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03 March 2003
Supreme Court 6 pages PRAMOD JHA Vs STATE OF BIHAR .
Bench: R.C. LAHOTI,BRIJESH KUMAR |
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03 March 2003
Supreme Court 2 pages VICE CHAIRMAN, HYDERABAD URBAN DEV.AUTH. Vs KAVITHA REDDY .
Case number: C.A. No.-001890-001890 / 2003 |
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03 March 2003
Supreme Court 9 pages P.G. INST. OF MEDICAL EDU. AND RES. Vs A.P. WASAN .
Case number: C.A. No.-001906-001906 / 2003 |
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28 February 2003
Supreme Court 4 pages RAVINDER NARAIN Vs UNION OF INDIA
Case number: C.A. No.-011733-011734 / 1995 |
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28 February 2003
Supreme Court 6 pages A.G.SAINATH REDDY Vs GOVT.OF A.P..
Bench: DORAISWAMY RAJU,ARIJIT PASAYAT |
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28 February 2003
Supreme Court 4 pages COLLECTOR & ORS ETC Vs P. MANGAMMA & ORS ETC
Bench: & |
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28 February 2003
Supreme Court 26 pages R. BALAKRISHNA PILLAI Vs STATE OF KERALA
Bench: R.C. LAHOTI,BRIJESH KUMAR. |
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28 February 2003
Supreme Court 10 pages JAMAL UDDIN AHMAD Vs ABU SALEH NAJMUDDIN
Case number: C.A. No.-001860-001860 / 2003 |
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28 February 2003
Supreme Court 10 pages UNITED INDIA INSURANCE COMPANY LTD. Vs LEHRU .
Case number: C.A. No.-001959-001959 / 2003 |
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27 February 2003
Supreme Court 8 pages M/S. INDIAN RAILWAY CONSTRUCTION CO.LTD. Vs AJAY KUMAR
Case number: C.A. No.-003299-003299 / 2000 |
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27 February 2003
Supreme Court 3 pages S.A. JALALUDDIN Vs BANGALORE DEV. ATY.
Case number: C.A. No.-010910-010910 / 1996 |
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27 February 2003
Supreme Court 6 pages MITHILESH SINGH Vs UNION OF INDIA .
Case number: C.A. No.-006087-006087 / 2001 |
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27 February 2003
Supreme Court 3 pages M/s Hindustan Metal Pressing Works Vs Commissioner of Central Excise, Pune
Bench: M.B. SHAH,D.M. DHARMADHIKARI |
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26 February 2003
Supreme Court 6 pages KENDRIYA VIDYALAYA SANGATHAN Vs RAM RATTAN YADAV
Bench: SHIVARAJ V. PATIL,ARIJIT PASAYAT |
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26 February 2003
Supreme Court 55 pages M/S. AMCO BATTERIES LTD., BANGALORE Vs COMMNR. OF CENTRAL EXCISE, BANGALORE
Bench: M.B. SHAH,D. M. DHARMADHIKARI |