|
05 March 2003
Supreme Court 11 pages INTERNATIONAL COACH BUILDERS LTD. Vs KARNATAKA STATE FINANCIAL CORPORATION
Case number: C.A. No.-004702-004702 / 1994 |
|
05 March 2003
Supreme Court 12 pages STATE OF W.B. Vs E.I.T.A. INDIA LTD.
Case number: C.A. No.-008182-008182 / 1995 |
|
04 March 2003
Supreme Court 6 pages DWARKAPRASAD Vs NIRANJAN
Case number: C.A. No.-004731-004731 / 1999 |
|
04 March 2003
Supreme Court 2 pages STATE OF KARNATAKA Vs M.V. MAHESH
Bench: S. RAJENDRA BABU,AR. LAKSHMANAN |
|
04 March 2003
Supreme Court 3 pages C.I.D.C.O.MAHARASHTRA LTD. Vs DAMODAR K. TALREJA
Case number: C.A. No.-002729-002729 / 1999 |
|
04 March 2003
Supreme Court 11 pages M.S.R.T.C. Vs STATE OF MAHARASHTRA
Bench: DORAISWAMY RAJU,P.VENKATARAMA REDDI |
|
04 March 2003
Supreme Court 3 pages K. SHAMRAO Vs ASSISTANT CHARITY COMMNR.
Bench: Y.K. SABHARWAL,H.K. SEMA |
|
04 March 2003
Supreme Court 6 pages DWARKAPRASAD Vs NIRANJAN
Case number: C.A. No.-004731-004731 / 1999 |
|
04 March 2003
Supreme Court 5 pages STATE OF HARYANA Vs BALWANT SINGH
Bench: SHIVARAJ V. PATIL,ARIJIT PASAYAT. |
|
04 March 2003
Supreme Court 5 pages BONDARSINGH Vs NIHALSINGH
Bench: R.C. LAHOTI,ARUN KUMAR. |
|
04 March 2003
Supreme Court 11 pages THAKUR PRASAD (DEAD) THROUGH LRS. Vs RAJ KARAN(DEAD) BY LRS..
Bench: SYED SHAH MOHAMMED QUADRI,ARIJIT PASAYAT |
|
04 March 2003
Supreme Court 4 pages STATE OF M.P. Vs K.C.T. DRINKS
Bench: M.B. SHAH,ASHOK BHAN,ARUN KUMAR. |
|
04 March 2003
Supreme Court 4 pages JUGAL CHANDRA SAIKIA Vs STATE OF ASSAM
Case number: C.A. No.-005111-005111 / 2002 |
|
04 March 2003
Supreme Court 3 pages DEPARTMENT OF TELECOMMUNICATION Vs CELLULAR OPERATORS ASSON. OF INDIA
Case number: C.A. No.-005050-005050 / 2002 |
|
04 March 2003
Supreme Court 4 pages SANDEN VIKAS (INDIA) LTD. Vs COLLECTOR OF CENTRAL EXCISE,NEW DELHI
Case number: C.A. No.-008079-008079 / 1995 |