Judgements

25 April 2003
Supreme Court
6 pages

COMMANDANT, 11TH BATTALION,A.P.SP.POLICE Vs B. SHANKAR NAIK

Bench: SHIVARAJ V. PATIL,ARIJIT PASAYAT.
Case number: C.A. No.-003618-003618 / 2000
Diary number: 17746 / 1999
Advocates: GUNTUR PRABHAKAR Vs SUNIL KUMAR

25 April 2003
Supreme Court
4 pages

BIMAL N. DESAI Vs STATE OF KARNATAKA .

Bench: SHIVARAJ V. PATIL,ARIJIT PASAYAT.
Case number: C.A. No.-003714-003714 / 2003
Diary number: 21271 / 2001
Advocates: TARA CHANDRA SHARMA Vs

25 April 2003
Supreme Court
16 pages

ALKA SUNIL PUNWANI Vs SUNIL K. PUNWANI

Bench: S. RAJENDRA BABU,G.P. MATHUR.
Case number: T.P.(C) No.-000008-000008 / 2000
Diary number: 20786 / 1999

25 April 2003
Supreme Court
5 pages

M/S.SREE NARAYANA CHANDRIKA TRUST Vs COMMNR. OF GIFT TAX, KERALA

Case number: C.A. No.-001427-001427 / 2001
Diary number: 1616 / 2001
Advocates: Vs B. V. BALARAM DAS

24 April 2003
Supreme Court
13 pages

UNION OF INDIA Vs SHIVENDRA BIKARAM SINGH

Case number: Crl.A. No.-000821-000821 / 2001
Diary number: 12493 / 2001
Advocates: B. V. BALARAM DAS Vs D. S. CHAUHAN

23 April 2003
Supreme Court
2 pages

STATE OF A.P. Vs D. DASTAGIRI .

Case number: C.A. No.-000604-000604 / 2000
Diary number: 17553 / 1999
Advocates: GUNTUR PRABHAKAR Vs D. MAHESH BABU

23 April 2003
Supreme Court
4 pages

B.CHANDRASEKHAR REDDY (DEAD) BY LRS Vs STATE OF A.P.

Case number: C.A. No.-007263-007263 / 1996
Diary number: 80064 / 1992
Advocates: RANI CHHABRA Vs T. V. RATNAM

22 April 2003
Supreme Court
6 pages

JOSEPH @ JOSE Vs STATE OF KERALA

Case number: Crl.A. No.-000230-000230 / 2002
Diary number: 17830 / 2001
Advocates: P. I. JOSE Vs K. R. SASIPRABHU

22 April 2003
Supreme Court
6 pages

PUNJAB NATIONAL BANK Vs INDIAN BANK

Bench: S.N. VARIAVA,AR. LAKSHMANAN
Case number: C.A. No.-007072-007072 / 2001
Diary number: 9475 / 2001
Advocates: Vs BALRAJ DEWAN

22 April 2003
Supreme Court
3 pages

STATE OF U.P. Vs BHAGWANT

Case number: Crl.A. No.-000205-000205 / 1996
Diary number: 12440 / 1994
Advocates: Vs RANI CHHABRA

22 April 2003
Supreme Court
6 pages

ALI M.K. Vs STATE OF KERALA

Bench: SHIVARAJ V PATIL,ARIJIT PASAYAT.
Case number: C.A. No.-005072-005072 / 1999
Diary number: 12547 / 1998
Advocates: HIMINDER LAL Vs

22 April 2003
Supreme Court
3 pages

VIRENDER SINGH Vs U O I

Case number: C.A. No.-001322-001322 / 1997
Diary number: 77436 / 1996
Advocates: BALRAJ DEWAN Vs D. S. MAHRA

22 April 2003
Supreme Court
7 pages

Commissioner of Central Excise,Chandigarh-II Vs M/s. Steel Strips Ltd.

Bench: S.N. VARIAVA, B.P. SINGH.

21 April 2003
Supreme Court
8 pages

COMMNR.OF CENT.EXCISE, MUMBAI-III Vs M/S.I.S.P.L. INDS. LTD.

Bench: S.N.VARIAVA,BRIJESH KUMAR.
Case number: C.A. No.-002884-002892 / 1999
Diary number: 19872 / 1998
Advocates: B. KRISHNA PRASAD Vs PRAVEEN KUMAR

21 April 2003
Supreme Court
6 pages

P K MOHD.SHAFFI Vs PALLATH MOHD. HAJI (DEAD) BY LRS. .

Case number: C.A. No.-002273-002273 / 1998
Diary number: 18978 / 1997
Advocates: Vs P. K. MANOHAR