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10 March 2003
Supreme Court 8 pages GOVERNMENT OF MAHARASHTRA Vs M/S. DEOKAR'S DISTILLERY
Case number: C.A. No.-007399-007399 / 2001 |
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10 March 2003
Supreme Court 12 pages N.T.R. UNIV.OF HEALTH SCIENCES,VIJAYWADA Vs G. BABU RAJENDRA PRASAD
Bench: CJI,S.B. SINHA,AR LAKSHMANAN. |
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07 March 2003
Supreme Court 6 pages GOAPLAST PVT. LTD. Vs CHICO URSULA D' SOUZA
Case number: Crl.A. No.-000315-000315 / 2003 |
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07 March 2003
Supreme Court 4 pages MOTI Vs STATE OF U.P.
Case number: Crl.A. No.-000388-000388 / 2000 |
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07 March 2003
Supreme Court 2 pages TEJ KAUR Vs STATE OF PUNJAB
Bench: K.G. BALAKRISHNAN,P. VENKATARAMA REDDI. |
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07 March 2003
Supreme Court 12 pages UNION OF INDIA Vs B.N.JHA
Case number: C.A. No.-002054-002054 / 2002 |
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07 March 2003
Supreme Court 6 pages Goaplast Pvt. Ltd. Vs Shri Chico Ursula D'Souza & Anr.
Case number: Appeal (crl.) of 2003 |
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06 March 2003
Supreme Court 8 pages J.M.D. ALLOYS LTD. Vs BIHAR STATE ELECTRICITY BOARD
Bench: S. RAJENDRA BABU,D.M. DHARMADHIKARI,G.P. MATHUR. |
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05 March 2003
Supreme Court 5 pages VIJAYADEVI NAVALKISHORE BHARTIA Vs LAND ACQUISITION OFFICER
Case number: C.A. No.-002045-002045 / 2003 |
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05 March 2003
Supreme Court 7 pages SHIV PARSHAD PANDEY Vs C.B.I.,THRO DIR., N.DELHI
Case number: Crl.A. No.-000788-000789 / 1999 |
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05 March 2003
Supreme Court 11 pages STATE OF U.P. Vs RASID .
Case number: Crl.A. No.-000142-000142 / 1996 |
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05 March 2003
Supreme Court 5 pages DY.CHIEF CONTROLLER OF IMPORTS & EXPORTS Vs ROSHANLAL AGARWAL
Bench: S. RAJENDRA BABU,G.P. MATHUR |
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05 March 2003
Supreme Court 6 pages P.M. LATHA Vs STATE OF KERALA .
Bench: BRIJESH KUMAR,D.M. DHARMADHIKARI. |
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05 March 2003
Supreme Court 8 pages SURESH CHAUDHRY Vs STATE OF BIHAR
Case number: Crl.A. No.-000193-000193 / 2002 |
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05 March 2003
Supreme Court 3 pages YOGESH KUMAR GUPTA Vs GOVT. OF N.C.T. OF DELHI .
Bench: BRIJESH KUMAR, D.M. DHARMADHIKARI |