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26 February 2003
Supreme Court 9 pages FORBES GOKAK LTD. Vs COLLECTOR OF CENTRAL EXCISE
Bench: M.B. SHAH,D.M. DHARMADHIKARI |
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26 February 2003
Supreme Court 4 pages UNION OF INDIA Vs M/S.SHIV DAYAL SOIN & SONS P.LTD..
Bench: CJI,ASHOK BHAN |
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25 February 2003
Supreme Court 6 pages RANBIR SINGH Vs KARTAR SINGH
Bench: DORAISWAMY RAJU,SHIVARAJ V. PATIL |
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25 February 2003
Supreme Court 10 pages Vs
Bench: M.B. SHAH,ARUN KUMAR |
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25 February 2003
Supreme Court 9 pages NAMDEV VYANKAT GHADGE Vs CHANDRAKANT GANPAT CHADGE .
Bench: DORAISWAMY RAJU,SHIVARAJ V. PATIL |
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25 February 2003
Supreme Court 5 pages SAHYADRI SAHAKARI SAKHAR KARKHANA Vs COLLECTOR OF CENTRAL EXCISE, PUNE
Bench: SYED SHAH MOHAMMED QUADRI,ASHOK BHAN |
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25 February 2003
Supreme Court 4 pages STATE OF W.B. Vs ROAD TPT. ASSOCIATION, SILGURI
Case number: C.A. No.-008180-008180 / 1995 |
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25 February 2003
Supreme Court 5 pages D.S. Poonia, W. Sudhirkumar Singh Vs Yumnam Dimbajit Singh & Anr., Shri Yumnam Dimbajit Singh
Case number: Appeal (crl.) 646 of 2000 |
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24 February 2003
Supreme Court 3 pages MADANLAL (DEAD) BY LRS. Vs YOGA BAI(DEAD) BY LRS.
Case number: C.A. No.-004228-004228 / 1992 |
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20 February 2003
Supreme Court 4 pages STATE OF U.P. Vs PREMI .
Bench: Y.K. SABHARWAL,H.K. SEMA |
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20 February 2003
Supreme Court 3 pages LAKHANPUR HOUSING COOP SOCIETY Vs DY.HOUSING COMNR.
Case number: C.A. No.-000729-000729 / 1994 |
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20 February 2003
Supreme Court 5 pages UNION OF INDIA Vs JUSTICE (RETD.) S.N. SAXENA
Case number: C.A. No.-002664-002664 / 1999 |
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20 February 2003
Supreme Court 3 pages DAEWOO MOTORS INDIA LTD. Vs UNION OF INDIA .
Case number: C.A. No.-001502-001503 / 2003 |
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19 February 2003
Supreme Court 10 pages UDAY Vs STATE OF KARNATAKA
Bench: N. SANTOSH HEGDE,B.P. SINGH |
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19 February 2003
Supreme Court 9 pages MATHEW P.THOMAS Vs KERALA STATE CIVIL SUPP.CORPN.LTD.&ORS.
Bench: [SHIVARAJ V. PATIL,ARIJIT PASAYAT |