Showing 21796 - 21810 of 41947 judgements
26 February 2003
Supreme Court
9 pages
FORBES GOKAK LTD. Vs COLLECTOR OF CENTRAL EXCISE

Bench: M.B. SHAH,D.M. DHARMADHIKARI
Case number: C.A. No.-001411-001411 / 1995
Diary number: 1967 / 1995
Advocates: RAJAN NARAIN Vs B. KRISHNA PRASAD

26 February 2003
Supreme Court
4 pages
UNION OF INDIA Vs M/S.SHIV DAYAL SOIN & SONS P.LTD..

Bench: CJI,ASHOK BHAN
Case number: C.A. No.-000947-000947 / 1995
Diary number: 64541 / 1983
Advocates: SUSHMA SURI Vs S. RAJAPPA

25 February 2003
Supreme Court
6 pages
RANBIR SINGH Vs KARTAR SINGH

Bench: DORAISWAMY RAJU,SHIVARAJ V. PATIL
Case number: C.A. No.-007122-007122 / 1997
Diary number: 3523 / 1997
Advocates: P. N. PURI Vs PUNIT DUTT TYAGI

25 February 2003
Supreme Court
10 pages
Vs

Bench: M.B. SHAH,ARUN KUMAR
Case number: /
Diary number: 1 / 2028

25 February 2003
Supreme Court
9 pages
NAMDEV VYANKAT GHADGE Vs CHANDRAKANT GANPAT CHADGE .

Bench: DORAISWAMY RAJU,SHIVARAJ V. PATIL
Case number: C.A. No.-011632-011632 / 1995
Diary number: 16041 / 1994
Advocates: BINA GUPTA Vs D. M. NARGOLKAR

25 February 2003
Supreme Court
5 pages
SAHYADRI SAHAKARI SAKHAR KARKHANA Vs COLLECTOR OF CENTRAL EXCISE, PUNE

Bench: SYED SHAH MOHAMMED QUADRI,ASHOK BHAN
Case number: C.A. No.-006634-006634 / 1995
Diary number: 7922 / 1995
Advocates: UMESH BHAGWAT Vs B. KRISHNA PRASAD

25 February 2003
Supreme Court
4 pages
STATE OF W.B. Vs ROAD TPT. ASSOCIATION, SILGURI

Case number: C.A. No.-008180-008180 / 1995
Diary number: 11661 / 1995
Advocates: SINHA & DAS Vs V. D. KHANNA

25 February 2003
Supreme Court
5 pages
D.S. Poonia, W. Sudhirkumar Singh Vs Yumnam Dimbajit Singh & Anr., Shri Yumnam Dimbajit Singh

Case number: Appeal (crl.) 646 of 2000

24 February 2003
Supreme Court
3 pages
MADANLAL (DEAD) BY LRS. Vs YOGA BAI(DEAD) BY LRS.

Case number: C.A. No.-004228-004228 / 1992
Diary number: 80050 / 1992
Advocates: T. V. RATNAM Vs CHITRA MARKANDAYA

20 February 2003
Supreme Court
4 pages
STATE OF U.P. Vs PREMI .

Bench: Y.K. SABHARWAL,H.K. SEMA
Case number: Crl.A. No.-000486-000486 / 1996
Diary number: 16308 / 1994
Advocates: Vs S. C. BIRLA

20 February 2003
Supreme Court
3 pages
LAKHANPUR HOUSING COOP SOCIETY Vs DY.HOUSING COMNR.

Case number: C.A. No.-000729-000729 / 1994
Diary number: 88773 / 1993
Advocates: ANIS AHMED KHAN Vs

20 February 2003
Supreme Court
5 pages
UNION OF INDIA Vs JUSTICE (RETD.) S.N. SAXENA

Case number: C.A. No.-002664-002664 / 1999
Diary number: 6031 / 1999
Advocates: B. KRISHNA PRASAD Vs SHRISH KUMAR MISRA

20 February 2003
Supreme Court
3 pages
DAEWOO MOTORS INDIA LTD. Vs UNION OF INDIA .

Case number: C.A. No.-001502-001503 / 2003
Diary number: 14142 / 2002
Advocates: B. K. SATIJA Vs B. KRISHNA PRASAD

19 February 2003
Supreme Court
10 pages
UDAY Vs STATE OF KARNATAKA

Bench: N. SANTOSH HEGDE,B.P. SINGH
Case number: Crl.A. No.-000336-000336 / 1996
Diary number: 12512 / 1995

19 February 2003
Supreme Court
9 pages
MATHEW P.THOMAS Vs KERALA STATE CIVIL SUPP.CORPN.LTD.&ORS.

Bench: [SHIVARAJ V. PATIL,ARIJIT PASAYAT
Case number: C.A. No.-000672-000672 / 2001
Diary number: 4523 / 2000
Advocates: HIMINDER LAL Vs