Showing 21541 - 21555 of 41947 judgements
16 July 2003
Supreme Court
11 pages
STATE BANK OF INDIA Vs K.P. SUBBAIAH .

Bench: SHIVARAJ V. PATIL,ARIJIT PASAYAT
Case number: C.A. No.-004312-004317 / 1998
Diary number: 22156 / 1997
Advocates: A. V. RANGAM Vs

16 July 2003
Supreme Court
3 pages
M/S. TRAMBAK RUBBER INDUSTRIES LTD. Vs NASHIK WORKERS UNION .

Case number: C.A. No.-008489-008489 / 2001
Diary number: 7539 / 2001
Advocates: SHIVAJI M. JADHAV Vs APARNA BHAT

16 July 2003
Supreme Court
4 pages
CENTRAL BANK OF INDIA Vs VRAJLAL KAPURCHAND GANDHI

Case number: C.A. No.-004634-004634 / 2003
Diary number: 5136 / 2003
Advocates: Vs PAREKH & CO.

15 July 2003
Supreme Court
3 pages
M.P. STATE ELECTRICITY BOARD Vs JARINA BEE

Bench: DORAISWAMY RAJU,ARIJIT PASAYAT
Case number: C.A. No.-004601-004601 / 2003
Diary number: 979 / 2003
Advocates: Vs B. S. BANTHIA

15 July 2003
Supreme Court
4 pages
SHIVRAJ BAPURAY JADHAV Vs STATE OF KARNATAKA

Case number: Crl.A. No.-000805-000805 / 2002
Diary number: 15532 / 2002
Advocates: ANU MOHLA Vs

14 July 2003
Supreme Court
4 pages
ASHWANI K. SINGH Vs U.P.PUBLIC SERVICE COMMISSION

Case number: C.A. No.-004571-004571 / 2003
Diary number: 8001 / 1998
Advocates: IRSHAD AHMAD Vs SHAIL KUMAR DWIVEDI

14 July 2003
Supreme Court
0 pages
STATE OF HARYANA Vs TILAK RAJ .

Bench: DORAISWAMY RAJU,ARIJIT PASAYAT.
Case number: C.A. No.-004570-004570 / 2003
Diary number: 16963 / 2002
Advocates: KAVEETA WADIA Vs

11 July 2003
Supreme Court
24 pages
AIR INDIA CABIN CREW ASSOCIATION Vs YESHAWINEE MERCHANT .

Bench: DORAISWAMY RAJU,D.M. DHARMADHIKARI
Case number: C.A. No.-004570-004570 / 2002
Diary number: 20561 / 2001
Advocates: LAWYER S KNIT & CO Vs NANDINI GORE

11 July 2003
Supreme Court
11 pages
MUNICIPAL CORPN. OF GREATER MUMBAI Vs KAMLA MILLS LTD.

Case number: C.A. No.-002452-002452 / 2000
Diary number: 1575 / 2000

08 July 2003
Supreme Court
7 pages
MALKHANSINGH Vs STATE OF M.P.

Bench: N. SANTOSH HEGDE,ASHOK BHAN,B.P. SINGH
Case number: Crl.A. No.-001299-001300 / 2002
Diary number: 7471 / 2002

07 July 2003
Supreme Court
7 pages
COMMNR. OF CUSTOMS, KOLKATTA Vs M/S. GRAND PRIME LTD. .

Bench: M.B. SHAH,ARUN KUMAR
Case number: C.A. No.-004151-004157 / 2001
Diary number: 8857 / 2001
Advocates: B. KRISHNA PRASAD Vs R. P. GUPTA

07 July 2003
Supreme Court
8 pages
AMIYA BALA PAUL Vs COMNR. OF INCOME, TAX, SHILLONG

Bench: RUMA PAL,B.N. SRIKRISHNA.
Case number: C.A. No.-004657-004657 / 2000
Diary number: 337 / 2000
Advocates: SUNIL KUMAR JAIN Vs B. V. BALARAM DAS

07 July 2003
Supreme Court
11 pages
DWARKA PRASAD AGARWAL (DEAD) BY LR. Vs B.D. AGARWAL .

Case number: C.A. No.-004782-004782 / 1996
Diary number: 82423 / 1993
Advocates: PUNIT DUTT TYAGI Vs T. N. SINGH

07 July 2003
Supreme Court
11 pages
DWARKA PRASAD AGARWAL (DEAD) BY LR. Vs B.D. AGARWAL .

Bench: CJI.,S.B. SINHA,AR. LAKSHMANAN.
Case number: C.A. No.-004782-004782 / 1996
Diary number: 82423 / 1993
Advocates: PUNIT DUTT TYAGI Vs T. N. SINGH

07 July 2003
Supreme Court
6 pages
PANYAM CEMENTS & MINERAL INDUSTRIES LTD. Vs UNION OF INDIA .

Case number: C.A. No.-005576-005576 / 1995
Diary number: 68242 / 1987
Advocates: A. V. VELAYUDHAN NAIR Vs T. V. RATNAM