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24 January 2003
Supreme Court 2 pages SADHANA LODH Vs NATIONAL INSURANCE COMPANY LTD.
Bench: CJI.,S. B. SINHA,AR. LAKSHMANAN. |
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24 January 2003
Supreme Court 5 pages ORIENTAL INSURANCE COMPANY LTD. Vs DEVIREDDY KONDA REDDY .
Bench: SHIVARAJ V. PATIL,ARIJIT PASAYAT. |
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24 January 2003
Supreme Court 4 pages STATE OF KARNATAKA Vs MOHD. NASEER
Case number: Crl.A. No.-000905-000905 / 1995 |
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24 January 2003
Supreme Court 3 pages Reena Mehra Vs Rohit Rai Mehra & Anr.
Case number: Transfer Case (civil) 20 of 2002 |
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24 January 2003
Supreme Court 5 pages Union of India & Others Vs M/s Chowgule & Co. Ltd. & Others
Bench: SYED SHAH MOHAMMED QUADRI,ASHOK BHAN. |
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24 January 2003
Supreme Court 2 pages K.C.G. VERGHESE Vs K.T. RAJENDRAN AND ANR.
Case number: Contempt Petition (civil) 280-281 of 2000 |
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23 January 2003
Supreme Court 2 pages S.M.S. SANDHU Vs CHANDIGARH ADMINISTRATION .
Case number: C.A. No.-000498-000498 / 2003 |
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23 January 2003
Supreme Court 6 pages GHAZIABAD DEVELOPMENT AUTHORITY Vs ANOOP SINGH
Bench: K.G. BALAKRISHNAN,P. VENKATARAMA REDDI |
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23 January 2003
Supreme Court 9 pages BHAGWAN SINGH Vs STATE OF M.P.
Bench: S. RAJENDRA BABU,D. M. DHARMADHIKARI,G.P. MATHUR. |
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23 January 2003
Supreme Court 3 pages H.C.OF JUD.AT BOMBAY THRO REGISTRAR &ANR Vs BRIJ MOHAN GUPTA(DEAD)THR. LRS.
Case number: C.A. No.-000137-000137 / 1999 |
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21 January 2003
Supreme Court 19 pages MODI ENTERTAINMENT NETWORK Vs W.S.G. CRICKET PTE. LTD.
Bench: SYED SHAH MOHAMMED QUADRI,ARIJIT PASAYAT |
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21 January 2003
Supreme Court 4 pages COMPTROLLER & AUDITOR GENERAL Vs KAMLESH VADILAL MEHTA
Case number: C.A. No.-011458-011458 / 1995 |
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21 January 2003
Supreme Court 6 pages RIZAN Vs STATE OF CHHATTISGARH
Case number: Crl.A. No.-000082-000082 / 2003 |
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21 January 2003
Supreme Court 3 pages COMMMISSIONER OF POLICE,HUBLI Vs R.S. MORE
Case number: C.A. No.-000177-000177 / 2000 |
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20 January 2003
Supreme Court 3 pages U. DHAR Vs STATE OF JHARKHAND
Bench: M.B. SHAH,ARUN KUMAR |