Showing 21571 - 21585 of 41947 judgements
09 May 2003
Supreme Court
3 pages
INDIRA JAISING Vs R.G., SUPREME COURT OF INDIA

Bench: S. RAJENDRA BABU,G.P. MATHUR
Case number: W.P.(C) No.-000218-000218 / 2003
Diary number: 8656 / 2003

09 May 2003
Supreme Court
7 pages
SYED T.A. NAQSHBANDI Vs STATE OF JAMMU & KASHMIR .

Bench: DORAISWAMY RAJU,D.M. DHARMADHIKARI.
Case number: W.P.(C) No.-000354-000354 / 2002
Diary number: 11126 / 2002
Advocates: PAREKH & CO. Vs

09 May 2003
Supreme Court
20 pages
KAPILA HINGORANI Vs STATE OF BIHAR

Case number: W.P.(C) No.-000488-000488 / 2002
Diary number: 16370 / 2002
Advocates: Vs GOPAL SINGH

09 May 2003
Supreme Court
9 pages
JIBONTARA GHATOWAR Vs SARBANANDA SONOWAL .

Case number: C.A. No.-004033-004033 / 2002
Diary number: 11540 / 2002
Advocates: Vs KAILASH CHAND

09 May 2003
Supreme Court
11 pages
State, through Special Cell, New Delhi Vs Navjot Sandhu @ Afshan Guru & Ors.

Bench: S.N. VARIAVA, BRIJESH KUMAR.
Case number: Appeal (crl.) of 725

08 May 2003
Supreme Court
6 pages
M/S. N.S. NAYAK & SONS Vs STATE OF GOA

Bench: M.B. SHAH,ARUN KUMAR.
Case number: C.A. No.-000097-000097 / 2002
Diary number: 12626 / 2000
Advocates: Vs A. SUBHASHINI

08 May 2003
Supreme Court
4 pages
S.D.S. SHIPPING PVT. LTD. Vs JAY CONTAINER SERVICES CO.PVT.LTD.

Case number: C.A. No.-004064-004064 / 2003
Diary number: 23762 / 2002
Advocates: Vs PAREKH & CO.

08 May 2003
Supreme Court
4 pages
Jandel Singh Vs State of Madhya Pradesh

Case number: Appeal (civil) 1690 of 1996

08 May 2003
Supreme Court
14 pages
Commissioner of Income Tax, Bhopal Vs M/s. Shelly Products and another

Bench: N. SANTOSH HEGDE,B.P. SINGH
Case number: Writ Petition (civil) 7501-7504 of 1997

07 May 2003
Supreme Court
8 pages
UNION OF INDIA Vs INTERNATIONAL TRADING COMPANY

Bench: R.C. LAHOTI,ARUN KUMAR.
Case number: C.A. No.-004020-004023 / 2003
Diary number: 24369 / 2002

07 May 2003
Supreme Court
4 pages
UNION OF INDIA Vs M/S. MODILUFT LTD.

Bench: M.B. SHAH,ARUN KUMAR.
Case number: C.A. No.-004025-004025 / 2003
Diary number: 23913 / 2002
Advocates: B. KRISHNA PRASAD Vs M. A. CHINNASAMY

07 May 2003
Supreme Court
5 pages
BALRAM SINGH Vs STATE OF PUNJAB

Case number: Crl.A. No.-001671-001671 / 1996
Diary number: 77442 / 1996
Advocates: Vs BIMAL ROY JAD

07 May 2003
Supreme Court
4 pages
A.C. Razia Vs Government of Kerala & Ors.

Bench: S. RAJENDRA BABU.
Case number: Special Leave Petition (crl.) 153 of 2003

07 May 2003
Supreme Court
0 pages
NIPHA STEELS LTD. Vs WEST BENGAL STATE ELECTRICITY BD. .

Case number: C.A. No.-005550-005550 / 1997
Diary number: 2658 / 1997
Advocates: GAGRAT AND CO Vs

07 May 2003
Supreme Court
0 pages
NIPHA STEELS LTD. Vs WEST BENGAL STATE ELECTRICITY BD. .

Bench: SHIVARAJ V. PATIL,ARIJIT PASAYAT
Case number: C.A. No.-005550-005550 / 1997
Diary number: 2658 / 1997
Advocates: GAGRAT AND CO Vs