Showing 21556 - 21570 of 41947 judgements
07 July 2003
Supreme Court
16 pages
UNION OF INDIA Vs PRAKASH P. HINDUJA

Bench: JENDRA BABU,G. P. MATHUR
Case number: Crl.A. No.-000666-000666 / 2002
Diary number: 11570 / 2002
Advocates: P. PARMESWARAN Vs GAGRAT AND CO

07 July 2003
Supreme Court
11 pages
RAI VIMAL KRISHNA Vs STATE OF BIHAR

Bench: RUMA PAL,B.N.SRIKRISHNA.
Case number: C.A. No.-008263-008263 / 2001
Diary number: 7128 / 2000
Advocates: C. S. N. MOHAN RAO Vs AMBHOJ KUMAR SINHA

07 July 2003
Supreme Court
8 pages
M/S. OM PRAKASH BHATIA Vs COMMISSIONER OF CUSTOMS, DELHI

Bench: M.B. SHAH,ARUN KUMAR
Case number: C.A. No.-004060-004060 / 2001
Diary number: 4268 / 2001
Advocates: EJAZ MAQBOOL Vs B. KRISHNA PRASAD

07 July 2003
Supreme Court
9 pages
STATE OF W BENGAL Vs PANTHA CHATTERJEE & ORS. ETC. ETC.

Bench: BRIJESH KUMAR,D.M. DHARMADHIKARI.
Case number: C.A. No.-004420-004420 / 1999
Diary number: 8290 / 1997

07 July 2003
Supreme Court
7 pages
DWARKA PRASAD AGARWAL (D) BY LR. Vs RAMESH CHANDRA AGARWAL .

Bench: CJI.,S.B. SINHA,[AR LAKSHMANAN.
Case number: C.A. No.-004774-004776 / 1996
Diary number: 82425 / 1993
Advocates: PUNIT DUTT TYAGI Vs NIRAJ SHARMA

07 July 2003
Supreme Court
7 pages
DWARKA PRASAD AGARWAL (D) BY LR. Vs RAMESH CHANDRA AGARWAL .

Case number: C.A. No.-004774-004776 / 1996
Diary number: 82425 / 1993
Advocates: PUNIT DUTT TYAGI Vs NIRAJ SHARMA

05 June 2003
Supreme Court
19 pages
STATE OF UTTARANCHAL Vs SIDHARTH SRIVASTAVA .

Bench: SHIVARAJ V. PATIL,ARIJIT PASAYAT.
Case number: C.A. No.-004281-004289 / 2003
Diary number: 22234 / 2001
Advocates: Vs K. L. JANJANI

22 May 2003
Supreme Court
10 pages
SANTOSH KUMAR Vs STATE OF A.P. .

Bench: SHIVARAJ V. PATIL,ARIJIT PASAYAT
Case number: C.A. No.-004917-004917 / 2000
Diary number: 11742 / 1999
Advocates: S.. UDAYA KUMAR SAGAR Vs ANNAM D. N. RAO

22 May 2003
Supreme Court
9 pages
VICE CHAIRMAN & M.D.,A.P.S.I.D.C.LTD&ANR Vs R.VARAPRASAD .

Bench: SHIVARAJ V. PATIL,ARIJIT PASAYAT
Case number: C.A. No.-005638-005638 / 1999
Diary number: 11697 / 1999
Advocates: HIMINDER LAL Vs SUDHA GUPTA

22 May 2003
Supreme Court
12 pages
VIJAY SYAL Vs STATE OF PUNJAB .

Case number: C.A. No.-000812-000812 / 2002
Diary number: 4497 / 2001

09 May 2003
Supreme Court
5 pages
SYNDICATE BANK Vs R.S.R. ENGINEERING WORKS .

Bench: SHIVARAJ V. PATIL,K.G. BALAKRISHNAN
Case number: C.A. No.-001337-001337 / 1995
Diary number: 10552 / 1994
Advocates: Vs URMILA SIRUR

09 May 2003
Supreme Court
5 pages
DMAI Vs

Bench: S. RAJENDRA BABU,G.P. MATHUR.
Case number: C.A. No.-003348-003349 / 1990
Diary number: 75740 / 1990

09 May 2003
Supreme Court
9 pages
SURENDRA KUMAR SHARMA Vs VIKAS ADHIKARI

Bench: RUMA PAL,B.N. SRIKRISHNA.
Case number: C.A. No.-005108-005108 / 2000
Diary number: 5733 / 2000
Advocates: PUNIT DUTT TYAGI Vs V. N. RAGHUPATHY

09 May 2003
Supreme Court
3 pages
SUNIL KUMAR GOYAL Vs RAJASTHAN PUBLIC SERVICE COMMISSION

Case number: W.P.(C) No.-000035-000035 / 2002
Diary number: 248 / 2002
Advocates: Vs SUNIL KUMAR JAIN

09 May 2003
Supreme Court
3 pages
SUNIL KUMAR GOYAL Vs RAJASTHAN PUBLIC SERVICE COMMISSION

Bench: CJI,S.B. SINHA
Case number: W.P.(C) No.-000035-000035 / 2002
Diary number: 248 / 2002
Advocates: Vs SUNIL KUMAR JAIN