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10 April 2003
Supreme Court 5 pages T.A. AHAMMED KABEER Vs A.A. AZEEZ .
Bench: R.C. LAHOTI,BRIJESH KUMAR |
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10 April 2003
Supreme Court 5 pages SADHU RAM Vs STATE OF RAJASTHAN
Case number: Crl.A. No.-000146-000146 / 2002 |
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10 April 2003
Supreme Court 7 pages SUPDT.OF POLICE,C.B.I.&ORS. Vs TAPAN KR. SINGH
Bench: N. SANTOSH HEDGE,B.P. SINGH. |
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10 April 2003
Supreme Court 4 pages K.A. ABDUL JALEEL Vs T.A. SHAHIDA
Bench: CJI.,S.B. SINHA,AR. LAKSHMANAN. |
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10 April 2003
Supreme Court 4 pages H. SESHADRI Vs K.R. NATARAJAN
Case number: C.A. No.-003321-003321 / 2003 |
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09 April 2003
Supreme Court 2 pages COMMNR. OF CENTRAL EXCISE, CHANDIGARH Vs M/S.MARKFED VANASPATI &ALLIED INDUSTRIES
Bench: S.N. VARIAVA,H.K. SEMA. |
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09 April 2003
Supreme Court 8 pages HINDUSTAN CONSTRUCTION CO.LTD. Vs GOPAL KRISHNA SENGUPTA .
Case number: Crl.A. No.-000640-000642 / 2001 |
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09 April 2003
Supreme Court 5 pages SALIM AKHTAR @ MOTA Vs STATE OF UTTAR PRADESH
Case number: Crl.A. No.-000685-000685 / 2001 |
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09 April 2003
Supreme Court 5 pages JARNAIL SINGH AND ANR. Vs STATE OF HARYANA AND ANR.
Case number: Special Leave Petition (crl.) 2941-2942 of 2002 |
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08 April 2003
Supreme Court 7 pages PAWAN HANS Vs UNION OF INDIA
Bench: BRIJESH KUMAR,B.N. SRIKRISHNA. |
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08 April 2003
Supreme Court 4 pages ARUNKUMAR Vs SHRINIWAS .
Case number: C.A. No.-009961-009962 / 1995 |
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04 April 2003
Supreme Court 5 pages LAXMINARAYAN R. BHATTAD Vs STATE OF MAHARASHTRA ANR.
Bench: S. RAJENDRA BABU,G.P. MATHUR |
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04 April 2003
Supreme Court 21 pages STATE OF W.BENGAL Vs PRONAB K. SUR
Bench: K.G. BALAKRISHNAN,P.VENKATARAMA REDDI. |
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04 April 2003
Supreme Court 0 pages CHARANJIT KAUR(DEAD) THR. PROPOSED LRS. Vs UNION OF INDIA .
Bench: DORAISWAMY RAJU,D.M. DHARAMADHIKARI |
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04 April 2003
Supreme Court 0 pages CHARANJIT KAUR(DEAD) THR. PROPOSED LRS. Vs UNION OF INDIA .
Case number: C.A. No.-003068-003069 / 2003 |