Showing 21811 - 21825 of 41947 judgements
19 February 2003
Supreme Court
5 pages
CHANDRAMOHAN RAMCHANDRA PATIL Vs BAPU KOYAPPA PATIL(DEAD)THR. LRS. .

Bench: BRIJESH KUMAR,D. M. DHARMADHIKARI
Case number: C.A. No.-009393-009393 / 1995
Diary number: 72538 / 1990
Advocates: SHIVAJI M. JADHAV Vs A. S. BHASME

19 February 2003
Supreme Court
10 pages
UDAY Vs STATE OF KARNATAKA

Case number: Crl.A. No.-000336-000336 / 1996
Diary number: 12512 / 1995

19 February 2003
Supreme Court
3 pages
Vs

Bench: S. RAJENDRA BABU,ASHOK BHAN
Case number: /
Diary number: 2 / 5948

19 February 2003
Supreme Court
4 pages
P & B PHARMACEUTICALS(P)LTD. Vs COLLECTOR OF CENTRAL EXCISE

Case number: C.A. No.-003969-003969 / 1995
Diary number: 588 / 1995
Advocates: V. BALACHANDRAN Vs B. KRISHNA PRASAD

19 February 2003
Supreme Court
5 pages
IMDAD ALI Vs KESHAV CHAND .

Case number: C.A. No.-013275-013275 / 1996
Diary number: 68264 / 1988
Advocates: CHANDER SHEKHAR ASHRI Vs VIVEK GAMBHIR

19 February 2003
Supreme Court
6 pages
Ramgopal & Another Vs Balaji Mandir Trust & Ors.

Bench: SHIVARAJ V. PATILV,ARIJIT PASAYAT
Case number: Appeal (civil) of 2003

18 February 2003
Supreme Court
24 pages
WELFARE ASOCN. A.R.P.,MAHARASHTRA Vs RANJIT P. GOHIL

Bench: R.C. LAHOTI,BRIJESH KUMAR.
Case number: C.A. No.-005168-005168 / 1998
Diary number: 13908 / 1998
Advocates: BHARGAVA V. DESAI Vs S. R. SETIA

18 February 2003
Supreme Court
7 pages
LALIT POPLI Vs CANARA BANK .

Bench: SHIVARAJ V. PATIL,ARIJIT PASAYAT.
Case number: C.A. No.-003961-003961 / 2001
Diary number: 4057 / 2001
Advocates: SATYA MITRA GARG Vs

18 February 2003
Supreme Court
12 pages
CHANCHAL GOYAL Vs STATE OF RAJASTHAN

Bench: SHIVARAJ V. PATIL,ARIJIT PASAYAT.
Case number: C.A. No.-007744-007744 / 1997
Diary number: 13740 / 1997
Advocates: SUSHIL KUMAR JAIN Vs

18 February 2003
Supreme Court
3 pages
PAMALA SARASWATHI Vs STATE OF ANDHRA PRADESH .

Case number: Crl.A. No.-001193-001193 / 1995
Diary number: 10891 / 1994
Advocates: Vs GUNTUR PRABHAKAR

18 February 2003
Supreme Court
6 pages
Vs

Case number: /
Diary number: 2 / 9248

18 February 2003
Supreme Court
5 pages
MAAN SINGH Vs UNION OF INDIA .

Bench: S. RAJENDRA BABU,D.M. DHARMADHIKARI,G.P. MATHUR.
Case number: C.A. No.-002531-002531 / 2001
Diary number: 13351 / 2000
Advocates: C. N. SREE KUMAR Vs B. V. BALARAM DAS

18 February 2003
Supreme Court
11 pages
SHRI KRISHNA GYANODAY SUGAR LTD. Vs STATE OF BIHAR .

Case number: W.P.(C) No.-012598-012598 / 1985
Diary number: 64002 / 1985
Advocates: FOX MANDAL & CO. Vs

18 February 2003
Supreme Court
11 pages
SHRI KRISHNA GYANODAY SUGAR LTD. Vs STATE OF BIHAR .

Bench: S. RAJENDRA BABU,D.M.DHARMADHIKARI,G.P.MATHUR.
Case number: W.P.(C) No.-012598-012598 / 1985
Diary number: 64002 / 1985
Advocates: FOX MANDAL & CO. Vs

18 February 2003
Supreme Court
8 pages
CHIEF CONSERVATOR OF FORESTS,GOVT OF A.P Vs THE COLLECTOR .

Case number: C.A. No.-008580-008580 / 1994
Diary number: 72537 / 1990
Advocates: GUNTUR PRABHAKAR Vs