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30 April 2003
Supreme Court 5 pages KARNATAKA WAKF BOARD Vs STATE OF KARNATAKA
Bench: S. RAJENDRA BABU,K.G. BALAKRISHNAN,G.P. MATHUR |
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30 April 2003
Supreme Court 11 pages DMAI Vs
Bench: M.B. SHAH,ARUN KUMAR. |
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30 April 2003
Supreme Court 2 pages COMMNR. OF CENTRAL EXCISE, CALCUTTA Vs M/S. PANDIT D.P. SHARMA
Case number: C.A. No.-001512-001512 / 2001 |
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30 April 2003
Supreme Court 5 pages V.P. PITHUPITCHAI Vs THE SPECIAL SECRETARY
Case number: C.A. No.-009811-009812 / 1995 |
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30 April 2003
Supreme Court 7 pages COMMISSIONER OF CENTRAL EXCISE, CALCUTTA Vs M/S SHARMA CHEMICAL WORKS
Case number: C.A. No.-007610-007610 / 1999 |
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29 April 2003
Supreme Court 3 pages BRIJPAL SINGH Vs GOVT. OF M.P.
Case number: Crl.A. No.-001241-001241 / 2002 |
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29 April 2003
Supreme Court 5 pages BABUDAS Vs STATE OF M.P.
Case number: Crl.A. No.-001658-001658 / 1996 |
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29 April 2003
Supreme Court 5 pages THE TRANSMISSION CORPN.OF A.P.LTD. Vs P.SURYA BHAGAVAN
Case number: C.A. No.-005691-005691 / 2001 |
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29 April 2003
Supreme Court 3 pages MGT.OF THE GOODWILL GIRLS H.SCHOOL Vs SMT. J.MARY SUSHEELA .
Case number: C.A. No.-005228-005228 / 2000 |
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28 April 2003
Supreme Court 8 pages INDIAN RED CROSS SOCIETY Vs
Bench: RUMA PAL,B.N. SRIKRISHNA. |
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28 April 2003
Supreme Court 5 pages STATE OF RAJASTHAN Vs NATHU .
Case number: Crl.A. No.-000432-000432 / 1996 |
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28 April 2003
Supreme Court 3 pages AMINA Vs HASSN KOYA
Case number: Crl.A. No.-000635-000635 / 2003 |
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28 April 2003
Supreme Court 4 pages ARVIND YADAV Vs RAMESH KUMAR .
Case number: Crl.A. No.-000641-000641 / 2003 |
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28 April 2003
Supreme Court 4 pages VISVESWARAN Vs STATE REP. BY S.D.M.
Case number: Crl.A. No.-000929-000930 / 2002 |
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25 April 2003
Supreme Court 5 pages STATE OF BIHAR Vs KALIKA KUER @ KALIKA SINGH .
Bench: R.C. LAHOTI,BRIJESH KUMAR. |