Showing 21721 - 21735 of 41947 judgements
25 March 2003
Supreme Court
9 pages
NATIONAL AGRI.CO-OP.MKT.FED.,(I)LTD.&ANR Vs UNION OF INDIA .

Bench: RUMA PAL,B.N. SRIKRISHNA.
Case number: C.A. No.-006170-006170 / 2001
Diary number: 4119 / 2001
Advocates: RAKESH K. SHARMA Vs B. V. BALARAM DAS

13 March 2003
Supreme Court
7 pages
HARI SHANKAR PRASAD Vs SHAHID ALI KHAN .

Bench: R.C.LAHOTI,BRIJESH KUMAR.
Case number: C.A. No.-004621-004621 / 2002
Diary number: 15057 / 2002
Advocates: Vs RR-EX-PARTE

13 March 2003
Supreme Court
10 pages
MANJUNATH ANANDAPPA URF.SHIVAPPA HANASI Vs TAMMANASA

Case number: C.A. No.-005662-005662 / 1998
Diary number: 16339 / 1998
Advocates: R. C. KOHLI Vs SHANKAR DIVATE

13 March 2003
Supreme Court
4 pages
B.S. JOSHI Vs STATE OF HARYANA

Bench: Y.K. SABHARWAL,H.K. SEMA.
Case number: Crl.A. No.-000383-000383 / 2003
Diary number: 15154 / 2002
Advocates: S. S. JAUHAR Vs RANBIR SINGH YADAV

13 March 2003
Supreme Court
6 pages
D.P. LON Vs COLLECTOR OF CENTRAL EXCISE & CUSTOMS

Bench: S.N. VARIAVA,AR. LAKSHMANAN
Case number: C.A. No.-005472-005473 / 2000
Diary number: 13737 / 2000
Advocates: Vs B. KRISHNA PRASAD

13 March 2003
Supreme Court
21 pages
PEOPLE'S UNION FOR CIVIL LIBERTIES Vs UNION OF INDIA

Bench: K.G. BALAKRISHNAN,P.VENKATARAMA REDDI.
Case number: W.P.(C) No.-000490-000490 / 2002
Diary number: 16949 / 2002
Advocates: Vs SHREEKANT N. TERDAL

13 March 2003
Supreme Court
10 pages
MANJUNATH ANANDAPPA URF.SHIVAPPA HANASI Vs TAMMANASA

Bench: BRIJESH KUMAR,S. B. SINHA.
Case number: C.A. No.-005662-005662 / 1998
Diary number: 16339 / 1998
Advocates: R. C. KOHLI Vs SHANKAR DIVATE

13 March 2003
Supreme Court
9 pages
GHAZIABAD DEVELOPMENT AUTHORITY Vs NEENA MALHOTRA

Case number: C.A. No.-007793-007793 / 2002
Diary number: 216 / 2002
Advocates: Vs RAVINDRA KUMAR

12 March 2003
Supreme Court
4 pages
SECRETARY, SELECTION COMMITTEE (M.B.B.S) Vs N. ANIRUDHAN (MINOR ) .

Bench: SHIVARAJ V. PATIL,ARIJIT PASAYAT
Case number: C.A. No.-002309-002310 / 2003
Diary number: 19010 / 2002
Advocates: Vs K. V. MOHAN

12 March 2003
Supreme Court
7 pages
RAM GANGA COMMAND AREA DEV.AUTY. Vs SEETHAL KUMAR VAISH .

Bench: SHIVARAJ V. PATIL,ARIJIT PASAYAT.
Case number: C.A. No.-002048-002049 / 1999
Diary number: 17592 / 1997
Advocates: PRASHANT KUMAR Vs

12 March 2003
Supreme Court
5 pages
KANTA DEVI Vs UNION OF INDIA

Bench: SHIVARAJ V. PATIL,ARIJIT PASAYAT.
Case number: C.A. No.-002313-002313 / 2003
Diary number: 20563 / 2001
Advocates: CHANDER SHEKHAR ASHRI Vs SUSHMA SURI

12 March 2003
Supreme Court
11 pages
J.P. BANSAL Vs STATE OF RAJASTHAN

Bench: SHIVARAJ V. PATIL,ARIJIT PASAYAT.
Case number: C.A. No.-005982-005982 / 2001
Diary number: 13901 / 2000
Advocates: Vs V. N. RAGHUPATHY

12 March 2003
Supreme Court
16 pages
CANARA BANK Vs DEBASIS DAS .

Bench: SHIVARAJ V. PATIL,ARIJIT PASAYAT
Case number: C.A. No.-007539-007539 / 1999
Diary number: 9633 / 1999
Advocates: MUKESH K. GIRI Vs

12 March 2003
Supreme Court
22 pages
VED PRAKASH Vs SEC. MINISTRY OF INDUSTRY, LUCKNOW

Bench: DORAISWAMY RAJU,SHIVARAJ V. PATIL.
Case number: C.A. No.-000999-000999 / 2001
Diary number: 4193 / 2000
Advocates: SHIV SAGAR TIWARI Vs IRSHAD AHMAD

12 March 2003
Supreme Court
9 pages
J.P. BANSAL Vs STATE OF RAJASTHAN

Case number: C.A. No.-005982-005982 / 2001
Diary number: 13901 / 2000
Advocates: Vs V. N. RAGHUPATHY