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12 March 2003
Supreme Court 3 pages COLLECTOR OF CENTRAL EXCISES, JAIPUR Vs ALCOBEX METALS
Case number: C.A. No.-004230-004231 / 1996 |
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12 March 2003
Supreme Court 3 pages ESCORTS LTD. Vs COLLECTOR OF CENTRAL EXCISE, CHANDIGARH
Case number: C.A. No.-012009-012042 / 1995 |
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12 March 2003
Supreme Court 3 pages STATE OF U.P. Vs CHANDRAPAL SINGH
Case number: C.A. No.-001295-001295 / 1998 |
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12 March 2003
Supreme Court 10 pages MYSORE CEMENTS LTD. Vs SVEDALA BARMAC LTD.
Case number: C.A. No.-002321-002321 / 2003 |
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12 March 2003
Supreme Court 3 pages COMNR. OF CENTRAL EXCISE, AHMEDABAD Vs JALARAM WOOD CRAFTS (P) LTD.
Case number: C.A. No.-002358-002359 / 2000 |
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11 March 2003
Supreme Court 5 pages SHYAM CHARAN DASH Vs STATE OF ORISSA
Bench: DORAISWAMY RAJU,D.M. DHARMADHIKARI |
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11 March 2003
Supreme Court 6 pages STATE OF A.P. Vs GOVERDHANLAL PITTI
Case number: C.A. No.-006969-006969 / 1999 |
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11 March 2003
Supreme Court 3 pages COLLECTOR OF CENTRAL EXCISE, NEW DELHI Vs UNIVERSAL ELECTRICAL INDUSTRIES
Case number: C.A. No.-011441-011442 / 1995 |
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11 March 2003
Supreme Court 5 pages COMMISSIONER OF CENTRAL EXCISE Vs M/S.M.P.V. & ENGG. INDUSTRIES
Case number: C.A. No.-005831-005831 / 1999 |
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10 March 2003
Supreme Court 10 pages ORISSA STATE Vs M/S. ORIENT PAPER MILLS
Bench: BRIJESH KUMAR,A.R.LAKSHMANAN |
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10 March 2003
Supreme Court 10 pages HIGH COURT OF GUJARAT Vs GUJARAT KISHAN MAZDOOR PANCHAYAT .
Case number: C.A. No.-008574-008577 / 2001 |
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10 March 2003
Supreme Court 16 pages BIMLESH TANWAR Vs STATE OF HARYANA .
Bench: CJI,S.B. SINHA,A.R. LAKSHMANAN. |
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10 March 2003
Supreme Court 18 pages GOVERNMENT OF MAHARASHTRA Vs M/S. DEOKAR'S DISTILLERY
Case number: C.A. No.-007399-007399 / 2001 |
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10 March 2003
Supreme Court 12 pages STATE OF A.P. Vs K. PURUSHOTHAM REDDY .
Bench: CJI,S.B. SINHA,AR. LAKSHMANAN. |
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10 March 2003
Supreme Court 8 pages HIGH COURT OF GUJARAT Vs GUJARAT KISHAN MAZDOOR PANCHAYAT .
Bench: S.B. SINHA |