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03 April 2003
Supreme Court 5 pages M/S. AHUJA INDUSTRIES LTD. Vs STATE OF KARNATAKA .
Bench: DORAISWAMY RAJU,ASHOK BHAN |
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03 April 2003
Supreme Court 4 pages LAND COMMISSIONER MADRAS Vs RAJESWARI
Bench: K.G. BALAKRISHNAN,G.P. MATHUR. |
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03 April 2003
Supreme Court 4 pages B. JANAKIRAMAIAH CHETTY Vs A.K. PARTHASARATHI .
Case number: C.A. No.-002690-002691 / 2003 |
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03 April 2003
Supreme Court 4 pages PHOOL BADAN TIWARI Vs UNION OF INDIA .
Case number: C.A. No.-000272-000272 / 2001 |
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03 April 2003
Supreme Court 4 pages UNION OF INDIA Vs HINDALCO INDUSITRIES
Case number: C.A. No.-007860-007860 / 1996 |
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02 April 2003
Supreme Court 9 pages M.C.MEHTA Vs UNION OF INDIA
Bench: Y.K. SABHARWAL,H.K. SEMA |
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02 April 2003
Supreme Court 4 pages MANOAREY @ MANOHAR Vs BOARD OF REVENUE (UP)
Bench: K.G. BALAKRISHNAN,P. VENKATARAMA REDDI |
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02 April 2003
Supreme Court 8 pages Vs
Case number: / |
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02 April 2003
Supreme Court 10 pages O.P. CHOUDHRY Vs REHABILITN.EMP.CO-OP HOUSE BLDG.SOCY&ORS
Bench: S. RAJENDRA BABU,G.P. MATHUR |
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02 April 2003
Supreme Court 10 pages ROOP KUMAR Vs MOHAN THEDANI
Bench: SHIVARAJ V. PATIL,ARIJIT PASAYAT |
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02 April 2003
Supreme Court 2 pages UTKAL UNIVERSITY Vs JYOTIRMAYEE NAYAK
Case number: C.A. No.-013415-013415 / 1996 |
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02 April 2003
Supreme Court 5 pages SECY.,SCHOOL COMMTT.THIRUVALLUVAR H.S.S. Vs GOVERNMENT OF TAMIL NADU .
Case number: C.A. No.-006782-006782 / 2001 |
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02 April 2003
Supreme Court 2 pages M/S.AWAZ PRAKASHAN P.LTD. Vs PRAMOD KUMAR PUJARI
Case number: C.A. No.-007458-007458 / 2000 |
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01 April 2003
Supreme Court 0 pages RAJASTHAN PUBLIC SERVICE COMMISSION &ANR Vs HARISH KUMAR PUROHIT .
Bench: SHIVARAJ V. PATIL,ARIJIT PASAYAT |
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01 April 2003
Supreme Court 0 pages RAJASTHAN PUBLIC SERVICE COMMISSION &ANR Vs HARISH KUMAR PUROHIT .
Case number: C.A. No.-003615-003618 / 2002 |