Showing 21661 - 21675 of 41947 judgements
10 April 2003
Supreme Court
5 pages
T.A. AHAMMED KABEER Vs A.A. AZEEZ .

Bench: R.C. LAHOTI,BRIJESH KUMAR
Case number: C.A. No.-003531-003532 / 2002
Diary number: 6408 / 2002
Advocates: SANJAY PARIKH Vs G. PRAKASH

10 April 2003
Supreme Court
5 pages
SADHU RAM Vs STATE OF RAJASTHAN

Case number: Crl.A. No.-000146-000146 / 2002
Diary number: 17658 / 2001
Advocates: PRATIBHA JAIN Vs

10 April 2003
Supreme Court
7 pages
SUPDT.OF POLICE,C.B.I.&ORS. Vs TAPAN KR. SINGH

Bench: N. SANTOSH HEDGE,B.P. SINGH.
Case number: Crl.A. No.-000938-000938 / 1995
Diary number: 80063 / 1992
Advocates: P. PARMESWARAN Vs SOMNATH MUKHERJEE

10 April 2003
Supreme Court
4 pages
K.A. ABDUL JALEEL Vs T.A. SHAHIDA

Bench: CJI.,S.B. SINHA,AR. LAKSHMANAN.
Case number: C.A. No.-003322-003322 / 2003
Diary number: 8692 / 2001
Advocates: S.. UDAYA KUMAR SAGAR Vs

10 April 2003
Supreme Court
4 pages
H. SESHADRI Vs K.R. NATARAJAN

Case number: C.A. No.-003321-003321 / 2003
Diary number: 1016 / 2002

09 April 2003
Supreme Court
2 pages
COMMNR. OF CENTRAL EXCISE, CHANDIGARH Vs M/S.MARKFED VANASPATI &ALLIED INDUSTRIES

Bench: S.N. VARIAVA,H.K. SEMA.
Case number: C.A. No.-000077-000080 / 2001
Diary number: 19015 / 2000
Advocates: B. KRISHNA PRASAD Vs RAJESH MAHALE

09 April 2003
Supreme Court
8 pages
HINDUSTAN CONSTRUCTION CO.LTD. Vs GOPAL KRISHNA SENGUPTA .

Case number: Crl.A. No.-000640-000642 / 2001
Diary number: 86 / 2001
Advocates: BINA GUPTA Vs RESPONDENT-IN-PERSON

09 April 2003
Supreme Court
5 pages
SALIM AKHTAR @ MOTA Vs STATE OF UTTAR PRADESH

Case number: Crl.A. No.-000685-000685 / 2001
Diary number: 7917 / 2001
Advocates: Vs AJIT SINGH PUNDIR

09 April 2003
Supreme Court
5 pages
JARNAIL SINGH AND ANR. Vs STATE OF HARYANA AND ANR.

Case number: Special Leave Petition (crl.) 2941-2942 of 2002

08 April 2003
Supreme Court
7 pages
PAWAN HANS Vs UNION OF INDIA

Bench: BRIJESH KUMAR,B.N. SRIKRISHNA.
Case number: C.A. No.-004149-004149 / 1995
Diary number: 3143 / 1995
Advocates: LAXMI ARVIND Vs ARPUTHAM ARUNA AND CO

08 April 2003
Supreme Court
4 pages
ARUNKUMAR Vs SHRINIWAS .

Case number: C.A. No.-009961-009962 / 1995
Diary number: 19784 / 1993
Advocates: J. S. WAD Vs

04 April 2003
Supreme Court
5 pages
LAXMINARAYAN R. BHATTAD Vs STATE OF MAHARASHTRA ANR.

Bench: S. RAJENDRA BABU,G.P. MATHUR
Case number: C.A. No.-006345-006345 / 2001
Diary number: 13965 / 2001
Advocates: P. N. GUPTA Vs SUCHITRA ATUL CHITALE

04 April 2003
Supreme Court
21 pages
STATE OF W.BENGAL Vs PRONAB K. SUR

Bench: K.G. BALAKRISHNAN,P.VENKATARAMA REDDI.
Case number: C.A. No.-000805-000806 / 1999
Diary number: 14827 / 1998
Advocates: RADHA RANGASWAMY Vs BIJAN KUMAR GHOSH

04 April 2003
Supreme Court
0 pages
CHARANJIT KAUR(DEAD) THR. PROPOSED LRS. Vs UNION OF INDIA .

Bench: DORAISWAMY RAJU,D.M. DHARAMADHIKARI
Case number: C.A. No.-003068-003069 / 2003
Diary number: 10196 / 2000
Advocates: Vs B. V. BALARAM DAS

04 April 2003
Supreme Court
0 pages
CHARANJIT KAUR(DEAD) THR. PROPOSED LRS. Vs UNION OF INDIA .

Case number: C.A. No.-003068-003069 / 2003
Diary number: 10196 / 2000
Advocates: Vs B. V. BALARAM DAS