Showing 21841 - 21855 of 41947 judgements
14 February 2003
Supreme Court
11 pages
KULDIP CHAND Vs ADVOCATE GENL. TO GOVT OF H P

Bench: S.B. SINHA,AR. LAKSHMANAN
Case number: C.A. No.-005178-005178 / 1997
Diary number: 77383 / 1996
Advocates: E. C. AGRAWALA Vs NARESH K. SHARMA

14 February 2003
Supreme Court
3 pages
ARATI BEZBARUAH Vs DY DIRECTOR GEN.GEO.SURVEY OF INDIA &ANR

Bench: S.B. SINHA
Case number: C.A. No.-005193-005193 / 1997
Diary number: 8644 / 1997
Advocates: A. P. MOHANTY Vs ARVIND KUMAR SHARMA

14 February 2003
Supreme Court
5 pages
SUBHASIS BAKSHI Vs W.B.MEDICAL COUNCIL .

Bench: S. RAJENDRA BABU,SHIVARAJ V. PATIL
Case number: C.A. No.-000152-000152 / 1994
Diary number: 69896 / 1994
Advocates: MANIK KARANJAWALA Vs SINHA & DAS

14 February 2003
Supreme Court
12 pages
G. Bassi Reddy Vs International Crops Research Instt. & Anr.

Bench: RUMA PAL,B.N. SRIKRISHNA
Case number: Appeal (civil) 2399 of 1986

13 February 2003
Supreme Court
6 pages
KUNAL SINGH Vs UNION OF INDIA

Bench: SHIVARAJ V. PATIL,H.K. SEMA
Case number: C.A. No.-001789-001789 / 2000
Diary number: 17880 / 1999
Advocates: ANIL NAG Vs B. KRISHNA PRASAD

13 February 2003
Supreme Court
5 pages
M/S. CADILA LABORATORIES PVT. LTD. Vs C.C.E. VADODARA

Bench: S.N. VARIAVA, B.N. AGRAWAL
Case number: C.A. No.-006745-006745 / 1999
Diary number: 17007 / 1999
Advocates: BHARGAVA V. DESAI Vs B. KRISHNA PRASAD

13 February 2003
Supreme Court
4 pages
ANIL KUMAR Vs STATE OF U.P.

Bench: S. N. VARIAVA,B. N. AGRAWAL
Case number: Crl.A. No.-000139-000139 / 1996
Diary number: 3045 / 1995
Advocates: RAKESH K. SHARMA Vs

13 February 2003
Supreme Court
1 pages
CHAMAN Vs STATE OF U.P.

Case number: Crl.A. No.-000934-000936 / 1995
Diary number: 3826 / 1995
Advocates: GOPAL SINGH Vs

13 February 2003
Supreme Court
6 pages
K.T.VENKATAGIRI Vs STATE OF KARNATAKA .

Case number: C.A. No.-004728-004732 / 1989
Diary number: 69420 / 1989
Advocates: K. RAJEEV Vs M. VEERAPPA

13 February 2003
Supreme Court
2 pages
RAMJI SINGH Vs THE ADDL.COMMNR.,VARANASI DEV.&ORS

Case number: C.A. No.-004924-004924 / 1998
Diary number: 1235 / 1998

13 February 2003
Supreme Court
3 pages
STATE OF U.P. Vs JANKI DEVI PAL

Case number: C.A. No.-002065-002065 / 2000
Diary number: 18757 / 1998
Advocates: SHAIL KUMAR DWIVEDI Vs

13 February 2003
Supreme Court
9 pages
SUBAL PAUL Vs MALINA PAUL

Case number: C.A. No.-007806-007806 / 2001
Diary number: 19734 / 2000
Advocates: SANJAY PARIKH Vs MADHU MOOLCHANDANI

11 February 2003
Supreme Court
11 pages
STATE THRU NARCOTICS CONTROL BUREAU Vs KULWANT SINGH

Bench: N. SANTOSH HEDGE,B.P. SINGH.
Case number: Crl.A. No.-001139-001139 / 2000
Diary number: 21390 / 2000
Advocates: SUSHMA SURI Vs ARUN K. SINHA

11 February 2003
Supreme Court
3 pages
RADHA MOHAN LAL Vs RAJASTHAN HIGH COURT (JAIPUR BENCH)

Bench: Y.K. SABHARWAL,H.K. SEMA
Case number: Crl.A. No.-000445-000445 / 1993
Diary number: 82410 / 1993
Advocates: Vs G. PRAKASH

11 February 2003
Supreme Court
10 pages
C.& M.D., UNITED COMMERCIAL BANK Vs P.C. KAKKAR

Bench: SHIVARAJ V. PATIL,ARIJIT PASAYAT
Case number: C.A. No.-003433-003433 / 2000
Diary number: 16349 / 1999
Advocates: SHIV KUMAR SURI Vs VISHWAJIT SINGH