Showing 21601 - 21615 of 41947 judgements
30 April 2003
Supreme Court
5 pages
KARNATAKA WAKF BOARD Vs STATE OF KARNATAKA

Bench: S. RAJENDRA BABU,K.G. BALAKRISHNAN,G.P. MATHUR
Case number: C.A. No.-016897-016897 / 1996
Diary number: 78 / 1996
Advocates: IRSHAD AHMAD Vs

30 April 2003
Supreme Court
11 pages
DMAI Vs

Bench: M.B. SHAH,ARUN KUMAR.
Case number: C.A. No.-003545-003562 / 1991
Diary number: 79235 / 1991

30 April 2003
Supreme Court
2 pages
COMMNR. OF CENTRAL EXCISE, CALCUTTA Vs M/S. PANDIT D.P. SHARMA

Case number: C.A. No.-001512-001512 / 2001
Diary number: 16163 / 2000
Advocates: B. KRISHNA PRASAD Vs

30 April 2003
Supreme Court
5 pages
V.P. PITHUPITCHAI Vs THE SPECIAL SECRETARY

Case number: C.A. No.-009811-009812 / 1995
Diary number: 68267 / 1988
Advocates: Vs P. N. RAMALINGAM

30 April 2003
Supreme Court
7 pages
COMMISSIONER OF CENTRAL EXCISE, CALCUTTA Vs M/S SHARMA CHEMICAL WORKS

Case number: C.A. No.-007610-007610 / 1999
Diary number: 17656 / 1999
Advocates: B. KRISHNA PRASAD Vs V. BALACHANDRAN

29 April 2003
Supreme Court
3 pages
BRIJPAL SINGH Vs GOVT. OF M.P.

Case number: Crl.A. No.-001241-001241 / 2002
Diary number: 15060 / 2002

29 April 2003
Supreme Court
5 pages
BABUDAS Vs STATE OF M.P.

Case number: Crl.A. No.-001658-001658 / 1996
Diary number: 77431 / 1996
Advocates: RACHNA GUPTA Vs

29 April 2003
Supreme Court
5 pages
THE TRANSMISSION CORPN.OF A.P.LTD. Vs P.SURYA BHAGAVAN

Case number: C.A. No.-005691-005691 / 2001
Diary number: 2918 / 2000
Advocates: RAKESH K. SHARMA Vs T. V. RATNAM

29 April 2003
Supreme Court
3 pages
MGT.OF THE GOODWILL GIRLS H.SCHOOL Vs SMT. J.MARY SUSHEELA .

Case number: C.A. No.-005228-005228 / 2000
Diary number: 5781 / 1999
Advocates: P. R. RAMASESH Vs

28 April 2003
Supreme Court
8 pages
INDIAN RED CROSS SOCIETY Vs

Bench: RUMA PAL,B.N. SRIKRISHNA.
Case number: C.A. No.-005043-005043 / 2001
Diary number: 9995 / 2001
Advocates: Vs SURYA KANT

28 April 2003
Supreme Court
5 pages
STATE OF RAJASTHAN Vs NATHU .

Case number: Crl.A. No.-000432-000432 / 1996
Diary number: 6261 / 1995
Advocates: V. N. RAGHUPATHY Vs

28 April 2003
Supreme Court
3 pages
AMINA Vs HASSN KOYA

Case number: Crl.A. No.-000635-000635 / 2003
Diary number: 66372 / 1985
Advocates: Vs E. M. S. ANAM

28 April 2003
Supreme Court
4 pages
ARVIND YADAV Vs RAMESH KUMAR .

Case number: Crl.A. No.-000641-000641 / 2003
Diary number: 13320 / 2002

28 April 2003
Supreme Court
4 pages
VISVESWARAN Vs STATE REP. BY S.D.M.

Case number: Crl.A. No.-000929-000930 / 2002
Diary number: 8481 / 2002
Advocates: K. V. VIJAYAKUMAR Vs P. N. RAMALINGAM

25 April 2003
Supreme Court
5 pages
STATE OF BIHAR Vs KALIKA KUER @ KALIKA SINGH .

Bench: R.C. LAHOTI,BRIJESH KUMAR.
Case number: C.A. No.-005654-005654 / 1990
Diary number: 72414 / 1990
Advocates: RAJESH PRASAD SINGH Vs RR-EX-PARTE