Showing 21751 - 21765 of 41947 judgements
10 March 2003
Supreme Court
8 pages
GOVERNMENT OF MAHARASHTRA Vs M/S. DEOKAR'S DISTILLERY

Case number: C.A. No.-007399-007399 / 2001
Diary number: 1293 / 2001
Advocates: V. N. RAGHUPATHY Vs

10 March 2003
Supreme Court
12 pages
N.T.R. UNIV.OF HEALTH SCIENCES,VIJAYWADA Vs G. BABU RAJENDRA PRASAD

Bench: CJI,S.B. SINHA,AR LAKSHMANAN.
Case number: C.A. No.-004852-004853 / 2000
Diary number: 13233 / 2000
Advocates: GUNTUR PRABHAKAR Vs

07 March 2003
Supreme Court
6 pages
GOAPLAST PVT. LTD. Vs CHICO URSULA D' SOUZA

Case number: Crl.A. No.-000315-000315 / 2003
Diary number: 11671 / 2002
Advocates: SHOBHA Vs A. SUBHASHINI

07 March 2003
Supreme Court
4 pages
MOTI Vs STATE OF U.P.

Case number: Crl.A. No.-000388-000388 / 2000
Diary number: 10471 / 1999
Advocates: Vs IRSHAD AHMAD

07 March 2003
Supreme Court
2 pages
TEJ KAUR Vs STATE OF PUNJAB

Bench: K.G. BALAKRISHNAN,P. VENKATARAMA REDDI.
Case number: C.A. No.-000066-000066 / 1998
Diary number: 1016 / 1997
Advocates: MANOJ SWARUP Vs INDRA SAWHNEY

07 March 2003
Supreme Court
12 pages
UNION OF INDIA Vs B.N.JHA

Case number: C.A. No.-002054-002054 / 2002
Diary number: 11254 / 2001
Advocates: SUSHMA SURI Vs PRASANTHI PRASAD

07 March 2003
Supreme Court
6 pages
Goaplast Pvt. Ltd. Vs Shri Chico Ursula D'Souza & Anr.

Case number: Appeal (crl.) of 2003

06 March 2003
Supreme Court
8 pages
J.M.D. ALLOYS LTD. Vs BIHAR STATE ELECTRICITY BOARD

Bench: S. RAJENDRA BABU,D.M. DHARMADHIKARI,G.P. MATHUR.
Case number: C.A. No.-008394-008394 / 2002
Diary number: 7610 / 2000
Advocates: Vs NAVIN PRAKASH

05 March 2003
Supreme Court
5 pages
VIJAYADEVI NAVALKISHORE BHARTIA Vs LAND ACQUISITION OFFICER

Case number: C.A. No.-002045-002045 / 2003
Diary number: 11138 / 2002
Advocates: S. K. VERMA Vs V. N. RAGHUPATHY

05 March 2003
Supreme Court
7 pages
SHIV PARSHAD PANDEY Vs C.B.I.,THRO DIR., N.DELHI

Case number: Crl.A. No.-000788-000789 / 1999
Diary number: 14972 / 1998
Advocates: SHIVA PUJAN SINGH Vs P. PARMESWARAN

05 March 2003
Supreme Court
11 pages
STATE OF U.P. Vs RASID .

Case number: Crl.A. No.-000142-000142 / 1996
Diary number: 63343 / 1996
Advocates: Vs DINESH KUMAR GARG

05 March 2003
Supreme Court
5 pages
DY.CHIEF CONTROLLER OF IMPORTS & EXPORTS Vs ROSHANLAL AGARWAL

Bench: S. RAJENDRA BABU,G.P. MATHUR
Case number: Crl.A. No.-001656-001663 / 1995
Diary number: 16864 / 1995
Advocates: SUSHMA SURI Vs RAJAN NARAIN

05 March 2003
Supreme Court
6 pages
P.M. LATHA Vs STATE OF KERALA .

Bench: BRIJESH KUMAR,D.M. DHARMADHIKARI.
Case number: C.A. No.-001726-001726 / 2001
Diary number: 9628 / 2000
Advocates: T. G. NARAYANAN NAIR Vs G. PRAKASH

05 March 2003
Supreme Court
8 pages
SURESH CHAUDHRY Vs STATE OF BIHAR

Case number: Crl.A. No.-000193-000193 / 2002
Diary number: 449 / 2002
Advocates: KANHAIYA PRIYADARSHI Vs

05 March 2003
Supreme Court
3 pages
YOGESH KUMAR GUPTA Vs GOVT. OF N.C.T. OF DELHI .

Bench: BRIJESH KUMAR, D.M. DHARMADHIKARI
Case number: C.A. No.-003897-003897 / 2001
Diary number: 7421 / 2001
Advocates: N. L. GANAPATHI Vs D. S. MAHRA