-000789 / 2002
Diary number: 9833 / 2002
Advocates: ANIL SHRIVASTAV Vs

23 January 2003
Supreme Court
3 pages
H.C.OF JUD.AT BOMBAY THRO REGISTRAR &ANR Vs BRIJ MOHAN GUPTA(DEAD)THR. LRS.

Case number: C.A. No.-000137-000137 / 1999
Diary number: 7918 / 1998
Advocates: D. M. NARGOLKAR Vs P. NARASIMHAN

21 January 2003
Supreme Court
19 pages
MODI ENTERTAINMENT NETWORK Vs W.S.G. CRICKET PTE. LTD.

Bench: SYED SHAH MOHAMMED QUADRI,ARIJIT PASAYAT
Case number: C.A. No.-000422-000422 / 2003
Diary number: 9021 / 2002
Advocates: Vs LAWYER S KNIT & CO

21 January 2003
Supreme Court
4 pages
COMPTROLLER & AUDITOR GENERAL Vs KAMLESH VADILAL MEHTA

Case number: C.A. No.-011458-011458 / 1995
Diary number: 17490 / 1995
Advocates: C. V. SUBBA RAO Vs

21 January 2003
Supreme Court
6 pages
RIZAN Vs STATE OF CHHATTISGARH

Case number: Crl.A. No.-000082-000082 / 2003
Diary number: 867 / 2001
Advocates: Vs KAMAKSHI S. MEHLWAL

21 January 2003
Supreme Court
3 pages
COMMMISSIONER OF POLICE,HUBLI Vs R.S. MORE

Case number: C.A. No.-000177-000177 / 2000
Diary number: 18819 / 1999
Advocates: Vs RR-EX-PARTE

20 January 2003
Supreme Court
3 pages
U. DHAR Vs STATE OF JHARKHAND

Bench: M.B. SHAH,ARUN KUMAR
Case number: Crl.A. No.-000070-000070 / 2003
Diary number: 11080 / 2002
Advocates: M. K. DUA Vs GOPAL PRASAD