Judgements

Showing 21826 - 21840 of 41947 judgements
18 February 2003
Supreme Court
4 pages
CHIEF FOREST CONSERVATOR(WILD LIFE)&ORS. Vs NISAR KHAN

Case number: C.A. No.-005519-005519 / 1994
Diary number: 72879 / 1994
Advocates: AJAY K. AGRAWAL Vs SUSHIL KUMAR JAIN

17 February 2003
Supreme Court
4 pages
GHAPOO YADAV Vs STATE OF M.P.

Bench: SHIVARAJ V. PATIL,ARIJIT PASAYAT
Case number: Crl.A. No.-000229-000229 / 2003
Diary number: 9939 / 2001
Advocates: L. N. GUPTA Vs KAMAKSHI S. MEHLWAL

17 February 2003
Supreme Court
8 pages
COMMNR. OF SALES TAX, M.P. Vs M/S. SUBHASH & COMPANY

Bench: SHIVARAJ V. PATIL,ARIJIT PASAYAT
Case number: C.A. No.-001374-001374 / 2003
Diary number: 21941 / 2001
17 February 2003
Supreme Court
3 pages
BHIMANAGOUDA BASANAGOUDA PATIL Vs MOHAMMAD GUDUSAHEB

Case number: C.A. No.-001338-001338 / 2003
Diary number: 7149 / 2000
Advocates: Vs K. SARADA DEVI

17 February 2003
Supreme Court
14 pages
M/S.D.L.F.QUTAB ENC.COMPLX.EDU.CHAIR.TR. Vs STATE OF HARYANA .

Case number: C.A. No.-004908-004908 / 2002
Diary number: 7237 / 2001
Advocates: B. VIJAYALAKSHMI MENON Vs HEMANTIKA WAHI

17 February 2003
Supreme Court
9 pages
PAMURU VISHNU VINODH REDDY Vs CHILLAKURU CHANDRASEKHARA REDDY .

Bench: SHIVARAJ V. PATIL,K.G. BALAKRISHNAN.
Case number: C.A. No.-006519-006519 / 1994
Diary number: 14523 / 1994
Advocates: GUNTUR PRABHAKAR Vs V. G. PRAGASAM

17 February 2003
Supreme Court
2 pages
STATE OF U.P. Vs DHARAMRAJ

Case number: Crl.A. No.-001473-001473 / 1995
Diary number: 72880 / 1994
Advocates: AJIT SINGH PUNDIR Vs

17 February 2003
Supreme Court
3 pages
TEJ BAHADUR DUBE (DEAD) BY L.RS Vs FOREST RANGE OFFICER F.S.(S.W.),H.BAD

Case number: Crl.A. No.-000396-000396 / 1995
Diary number: 14498 / 1994
Advocates: SUMAN JYOTI KHAITAN Vs GUNTUR PRABHAKAR

17 February 2003
Supreme Court
5 pages
STATE OF HARYANA Vs JAI SINGH

Case number: Crl.A. No.-000661-000661 / 2002
Diary number: 18855 / 2001
Advocates: RANBIR SINGH YADAV Vs

17 February 2003
Supreme Court
12 pages
M/S.D.L.F.QUTAB ENC.COMPLX.EDU.CHAIR.TR. Vs STATE OF HARYANA .

Bench: S.B. SINHA,AR. LAKSHMANAN.
Case number: C.A. No.-004908-004908 / 2002
Diary number: 7237 / 2001
Advocates: B. VIJAYALAKSHMI MENON Vs HEMANTIKA WAHI

17 February 2003
Supreme Court
10 pages
BANARSI Vs RAM PHAL

Case number: C.A. No.-001376-001377 / 2003
Diary number: 19359 / 2001
Advocates: DINESH KUMAR GARG Vs MUKESH K. GIRI

14 February 2003
Supreme Court
23 pages
STATE OF MAHARASHTRA Vs JALGAON MUNICIPAL COUNCIL .

Bench: R.C. LAHOTI,BRIJESH KUMAR.
Case number: C.A. No.-001296-001297 / 2003
Diary number: 1773 / 2002
Advocates: V. N. RAGHUPATHY Vs A. S. BHASME

14 February 2003
Supreme Court
9 pages
KAILASH NATH AGARWAL Vs PRADESHIYA INDST.&INV.CORP.OF U.P.

Bench: RUMA PAL,B.N. SRIKRISHNA
Case number: C.A. No.-001317-001317 / 2003
Diary number: 19247 / 2002
Advocates: BINA GUPTA Vs M. P. SHORAWALA

14 February 2003
Supreme Court
11 pages
M.V. SHANKAR BHAT Vs CLAUDE PINTO SINCE (D) BY LRS.

Bench: S.B. SINHA,AR. LAKSHMANAN
Case number: C.A. No.-002148-002148 / 1998
Diary number: 77384 / 1996
Advocates: S. N. BHAT Vs VIVEK GAMBHIR

14 February 2003
Supreme Court
3 pages
SHANKAR POPAT GAIDHANI Vs HIRAMAN UMAJI MORE(DEAD) BY LRS. .

Bench: S.B. SINHA,AR. LAKSHMANAN.
Case number: C.A. No.-002283-002283 / 1998
Diary number: 80048 / 1992
Advocates: A. S. BHASME Vs