Showing 21646 - 21660 of 41947 judgements
16 April 2003
Supreme Court
7 pages
COMMNR.OF WEALTH TAX, HYDERABAD Vs TRUSTEES OF HEH

Bench: S. RAJENDRA BABU,G.P. MATHUR
Case number: C.A. No.-004703-004703 / 1999
Diary number: 11654 / 1999
Advocates: SUSHMA SURI Vs

16 April 2003
Supreme Court
8 pages
DMAI Vs

Case number: C.A. No.-000967-000970 / 1990
Diary number: 75732 / 1990

16 April 2003
Supreme Court
6 pages
MIR MOHAMMAD KHASIM Vs UNION OF INDIA

Case number: C.A. No.-000307-000307 / 1998
Diary number: 78592 / 1991
Advocates: Vs GUNTUR PRABHAKAR

16 April 2003
Supreme Court
4 pages
STATE OF U.P. Vs U.P.SALES TAX OFFICERS GRADE II ASSN.

Bench: DORAISWAMY RAJU,D. M. DHARMADHIKARI.
Case number: C.A. No.-005866-005866 / 2000
Diary number: 13725 / 1999
Advocates: Vs SUNIL KUMAR JAIN

16 April 2003
Supreme Court
4 pages
PRAYAG UPNIVESH A.E.N.SAHKARI SAMITI LTD Vs ALLAHABAD VIKAS PRADHIKARAN

Bench: K.G. BALAKRISHNAN,P. VENKATARAMA REDDI.
Case number: C.A. No.-003064-003064 / 2000
Diary number: 7971 / 1998
Advocates: PRAMOD DAYAL Vs RAKESH UTTAMCHANDRA UPADHYAY

16 April 2003
Supreme Court
6 pages
ASLAM PARWEZ Vs GOVT.OF NCT OF DELHI

Case number: Crl.A. No.-000307-000307 / 1998
Diary number: 3473 / 1998
Advocates: Vs D. S. MAHRA

16 April 2003
Supreme Court
11 pages
COMMNR.OF WEALTH TAX, HYDERABAD Vs TRUSTEES OF HEH

Bench: V.N.KHARE CJI,R.C.LAHOTI,B.N.AGRAWAL,S.B.SINHA,A.R.LAKSHMANAN
Case number: C.A. No.-004703-004703 / 1999
Diary number: 11654 / 1999
Advocates: SUSHMA SURI Vs

16 April 2003
Supreme Court
7 pages
DMAI Vs

Bench: KHARE, V.N. (CJI),LAHOTI, R.C. (J),AGRAWAL, B.N. (J),SINHA, S.B. (J),LAKSHMANAN A.C.(J)
Case number: C.A. No.-000967-000970 / 1990
Diary number: 75732 / 1990

16 April 2003
Supreme Court
9 pages
LALITA JALAN Vs BOMBAY GAS CO.LTD.

Case number: Crl.A. No.-000574-000574 / 2003
Diary number: 63672 / 2002
Advocates: K. R. SASIPRABHU Vs MANIK KARANJAWALA

16 April 2003
Supreme Court
5 pages
VIJAYKUMAR RAMCHANDRA BHATE Vs NEELA VIJAYKUMAR BHATE

Case number: C.A. No.-007200-007201 / 2001
Diary number: 5989 / 2001
Advocates: SHIVAJI M. JADHAV Vs

14 April 2003
Supreme Court
4 pages
SUKANYA HOLDINGS PVT. LTD. Vs JAYESH H. PANDYA

Bench: M.B. SHAH,ARUN KUMAR.
Case number: C.A. No.-001174-001174 / 2002
Diary number: 17803 / 2001
Advocates: E. C. AGRAWALA Vs SOMNATH MUKHERJEE

14 April 2003
Supreme Court
4 pages
PERMINDER CHARAN SINGH Vs HARJIT KAUR

Case number: C.A. No.-003414-003414 / 2003
Diary number: 536 / 2002
Advocates: PETITIONER-IN-PERSON Vs MADHU MOOLCHANDANI

14 April 2003
Supreme Court
3 pages
BIPINCHANDRA PARSHOTTAMDAS PATEL Vs STATE OF GUJARAT .

Bench: S. RAJENDRA BABU
Case number: SLP(C) No.-000689-000689 / 2002
Diary number: 950 / 2002
Advocates: Vs ABHIJAT P. MEDH

10 April 2003
Supreme Court
4 pages
SMT. BIMLA DEVI Vs STATE OF HARYANA

Case number: Crl.A. No.-001026-001026 / 2002
Diary number: 11911 / 2002
Advocates: M. K. GARG Vs KAVEETA WADIA

10 April 2003
Supreme Court
4 pages
STATE OF PUNJAB Vs HARBANS SINGH

Case number: Crl.A. No.-000181-000182 / 1996
Diary number: 18501 / 1994
Advocates: BIMAL ROY JAD Vs S. L. ANEJA