Showing 21856 - 21870 of 41947 judgements
11 February 2003
Supreme Court
4 pages
RAM ASHREY SINGH Vs RAM BUX SINGH .

Bench: SHIVARAJ V. PATIL,ARIJIT PASAYAT
Case number: C.A. No.-005688-005688 / 2000
Diary number: 1621 / 2000
Advocates: Vs RESPONDENT-IN-PERSON

11 February 2003
Supreme Court
8 pages
REGIONAL MANAGER,U.P.S.R.T.C ETAWAH &ORS Vs HOTI LAL

Bench: SHIVARAJ V. PATIL,RIJIT PASAYAT
Case number: C.A. No.-005984-005984 / 2000
Diary number: 5024 / 2000
Advocates: PRADEEP MISRA Vs SUDHIR KULSHRESHTHA

11 February 2003
Supreme Court
11 pages
STATE THRU NARCOTICS CONTROL BUREAU Vs KULWANT SINGH

Case number: Crl.A. No.-001139-001139 / 2000
Diary number: 21390 / 2000
Advocates: SUSHMA SURI Vs ARUN K. SINHA

11 February 2003
Supreme Court
6 pages
STATE OF PUNJAB Vs SUCHA SINGH

Case number: Crl.A. No.-000440-000440 / 1996
Diary number: 72878 / 1994
Advocates: BIMAL ROY JAD Vs ANNAM D. N. RAO

07 February 2003
Supreme Court
10 pages
ST. JOHNS TEACHERS TRAINING INSTITUTE Vs REGL.DIR.NATNL.COUNCIL,TEACHER EDU.&ANR.

Bench: S RAJENDRA BABU,D.M. DHARMADHIKARI,G.P. MATHUR.
Case number: C.A. No.-001068-001068 / 2003
Diary number: 791 / 2001
Advocates: E. C. AGRAWALA Vs REVATHY RAGHAVAN

07 February 2003
Supreme Court
10 pages
ST. JOHNS TEACHERS TRAINING INSTITUTE Vs REGL.DIR.NATNL.COUNCIL,TEACHER EDU.&ANR.

Case number: C.A. No.-001068-001068 / 2003
Diary number: 791 / 2001
Advocates: E. C. AGRAWALA Vs REVATHY RAGHAVAN

06 February 2003
Supreme Court
9 pages
MUNICIPAL CORPORATION OF DELHI Vs INTNL.SECURITY & INTELLIGENCE AGENCY LTD

Bench: R.C. LAHOTI,BRIJESH KUMAR,ARIJIT PASAYAT.
Case number: C.A. No.-001062-001062 / 2003
Diary number: 17560 / 2002
Advocates: S.K. SINHA Vs ASHOK K. MAHAJAN

06 February 2003
Supreme Court
3 pages
WELLWORTH VANIJYA PVT. LTD. Vs CHOWDHURY UDYOG PVT. LTD.

Case number: C.A. No.-001054-001054 / 2003
Diary number: 16018 / 2002
Advocates: PARIJAT SINHA Vs RAJIV TALWAR

06 February 2003
Supreme Court
2 pages
NARAYAN MISHRA Vs PRAMOD KUMAR GUPTA .

Case number: C.A. No.-001055-001055 / 2003
Diary number: 313 / 2002
Advocates: NIRAJ SHARMA Vs

06 February 2003
Supreme Court
3 pages
SAHADEO SINGH Vs U O I

Case number: C.A. No.-004559-004559 / 1996
Diary number: 14105 / 1995
Advocates: RANJAN MUKHERJEE Vs D. S. MAHRA

06 February 2003
Supreme Court
3 pages
BASISTH ROY Vs STATE OF BIHAR

Case number: Crl.A. No.-001284-001284 / 2001
Diary number: 12836 / 2001
Advocates: SHIVA PUJAN SINGH Vs

06 February 2003
Supreme Court
3 pages
BHIMRAO @ RAMESH PANDHARI BHADE Vs STATE OF MAHARASHTRA

Case number: Crl.A. No.-000144-000148 / 1996
Diary number: 63828 / 1996
Advocates: SHAKIL AHMED SYED Vs V. N. RAGHUPATHY

06 February 2003
Supreme Court
11 pages
COLLECTOR OF CENTRAL EXCISE, MADRAS Vs M/S I.T.C. LTD.

Bench: M.B. SHAH,ARUN KUMAR
Case number: C.A. No.-012043-012054 / 1995
Diary number: 63311 / 1995
Advocates: B. KRISHNA PRASAD Vs RAJAN NARAIN

06 February 2003
Supreme Court
10 pages
SARWAN KUMAR GUPTA Vs MADAN LAL AGGRAWAL

Bench: SYED SHAH MOHAMMED QUADRI,ASHOK BHAN
Case number: C.A. No.-001058-001058 / 2003
Diary number: 17402 / 2001
Advocates: Vs SHAIL KUMAR DWIVEDI

06 February 2003
Supreme Court
8 pages
STATE OF MADHYA PRADESH Vs BHOLA @ BHAIRON PRASAD RAGHUVANSHI

Bench: S. RAJENDRA BABU,D. M. DHARMADHIKARI,G. P. MATHUR.
Case number: Crl.A. No.-000092-000092 / 2002
Diary number: 9232 / 2001
Advocates: KAMAKSHI S. MEHLWAL Vs