Showing 21706 - 21720 of 41947 judgements
28 March 2003
Supreme Court
5 pages
Vs

Bench: DORAISWAMY RAJU,D.M. DHARMADHIKARI
Case number: /
Diary number: / 9738

28 March 2003
Supreme Court
5 pages
RAJNI KUMAR Vs SURESH KUMAR MALHOTRA

Case number: C.A. No.-002538-002538 / 2003
Diary number: 20964 / 2001
Advocates: C. D. SINGH Vs RESPONDENT-IN-PERSON

28 March 2003
Supreme Court
5 pages
SHARDA Vs DHARMPAL

Bench: CJI.,S.B. SINHA,AR. LAKSHMANAN.
Case number: C.A. No.-005933-005933 / 2000
Diary number: 3066 / 2000
Advocates: LALITA KAUSHIK Vs NANITA SHARMA

28 March 2003
Supreme Court
5 pages
Vs

Case number: /
Diary number: / 9738

28 March 2003
Supreme Court
3 pages
KACHA KANTTI SEVA SAMITY Vs SHRI KACHA KANTI DEVI .

Case number: C.A. No.-006535-006535 / 1997
Diary number: 10460 / 1997
Advocates: AVIJIT BHATTACHARJEE Vs SOMNATH MUKHERJEE

27 March 2003
Supreme Court
5 pages
KHIMA VIKAMSHI Vs STATE OF GUJARAT

Case number: Crl.A. No.-001301-001302 / 1998
Diary number: 20346 / 1998
Advocates: R. P. WADHWANI Vs HEMANTIKA WAHI

27 March 2003
Supreme Court
8 pages
KAILASH NATH GUPTA Vs ENQUIRY OFFICER(R.K.RAI)ALLHD.BANK

Case number: C.A. No.-002508-002508 / 1998
Diary number: 77411 / 1996
Advocates: R. D. UPADHYAY Vs

27 March 2003
Supreme Court
5 pages
UNION OF INDIA Vs M/S.GTC INDUSTRIES LTD., BOMBAY

Bench: CJI.,S.B. SINHA,AR. LAKSHMANAN.
Case number: C.A. No.-007531-007531 / 1995
Diary number: 72546 / 1990
Advocates: B. KRISHNA PRASAD Vs

27 March 2003
Supreme Court
5 pages
KHIMA VIKAMSHI Vs STATE OF GUJARAT

Case number: Crl.A. No.-001301-001302 / 1998
Diary number: 20346 / 1998
Advocates: R. P. WADHWANI Vs HEMANTIKA WAHI

27 March 2003
Supreme Court
4 pages
GUNANIDHI MARTHA Vs GOVT. OF ORISSA .

Case number: C.A. No.-000860-000860 / 1998
Diary number: 77410 / 1996

27 March 2003
Supreme Court
2 pages
COLLECTOR OF CENTRAL EXCISE, NEW DELHI Vs GURU NANAKK REFREGERATION CORPN.

Case number: C.A. No.-009140-009140 / 1996
Diary number: 77408 / 1996
Advocates: B. KRISHNA PRASAD Vs ASHOK KUMAR SINGH

26 March 2003
Supreme Court
5 pages
KARAMJIT SINGH Vs STATE (DELHI ADMINISTRATION)

Bench: SHIVARAJ V. PATIL,K.G. BALAKRISHNAN
Case number: Crl.A. No.-000011-000011 / 2000
Diary number: 20236 / 1999
Advocates: SHEKHAR PRIT JHA Vs D. S. MAHRA

26 March 2003
Supreme Court
5 pages
KARAMJIT SINGH Vs STATE (DELHI ADMINISTRATION)

Bench: S. RAJENDRA BABU,G.P. MATHUR
Case number: Crl.A. No.-000011-000011 / 2000
Diary number: 20236 / 1999
Advocates: SHEKHAR PRIT JHA Vs D. S. MAHRA

26 March 2003
Supreme Court
6 pages
DELHI FARMING & CONSTRUCTION(P) LTD. Vs COMMNR. OF INCOME TAX, DELHI

Case number: C.A. No.-007525-007527 / 2001
Diary number: 15345 / 2001
Advocates: ANU MOHLA Vs B. V. BALARAM DAS

25 March 2003
Supreme Court
4 pages
M/S.SUNNY INDS.PVT.LTD. Vs COLLECTOR OF CENTRAL EXCISE, CALCUTTA

Bench: M.B. SHAH,ARUN KUMAR.
Case number: C.A. No.-004589-004589 / 1995
Diary number: 3570 / 1995
Advocates: Vs B. KRISHNA PRASAD