Judgements

06 February 2003
Supreme Court
3 pages

SMT.KUNJANAM ANTONY(DEAD) BY LRS. Vs STATE OF KERALA

Case number: C.A. No.-005351-005351 / 1995
Diary number: 74777 / 1991
Advocates: K. V. SREEKUMAR Vs RAMESH BABU M. R.

06 February 2003
Supreme Court
2 pages

ARCHANA M. KAMATH Vs CANARA BANK

Case number: C.A. No.-014562-014563 / 1996
Diary number: 16986 / 1995
Advocates: E. C. AGRAWALA Vs

05 February 2003
Supreme Court
5 pages

H. GANGAHANUME GOWDA Vs KARNATAKA AGRO INDUSTRIES CORP. LTD.

Bench: SHIVARAJ V. PATIL,ARIJIT PASAYAT
Case number: C.A. No.-001024-001024 / 2003
Diary number: 63650 / 2002
Advocates: Vs LALITA KAUSHIK

05 February 2003
Supreme Court
9 pages

TATA HYDRO ELECTRIC POWER SUPPLY LTD&ORS Vs UNION OF INDIA

Case number: C.A. No.-001005-001005 / 2003
Diary number: 2474 / 2001
Advocates: S. NARAIN & CO. Vs ANIL KATIYAR

05 February 2003
Supreme Court
12 pages

P. LAL Vs UNION OF INDIA .

Bench: SYED SHAH MOHAMMED QUADRI,S. N. VARIAVA.
Case number: C.A. No.-001050-001051 / 2003
Diary number: 17210 / 2001
Advocates: S. JANANI Vs RUBY SINGH AHUJA

05 February 2003
Supreme Court
5 pages

FOOD CORPORATION OF INDIA Vs SURENDRA, DEVENDRA & MAHENDRA TRANS.CO.

Bench: M. B. SHAH,ASHOK BHAN,ARUN KUMAR
Case number: C.A. No.-001577-001577 / 1994
Diary number: 72876 / 1994
Advocates: Y. PRABHAKARA RAO Vs RATHIN DAS

05 February 2003
Supreme Court
3 pages

N. KHADERVALI SAHEB(DEAD)BY LRS. Vs N. GUDU SAHIB (DEAD) .

Bench: M.B. SHAH,ASHOK BHAN,ARUN KUMAR.
Case number: C.A. No.-005680-005681 / 1994
Diary number: 17539 / 1993
Advocates: A. T. M. SAMPATH Vs K. RAM KUMAR

05 February 2003
Supreme Court
8 pages

M.T.W. TENZING NAMGYSL Vs MOTILAL LAKHOTIA .

Bench: CJI,S.B. SINHA,AR. LAKSHMANAN
Case number: C.A. No.-009265-009265 / 1995
Diary number: 13325 / 1994
Advocates: S. NARAIN & CO. Vs RADHA RANGASWAMY

05 February 2003
Supreme Court
3 pages

SMT. KASTURI BAI Vs SMT. ANGURI CHAUDHARY

Case number: C.A. No.-000818-000818 / 2001
Diary number: 15086 / 2000
Advocates: ABHA JAIN Vs B. S. BANTHIA

05 February 2003
Supreme Court
3 pages

RIKHI RAM Vs SMT. SUKHRANIA .

Case number: C.A. No.-001578-001578 / 1994
Diary number: 72877 / 1994
Advocates: ASHOK K. MAHAJAN Vs RR-EX-PARTE

05 February 2003
Supreme Court
5 pages

DMAI Vs

Case number: C.A. No.-002123-002124 / 1994
Diary number: 76601 / 1994

05 February 2003
Supreme Court
0 pages

RAMAKRISHNA KAMAT Vs STATE OF KARNATAKA

Case number: C.A. No.-006491-006495 / 1997
Diary number: 4296 / 1997
Advocates: S. N. BHAT Vs

04 February 2003
Supreme Court
4 pages

UNION OF INDIA Vs DHIR SINGH CHINNA

Bench: N. SANTOSH HEGDE,B.P. SINGH.
Case number: C.A. No.-006407-006407 / 2002
Diary number: 20892 / 2001
Advocates: B. V. BALARAM DAS Vs

04 February 2003
Supreme Court
4 pages

STATE OF ANDHRA PRADESH Vs T. VENKATESWARA RAO

Case number: Crl.A. No.-000550-000550 / 1997
Diary number: 61696 / 1997
Advocates: GUNTUR PRABHAKAR Vs D. V. PADMA PRIYA

04 February 2003
Supreme Court
6 pages

RENU DEVI Vs MAHENDRA SINGH

Case number: C.A. No.-004231-004231 / 1999
Diary number: 14611 / 1998