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04 February 2003
Supreme Court 3 pages PREMA(DEAD) THROUGH LRS. Vs SURAT SINGH & ORS ETC.ETC.
Case number: C.A. No.-001008-001009 / 1995 |
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04 February 2003
Supreme Court 14 pages STATE OF U.P. Vs U.O.I.
Case number: C.A. No.-005781-005781 / 1999 |
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03 February 2003
Supreme Court 3 pages STATE OF M.P. Vs DEVKINANDAN MAHESHWARI
Case number: C.A. No.-000858-000858 / 2003 |
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31 January 2003
Supreme Court 3 pages JAI PAL Vs STATE OF U.P.
Case number: Crl.A. No.-001272-001272 / 2001 |
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31 January 2003
Supreme Court 8 pages AMAR SINGH Vs BALWINDER SINGH .
Bench: S. RAJENDRA BABU,G.P. MATHUR |
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31 January 2003
Supreme Court 3 pages M/S. RAJASTHAN SPG. & WVG. MILLS LTD. Vs COMMNR. OF CENTRAL EXCISE, JAIPUR
Case number: C.A. No.-002170-002170 / 2001 |
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31 January 2003
Supreme Court 3 pages CHERLOPALLI CHELIMINABI SAHEB Vs STATE OF A.P.
Case number: Crl.A. No.-000260-000260 / 1996 |
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31 January 2003
Supreme Court 3 pages COLLECTOR OF CENTRAL EXCISE,AURANGABAD Vs MOTOR INDUSTRIES CO. LTD.
Case number: C.A. No.-009351-009352 / 1995 |
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31 January 2003
Supreme Court 5 pages COLLECTOR OF CUSTOMS,BOMBAY Vs ELEPHANTA OIL AND INDUSTRIES LTD.
Bench: M.B. SHAH,ARUN KUMAR |
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30 January 2003
Supreme Court 6 pages CENTRAL BUREAU OF INVESTIGATION Vs ASHIQ HUSSAIN FAKTOO .
Bench: S. N. VARIAVA,B. N. AGRAWAL. |
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30 January 2003
Supreme Court 4 pages BHARAT Vs STATE OF M.P.
Case number: Crl.A. No.-000488-000488 / 1996 |
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30 January 2003
Supreme Court 3 pages DHANANJAY Vs CHIEF EXE.OFFICER,ZILLA PARISHAD,JALNA
Case number: C.A. No.-000726-000726 / 2001 |
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29 January 2003
Supreme Court 6 pages STATE OF GUJARAT Vs SAURASHTRA CEMENT & CHEMICAL INDUSTRIES
Case number: C.A. No.-003658-003658 / 1994 |
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29 January 2003
Supreme Court 5 pages BHARAT LAL BARANWAL Vs VIRENDRA KUMAR AGARWAL
Bench: CJI,ASHOK BHAN |
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29 January 2003
Supreme Court 8 pages DAYAL SINGH Vs UNION OF INDIA .
Bench: CJI,S.B. SINHA,AR. LAKSHMANAN |