Showing 21586 - 21600 of 41947 judgements
06 May 2003
Supreme Court
8 pages
M/S. TAMIL NADU STATE TRPT. CORPORATION Vs NATARAJAN .

Case number: C.A. No.-003991-003991 / 2003
Diary number: 13595 / 2002

06 May 2003
Supreme Court
12 pages
BAKHTAWAR TRUST Vs M D NARAYAN

Bench: CJI,ASHOK BHAN
Case number: C.A. No.-008951-008951 / 1997
Diary number: 16445 / 1997
Advocates: JAY SAVLA Vs

06 May 2003
Supreme Court
3 pages
COLLECTOR OF CENTRAL EXCISE, BANGALORE Vs M/S. ESCORTS MAHLE LTD.

Bench: M.B. SHAH,ARUN KUMAR
Case number: C.A. No.-005168-005170 / 2001
Diary number: 20437 / 2000
Advocates: B. KRISHNA PRASAD Vs RAJESH KUMAR

06 May 2003
Supreme Court
6 pages
D. SAIBABA Vs BAR COUNCIL OF INDIA

Bench: R.C. LAHOTI,ASHOK BHAN.
Case number: W.P.(C) No.-000528-000528 / 2002
Diary number: 18468 / 2002

06 May 2003
Supreme Court
7 pages
THAMAN KUMAR Vs STATE OF UNION TERRITORY OF CHANDIGARH

Case number: Crl.A. No.-000425-000425 / 1996
Diary number: 77441 / 1996
Advocates: Vs KAMINI JAISWAL

05 May 2003
Supreme Court
26 pages
RAMESH CHAND ARDAWATIVA Vs ANIL PANJWANI

Bench: R.C. LAHOTI,BRIJESH KUMAR.
Case number: C.A. No.-007919-007919 / 2001
Diary number: 7783 / 2001
Advocates: SUNIL KUMAR JAIN Vs RESPONDENT-IN-PERSON

05 May 2003
Supreme Court
6 pages
RAMESH CHAND ARDAWATIVA Vs ANIL PANJWANI

Bench: R.C. LAHOTI,BRIJESH KUMAR.
Case number: 9999 No.-000426-000426 / 2002
Diary number: 17726 / 2002
Advocates: Vs RESPONDENT-IN-PERSON

02 May 2003
Supreme Court
3 pages
HIRA LAL HARI LAL BHAGWATI Vs C.B.I., NEW DELHI

Bench: BRIJESH KUMAR,A.R.LAKSHMANAN.
Case number: Crl.A. No.-000676-000676 / 2003
Diary number: 5240 / 2002
Advocates: Vs P. PARMESWARAN

02 May 2003
Supreme Court
16 pages
UNION OF INDIA Vs EX FLT. LT. G.S. BAJWA

Bench: N. SANTOSH HEGDE,B.P. SINGH.
Case number: C.A. No.-010383-010383 / 1996
Diary number: 16613 / 1995
Advocates: ANIL KATIYAR Vs

02 May 2003
Supreme Court
13 pages
HIRA LAL HARI LAL BHAGWATI Vs C.B.I., NEW DELHI

Case number: Crl.A. No.-000676-000676 / 2003
Diary number: 5240 / 2002
Advocates: Vs P. PARMESWARAN

01 May 2003
Supreme Court
6 pages
SAVITRI CAIRAE Vs U.P. AVAS EVAM VIKAS PARISHAD

Case number: C.A. No.-006092-006092 / 1999
Diary number: 13681 / 1999
Advocates: AMBHOJ KUMAR SINHA Vs P. N. GUPTA

01 May 2003
Supreme Court
2 pages
ABDUL SATTAR Vs KHUTEJABI .

Case number: C.A. No.-007588-007588 / 1999
Diary number: 20422 / 1998
Advocates: SANGEETA KUMAR Vs

01 May 2003
Supreme Court
0 pages
PARWATI BAI Vs RADHIKA

Case number: C.A. No.-002704-002704 / 2000
Diary number: 4400 / 2000
Advocates: S. S. KHANDUSA Vs NIRAJ SHARMA

01 May 2003
Supreme Court
0 pages
PARWATI BAI Vs RADHIKA

Bench: R.C. LAHOTI,B.N. AGRAWAL
Case number: C.A. No.-002704-002704 / 2000
Diary number: 4400 / 2000
Advocates: S. S. KHANDUSA Vs NIRAJ SHARMA

30 April 2003
Supreme Court
21 pages
JAMEEL AHMED Vs STATE OF RAJASTHAN

Case number: Crl.A. No.-001308-001308 / 2002
Diary number: 24296 / 2002
Advocates: ANIL KUMAR JHA Vs P. PARMESWARAN