Showing 21766 - 21780 of 41947 judgements
05 March 2003
Supreme Court
11 pages
INTERNATIONAL COACH BUILDERS LTD. Vs KARNATAKA STATE FINANCIAL CORPORATION

Case number: C.A. No.-004702-004702 / 1994
Diary number: 82416 / 1993
Advocates: REVATHY RAGHAVAN Vs

05 March 2003
Supreme Court
12 pages
STATE OF W.B. Vs E.I.T.A. INDIA LTD.

Case number: C.A. No.-008182-008182 / 1995
Diary number: 12720 / 1995
Advocates: Vs RR-EX-PARTE

04 March 2003
Supreme Court
6 pages
DWARKAPRASAD Vs NIRANJAN

Case number: C.A. No.-004731-004731 / 1999
Diary number: 10550 / 1998
Advocates: ASHOK KUMAR SINGH Vs VISHWAJIT SINGH

04 March 2003
Supreme Court
2 pages
STATE OF KARNATAKA Vs M.V. MAHESH

Bench: S. RAJENDRA BABU,AR. LAKSHMANAN
Case number: Crl.A. No.-001678-001678 / 1995
Diary number: 17130 / 1995
Advocates: Vs S. N. BHAT

04 March 2003
Supreme Court
3 pages
C.I.D.C.O.MAHARASHTRA LTD. Vs DAMODAR K. TALREJA

Case number: C.A. No.-002729-002729 / 1999
Diary number: 5522 / 1999
Advocates: A. S. BHASME Vs V. D. KHANNA

04 March 2003
Supreme Court
11 pages
M.S.R.T.C. Vs STATE OF MAHARASHTRA

Bench: DORAISWAMY RAJU,P.VENKATARAMA REDDI
Case number: C.A. No.-004394-004394 / 1997
Diary number: 6700 / 1997
Advocates: Vs V. D. KHANNA

04 March 2003
Supreme Court
3 pages
K. SHAMRAO Vs ASSISTANT CHARITY COMMNR.

Bench: Y.K. SABHARWAL,H.K. SEMA
Case number: Crl.A. No.-001534-001534 / 1995
Diary number: 80052 / 1992
Advocates: MANIK KARANJAWALA Vs

04 March 2003
Supreme Court
6 pages
DWARKAPRASAD Vs NIRANJAN

Case number: C.A. No.-004731-004731 / 1999
Diary number: 10550 / 1998
Advocates: ASHOK KUMAR SINGH Vs VISHWAJIT SINGH

04 March 2003
Supreme Court
5 pages
STATE OF HARYANA Vs BALWANT SINGH

Bench: SHIVARAJ V. PATIL,ARIJIT PASAYAT.
Case number: C.A. No.-005124-005124 / 2001
Diary number: 865 / 2001
Advocates: HEMANTIKA WAHI Vs ASHOK MATHUR

04 March 2003
Supreme Court
5 pages
BONDARSINGH Vs NIHALSINGH

Bench: R.C. LAHOTI,ARUN KUMAR.
Case number: C.A. No.-007579-007579 / 1999
Diary number: 3453 / 1999
Advocates: SUSHIL KUMAR JAIN Vs NIRAJ SHARMA

04 March 2003
Supreme Court
11 pages
THAKUR PRASAD (DEAD) THROUGH LRS. Vs RAJ KARAN(DEAD) BY LRS..

Bench: SYED SHAH MOHAMMED QUADRI,ARIJIT PASAYAT
Case number: C.A. No.-000865-000865 / 1984
Diary number: 65144 / 1984
Advocates: E. C. AGRAWALA Vs S. S. KHANDUSA

04 March 2003
Supreme Court
4 pages
STATE OF M.P. Vs K.C.T. DRINKS

Bench: M.B. SHAH,ASHOK BHAN,ARUN KUMAR.
Case number: C.A. No.-007463-007463 / 1993
Diary number: 82414 / 1993
Advocates: Vs RR-EX-PARTE

04 March 2003
Supreme Court
4 pages
JUGAL CHANDRA SAIKIA Vs STATE OF ASSAM

Case number: C.A. No.-005111-005111 / 2002
Diary number: 14627 / 2001
Advocates: NAVEEN R. NATH Vs CORPORATE LAW GROUP

04 March 2003
Supreme Court
3 pages
DEPARTMENT OF TELECOMMUNICATION Vs CELLULAR OPERATORS ASSON. OF INDIA

Case number: C.A. No.-005050-005050 / 2002
Diary number: 12294 / 2002
Advocates: Vs BINA GUPTA

04 March 2003
Supreme Court
4 pages
SANDEN VIKAS (INDIA) LTD. Vs COLLECTOR OF CENTRAL EXCISE,NEW DELHI

Case number: C.A. No.-008079-008079 / 1995
Diary number: 13222 / 1995
Advocates: V. BALACHANDRAN Vs B. KRISHNA PRASAD