Showing 21901 - 21915 of 41947 judgements
29 January 2003
Supreme Court
6 pages
ROURKELA SHRAMIK SANGH Vs STEEL AUTHORITY OF INDIA LTD.

Bench: CJI,S.B. SINHA,A.R. LAKSHMANAN.
Case number: C.A. No.-000639-000639 / 2003
Diary number: 12938 / 2000
Advocates: Vs SUNIL KUMAR JAIN

29 January 2003
Supreme Court
6 pages
STATE OF GUJARAT Vs SAURASHTRA CEMENT & CHEMICAL INDUSTRIES

Bench: M.B. SHAH,ARUN KUMAR
Case number: C.A. No.-003658-003658 / 1994
Diary number: 72872 / 1994
Advocates: HEMANTIKA WAHI Vs

29 January 2003
Supreme Court
17 pages
PUBLIC SERVICES TRIBUNAL BAR ASSOCIATION Vs STATE OF U.P.

Bench: CJI,ASHOK BHAN
Case number: C.A. No.-003946-003946 / 2001
Diary number: 13175 / 2000
Advocates: LAKSHMI RAMAN SINGH Vs V. J. FRANCIS

29 January 2003
Supreme Court
2 pages
DIRECTOR GENERAL R.P.F. Vs CH. SAI BABU

Case number: C.A. No.-004622-004622 / 2000
Diary number: 19181 / 1999
Advocates: SUSHMA SURI Vs N. ANNAPOORANI

28 January 2003
Supreme Court
3 pages
BALWANT SINGH Vs ANAND KUMAR SHARMA .

Bench: SHIVARAJ V. PATIL,ARIJIT PASAYAT
Case number: C.A. No.-000910-000910 / 2001
Diary number: 3854 / 2000
Advocates: 0 Vs LAKSHMI RAMAN SINGH

28 January 2003
Supreme Court
12 pages
NASIRUDDIN Vs SITA RAM AGARWAL

Bench: CJI,S.B. SINHA,AR. LAKSHMANAN.
Case number: C.A. No.-005077-005077 / 1998
Diary number: 4724 / 1998
Advocates: SUSHIL KUMAR JAIN Vs

28 January 2003
Supreme Court
7 pages
AJAY MITRA Vs STATE OF M.P. .

Bench: S. RAJENDRA BABU,BRIJESH KUMAR,G.P. MATHUR.
Case number: Crl.A. No.-000129-000129 / 2003
Diary number: 60285 / 2003
Advocates: Vs KAMAKSHI S. MEHLWAL

28 January 2003
Supreme Court
3 pages
NARAYAN PRASAD LOHIA Vs NIKUNJ KUMAR LOHIA .

Case number: C.A. No.-001382-001382 / 2002
Diary number: 12220 / 2000
Advocates: PRAVIR CHOUDHARY Vs K. V. VIJAYAKUMAR

28 January 2003
Supreme Court
2 pages
STATE OF M.P. Vs RAMSWAROOP VAISHYA

Case number: C.A. No.-001962-001962 / 1998
Diary number: 743 / 1998
Advocates: Vs NIRAJ SHARMA

28 January 2003
Supreme Court
3 pages
BALWANT SINGH Vs ANAND KUMAR SHARMA .

Bench: CJI,S.B. SINHA,AR. LAKSHMANAN.
Case number: C.A. No.-000910-000910 / 2001
Diary number: 3854 / 2000
Advocates: 0 Vs LAKSHMI RAMAN SINGH

27 January 2003
Supreme Court
5 pages
N. BAGAVATHY AMMAL Vs COMNR. OF INCOME TAX, MADURAI

Bench: RUMA PAL,B.N. SRIKRISHNA.
Case number: C.A. No.-002606-002607 / 2001
Diary number: 9309 / 2000
Advocates: Vs B. V. BALARAM DAS

27 January 2003
Supreme Court
13 pages
HIGH COURT OF JUDICATURE FOR RAJASTHAN Vs P.P. SINGH

Bench: CJI,S.B. SINHA,AR. LAKSHMANAN
Case number: C.A. No.-000059-000059 / 2001
Diary number: 20696 / 2000
Advocates: Vs SURYA KANT

27 January 2003
Supreme Court
7 pages
STATE OF KARNATAKA Vs SHARIFF

Bench: S. RAJENDRA BABU,G.P. MATHUR.
Case number: Crl.A. No.-000662-000662 / 1995
Diary number: 69418 / 1989
Advocates: M. VEERAPPA Vs

27 January 2003
Supreme Court
3 pages
SUPREET BATRA Vs UNION OF INDIA .

Bench: S. RAJENDRA BABU,D.M. DHARMADHIKARI, G.P. MATHUR.
Case number: W.P.(C) No.-000393-000393 / 2002
Diary number: 12066 / 2002
Advocates: PAREKH & CO. Vs D. S. MAHRA

24 January 2003
Supreme Court
3 pages
SADHANA LODH Vs NATIONAL INSURANCE COMPANY LTD.

Bench: CJI.,S. B. SINHA,AR. LAKSHMANAN
Case number: C.A. No.-000557-000557 / 2003
Diary number: 19291 / 2001
Advocates: MANOJ SWARUP Vs B. K. PAL