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17 April 2003
Supreme Court 3 pages M/S. DELHI TRANSPORT CORPORATION Vs M/S. ROSE ADVERTISING
Bench: M.B. SHAH,ARUN KUMAR. |
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17 April 2003
Supreme Court 4 pages NARENDRA NATH KHAWARE Vs PARASNATH KHAWARE
Bench: M.B. SHAH,ARUN KUMAR. |
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17 April 2003
Supreme Court 7 pages SECY., A.P. PUBLIC SERVICE COMMISSION Vs Y.V.V.R. SRINIVASULU .
Bench: S. RAJENDRA BABU,SYED SHAH MOHAMMED QUADRI,M.B.SHAH,N. SANTOSH HEGDE |
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17 April 2003
Supreme Court 6 pages ABDUL RAZAK DAWOOD DHANANI Vs UNION OF INDIA .
Bench: N. SANTOSH HEGDE,B.P. SINGH. |
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17 April 2003
Supreme Court 6 pages ORISSA UNIV.OF AGRL.&TECH.&ANR Vs MANOJ K. MOHANTY
Bench: SHIVARAJ V. PATIL,ARIJIT PASAYAT. |
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17 April 2003
Supreme Court 5 pages SECY., A.P. PUBLIC SERVICE COMMISSION Vs Y.V.V.R. SRINIVASULU .
Bench: DORAISWAMY RAJU,ASHOK BHAN. |
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17 April 2003
Supreme Court 6 pages SHANKAR K. MANDAL Vs STATE OF BIHAR
Bench: SHIVARAJ V PATIL,ARIJIT PASAYAT. |
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17 April 2003
Supreme Court 11 pages SHIV SHAKTI COOP.HOUSING SOCIETY Vs M/S. SWARAJ DEVELOPERS .
Bench: SHIVARAJ V. PATIL,ARIJIT PASAYAT. |
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17 April 2003
Supreme Court 8 pages KERALA STATE ROAD TRANSPORT CORPN. Vs K.O. VARGHESE .
Case number: C.A. No.-006651-006654 / 2000 |
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17 April 2003
Supreme Court 31 pages Oil & Natural Gas Corporation Ltd. Vs SAW Pipes Ltd.
Bench: M.B. SHAH,ARUN KUMAR. |
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17 April 2003
Supreme Court 2 pages Union of India Vs Howrah Ganatantrik Nagarik Samity & Ors.
Case number: Appeal (civil) 3593-05 of 2003 |
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16 April 2003
Supreme Court 12 pages W.B.GOVT.EMPLOYEES COOP.HOUSING SOC.&ORS Vs SULEKHA PAL
Bench: DORAISWAMY RAJU,D.M. DHARMADHIKARI. |
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16 April 2003
Supreme Court 7 pages V. SWARAJYALAXMI Vs AUTHORISED OFFICER,LAND REFORMS,A.P.&ORS
Bench: K.G. BALAKRISHNAN,D.M. DHARMADHIKARI |
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16 April 2003
Supreme Court 11 pages COMMNR.OF WEALTH TAX, HYDERABAD Vs TRUSTEES OF HEH
Bench: CJI.,R.C. LAHOTI,B.N. AGRAWAL,S.B. SINHA |
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16 April 2003
Supreme Court 8 pages DMAI Vs
Bench: CJI.,R.C. LAHOTI,B.N. AGRAWAL,S.B. SINHA |