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16 April 2003
Supreme Court 7 pages COMMNR.OF WEALTH TAX, HYDERABAD Vs TRUSTEES OF HEH
Bench: S. RAJENDRA BABU,G.P. MATHUR |
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16 April 2003
Supreme Court 8 pages DMAI Vs
Case number: C.A. No.-000967-000970 / 1990 |
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16 April 2003
Supreme Court 6 pages MIR MOHAMMAD KHASIM Vs UNION OF INDIA
Case number: C.A. No.-000307-000307 / 1998 |
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16 April 2003
Supreme Court 4 pages STATE OF U.P. Vs U.P.SALES TAX OFFICERS GRADE II ASSN.
Bench: DORAISWAMY RAJU,D. M. DHARMADHIKARI. |
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16 April 2003
Supreme Court 4 pages PRAYAG UPNIVESH A.E.N.SAHKARI SAMITI LTD Vs ALLAHABAD VIKAS PRADHIKARAN
Bench: K.G. BALAKRISHNAN,P. VENKATARAMA REDDI. |
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16 April 2003
Supreme Court 6 pages ASLAM PARWEZ Vs GOVT.OF NCT OF DELHI
Case number: Crl.A. No.-000307-000307 / 1998 |
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16 April 2003
Supreme Court 11 pages COMMNR.OF WEALTH TAX, HYDERABAD Vs TRUSTEES OF HEH
Bench: V.N.KHARE CJI,R.C.LAHOTI,B.N.AGRAWAL,S.B.SINHA,A.R.LAKSHMANAN |
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16 April 2003
Supreme Court 7 pages DMAI Vs
Bench: KHARE, V.N. (CJI),LAHOTI, R.C. (J),AGRAWAL, B.N. (J),SINHA, S.B. (J),LAKSHMANAN A.C.(J) |
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16 April 2003
Supreme Court 9 pages LALITA JALAN Vs BOMBAY GAS CO.LTD.
Case number: Crl.A. No.-000574-000574 / 2003 |
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16 April 2003
Supreme Court 5 pages VIJAYKUMAR RAMCHANDRA BHATE Vs NEELA VIJAYKUMAR BHATE
Case number: C.A. No.-007200-007201 / 2001 |
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14 April 2003
Supreme Court 4 pages SUKANYA HOLDINGS PVT. LTD. Vs JAYESH H. PANDYA
Bench: M.B. SHAH,ARUN KUMAR. |
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14 April 2003
Supreme Court 4 pages PERMINDER CHARAN SINGH Vs HARJIT KAUR
Case number: C.A. No.-003414-003414 / 2003 |
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14 April 2003
Supreme Court 3 pages BIPINCHANDRA PARSHOTTAMDAS PATEL Vs STATE OF GUJARAT .
Bench: S. RAJENDRA BABU |
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10 April 2003
Supreme Court 4 pages SMT. BIMLA DEVI Vs STATE OF HARYANA
Case number: Crl.A. No.-001026-001026 / 2002 |
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10 April 2003
Supreme Court 4 pages STATE OF PUNJAB Vs HARBANS SINGH
Case number: Crl.A. No.-000181-000182 / 1996 |