Showing 21451 - 21465 of 41947 judgements
08 August 2003
Supreme Court
6 pages
GOVERNMENT OF N.C.T., DELHI Vs JASPAL SINGH

Bench: DORAISWAMY RAJU,H. K. SEMA.
Case number: Crl.A. No.-000248-000248 / 2003
Diary number: 60604 / 2003
Advocates: D. S. MAHRA Vs GOPAL SINGH

08 August 2003
Supreme Court
5 pages
V.DANDAPANI CHETTIAR Vs BALASUBRAMANIAN CHETTIAR (DEAD)BY LRS.

Case number: C.A. No.-006626-006626 / 1995
Diary number: 68232 / 1988
Advocates: K. RAM KUMAR Vs A. T. M. SAMPATH

07 August 2003
Supreme Court
14 pages
SURYA DEV RAI Vs RAM CHANDER RAI .

Bench: R.C. LAHOTI,ASHOK BHAN.
Case number: C.A. No.-006110-006110 / 2003
Diary number: 11771 / 2002
Advocates: AJIT SINGH PUNDIR Vs KRISHAN SINGH CHAUHAN

07 August 2003
Supreme Court
4 pages
HMT LTD. & ANR.ETC. ETC. Vs P. SUBBARAYUDU & ORS.ETC.ETC.

Case number: C.A. No.-006121-006158 / 2003
Diary number: 13604 / 2002
Advocates: Vs K. RAJEEV

06 August 2003
Supreme Court
4 pages
RAM PAL Vs STATE OF U.P.

Case number: Crl.A. No.-000178-000178 / 2003
Diary number: 20624 / 2002
Advocates: Vs RAVI PRAKASH MEHROTRA

06 August 2003
Supreme Court
9 pages
T.K. RANGARAJAN Vs GOVT. OF TAMIL NADU .

Bench: M.B. SHAH,AR LAKSHMANAN.
Case number: C.A. No.-005556-005556 / 2003
Diary number: 14223 / 2003
Advocates: Vs P. N. RAMALINGAM

06 August 2003
Supreme Court
4 pages
RAJESH D. DARBAR Vs NARASINGRAO KRISHNAJI KULKARNI .

Bench: DORAISWAMY RAJU,ARIJIT PASAYAT.
Case number: C.A. No.-005568-005570 / 2003
Diary number: 7603 / 2003

06 August 2003
Supreme Court
2 pages
KISHANRAO NARAYANRAO GHUGE Vs STATE OF MAHARASHTRA

Case number: Crl.A. No.-000173-000173 / 2003
Diary number: 24305 / 2002
Advocates: SHIVAJI M. JADHAV Vs RAVINDRA KESHAVRAO ADSURE

06 August 2003
Supreme Court
3 pages
M/S.KHAITAN ELECTRICAL LTD Vs COLLECTOR OF CENT.EXCISE, DELHI

Case number: C.A. No.-000359-000359 / 1997
Diary number: 470 / 1997
Advocates: Vs B. KRISHNA PRASAD

06 August 2003
Supreme Court
3 pages
AMIT @ AMMU Vs STATE OF MAHARASHTRA

Case number: Crl.A. No.-000376-000376 / 2003
Diary number: 4222 / 2003
Advocates: Vs RAVINDRA KESHAVRAO ADSURE

06 August 2003
Supreme Court
2 pages
COMNR. OF CENTRAL EXCISE, CHENNAI Vs M/S. T.V.S. SUZUKI LTD.,HOSUR

Case number: C.A. No.-002416-002416 / 2000
Diary number: 17 / 2000
Advocates: B. KRISHNA PRASAD Vs V. BALACHANDRAN

05 August 2003
Supreme Court
4 pages
STATE OF HARYANA Vs

Bench: DORAISWAMY RAJU,ARIJIT PASAYAT.
Case number: C.A. No.-005523-005523 / 2003
Diary number: 19293 / 2001
Advocates: KAVEETA WADIA Vs

05 August 2003
Supreme Court
4 pages
STATE OF MAHARASHTRA Vs

Bench: S.N. VARIAVA,ARIJIT PASAYAT.
Case number: C.A. No.-003301-003301 / 2002
Diary number: 6945 / 2001
Advocates: MUKESH K. GIRI Vs B. D. SHARMA

05 August 2003
Supreme Court
8 pages
STATE (GOVT. OF N.C.T. OF DELHI) Vs PREM RAJ

Bench: DORAISWAMY RAJU,ARIJIT PASAYAT.
Case number: Crl.A. No.-000948-000948 / 2003
Diary number: 16431 / 2002
Advocates: ARUN K. SINHA Vs RAVI PRAKASH MEHROTRA

05 August 2003
Supreme Court
5 pages
LAKSHMI NARAIN MANDAL Vs STATE OF BIHAR

Case number: C.A. No.-000834-000834 / 1997
Diary number: 77499 / 1996
Advocates: M. A. CHINNASAMY Vs