Judgements

01 April 2003
Supreme Court
9 pages

ARM GROUP ENTERPRISES LTD. Vs WALDORF RESTAURANT .

Bench: DORAISWAMY RAJU,D.M. DHARMADHIKARI.
Case number: C.A. No.-002609-002610 / 2003
Diary number: 17372 / 2000
Advocates: K. V. VIJAYAKUMAR Vs SATISH VIG

01 April 2003
Supreme Court
5 pages

G.M.,DEPTT.OF TELECOM.,THIRUVANANTAPURAM Vs JACOB (D) BY LRS. .

Bench: DORAISWAMY RAJU,D.M. DHARMADHIKARI
Case number: C.A. No.-006238-006238 / 1998
Diary number: 17239 / 1998
Advocates: P. PARMESWARAN Vs RAJIV MEHTA

01 April 2003
Supreme Court
11 pages

STATE OF MAHARASHTRA Vs PRAFUL B. DESAI

Bench: S.N. VARIAVA,B.N. AGRAWAL
Case number: Crl.A. No.-000476-000476 / 2003
Diary number: 14648 / 2001
Advocates: Vs ABHIJAT P. MEDH

01 April 2003
Supreme Court
5 pages

M.D. U.P. LAND DEV. CORPN. AND ANR. Vs AMAR SINGH AND ORS.

Case number: Appeal (civil) 6847 of 1997

31 March 2003
Supreme Court
7 pages

MOHD. ASLAM BHURE Vs UNION OF INDIA .

Bench: S. RAJENDRA BABU,SYED SHAH MOHAMMED QUADRI,M.B.SHAH,N. SANTOSH HEGDE
Case number: W.P.(C) No.-000160-000160 / 2002
Diary number: 63542 / 2002
Advocates: M. M. KASHYAP Vs

31 March 2003
Supreme Court
9 pages

POLYGLASS ACRYLIC MANUFACTURING CO.LTD. Vs COMMNR. OF CUSTOMS

Bench: M.B. SHAH,ARUN KUMAR
Case number: C.A. No.-001648-001648 / 2001
Diary number: 18172 / 2000
Advocates: D. BHARATHI REDDY Vs B. KRISHNA PRASAD

31 March 2003
Supreme Court
7 pages

MOHD. ASLAM BHURE Vs UNION OF INDIA .

Case number: W.P.(C) No.-000160-000160 / 2002
Diary number: 63542 / 2002
Advocates: M. M. KASHYAP Vs

31 March 2003
Supreme Court
67 pages

COMMNR. OF CENTRAL EXCISE Vs M/S. G. DAYARAM & CO.

Bench: H.L. DATTU,R.K. AGRAWAL,ARUN MISHRA
Case number: C.A. No.-002616-002616 / 2003
Diary number: 2683 / 2003
Advocates: B. KRISHNA PRASAD Vs RAJESH KUMAR

31 March 2003
Supreme Court
7 pages

MOHD. ASLAM BHURE Vs UNION OF INDIA .

Bench: RAJENDRA BABU, S. (J),QUADRI, S.S.M. (J),SHAH, M.B. (J),HEGDE, N. SANTOSH (J),RAJU, DORAISWAMY (J)
Case number: W.P.(C) No.-000160-000160 / 2002
Diary number: 63542 / 2002
Advocates: M. M. KASHYAP Vs

31 March 2003
Supreme Court
9 pages

S.M. NILAJKAR Vs TELECOM DISTRICT MANAGER, KARNATAKA

Bench: M.B. SHAH,ARUN KUMAR
Case number: C.A. No.-001239-001244 / 2001
Diary number: 8191 / 2000
Advocates: S. N. BHAT Vs P. PARMESWARAN

31 March 2003
Supreme Court
5 pages

D.S. PARVATHAMMA Vs A. SRINIVASAN

Bench: R.C. LAHOTI,BRIJESH KUMAR
Case number: C.A. No.-001527-001527 / 2000
Diary number: 16343 / 1998
Advocates: S. R. SETIA Vs P. R. RAMASESH

31 March 2003
Supreme Court
8 pages

T.LAKSHMIPATHI Vs P.NITHYANANDA REDDY

Bench: R.C. LAHOTI,ARUN KUMAR.
Case number: C.A. No.-004526-004526 / 1999
Diary number: 3060 / 1999
Advocates: RAMESH BABU M. R. Vs V. N. RAGHUPATHY

28 March 2003
Supreme Court
5 pages

Vs

Bench: S. RAJENDRA BABU,G.P. MATHUR.
Case number: /
Diary number: / 9738

28 March 2003
Supreme Court
4 pages

RAJNI KUMAR Vs SURESH KUMAR MALHOTRA

Bench: SHIVARAJ V. PATIL,ARIJIT PASAYAT.
Case number: C.A. No.-002538-002538 / 2003
Diary number: 20964 / 2001
Advocates: C. D. SINGH Vs RESPONDENT-IN-PERSON

28 March 2003
Supreme Court
7 pages

SETH CHAND RATAN Vs PANDIT DURGA PRASAD (D) BY LRS.

Bench: S. RAJENDRA BABU,G.P. MATHUR
Case number: C.A. No.-005565-005565 / 1995
Diary number: 6412 / 1995
Advocates: NIRAJ SHARMA Vs PRAVEEN KUMAR