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19 February 2003
Supreme Court 5 pages CHANDRAMOHAN RAMCHANDRA PATIL Vs BAPU KOYAPPA PATIL(DEAD)THR. LRS. .
Bench: BRIJESH KUMAR,D. M. DHARMADHIKARI |
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19 February 2003
Supreme Court 10 pages UDAY Vs STATE OF KARNATAKA
Case number: Crl.A. No.-000336-000336 / 1996 |
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19 February 2003
Supreme Court 3 pages Vs
Bench: S. RAJENDRA BABU,ASHOK BHAN |
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19 February 2003
Supreme Court 4 pages P & B PHARMACEUTICALS(P)LTD. Vs COLLECTOR OF CENTRAL EXCISE
Case number: C.A. No.-003969-003969 / 1995 |
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19 February 2003
Supreme Court 5 pages IMDAD ALI Vs KESHAV CHAND .
Case number: C.A. No.-013275-013275 / 1996 |
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19 February 2003
Supreme Court 6 pages Ramgopal & Another Vs Balaji Mandir Trust & Ors.
Bench: SHIVARAJ V. PATILV,ARIJIT PASAYAT |
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18 February 2003
Supreme Court 24 pages WELFARE ASOCN. A.R.P.,MAHARASHTRA Vs RANJIT P. GOHIL
Bench: R.C. LAHOTI,BRIJESH KUMAR. |
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18 February 2003
Supreme Court 7 pages LALIT POPLI Vs CANARA BANK .
Bench: SHIVARAJ V. PATIL,ARIJIT PASAYAT. |
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18 February 2003
Supreme Court 12 pages CHANCHAL GOYAL Vs STATE OF RAJASTHAN
Bench: SHIVARAJ V. PATIL,ARIJIT PASAYAT. |
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18 February 2003
Supreme Court 3 pages PAMALA SARASWATHI Vs STATE OF ANDHRA PRADESH .
Case number: Crl.A. No.-001193-001193 / 1995 |
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18 February 2003
Supreme Court 6 pages Vs
Case number: / |
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18 February 2003
Supreme Court 5 pages MAAN SINGH Vs UNION OF INDIA .
Bench: S. RAJENDRA BABU,D.M. DHARMADHIKARI,G.P. MATHUR. |
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18 February 2003
Supreme Court 11 pages SHRI KRISHNA GYANODAY SUGAR LTD. Vs STATE OF BIHAR .
Case number: W.P.(C) No.-012598-012598 / 1985 |
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18 February 2003
Supreme Court 11 pages SHRI KRISHNA GYANODAY SUGAR LTD. Vs STATE OF BIHAR .
Bench: S. RAJENDRA BABU,D.M.DHARMADHIKARI,G.P.MATHUR. |
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18 February 2003
Supreme Court 8 pages CHIEF CONSERVATOR OF FORESTS,GOVT OF A.P Vs THE COLLECTOR .
Case number: C.A. No.-008580-008580 / 1994 |