Judgements

Showing 21496 - 21510 of 41947 judgements
30 July 2003
Supreme Court
6 pages
NALLOR MARTHANDAM VELLALAR Vs COMMR.,HR & CE

Bench: SHIVARAJ V. PATIL,D.M.DHARMADHIKARI.
Case number: C.A. No.-000175-000175 / 1997
Diary number: 61660 / 1997
Advocates: Vs P. N. RAMALINGAM

30 July 2003
Supreme Court
6 pages
SANKAR RAM & CO Vs KASI NAICKER

Bench: SHIVARAJ V. PATIL,[D.M. DHARMADHIKARI.
Case number: C.A. No.-000176-000176 / 1997
Diary number: 1769 / 1996
Advocates: Vs ARPUTHAM ARUNA AND CO

30 July 2003
Supreme Court
5 pages
HANNAH GRACE JUDE Vs DAVID JUDE

Bench: M.B. SHAH,ARUN KUMAR.
Case number: C.A. No.-004797-004797 / 1998
Diary number: 14072 / 1998
Advocates: GUNTUR PRABHAKAR Vs Y. RAJA GOPALA RAO

30 July 2003
Supreme Court
3 pages
STATE OF ORISSA Vs GOKULANANDA JENA

Case number: C.A. No.-005313-005313 / 2003
Diary number: 21675 / 2002
Advocates: Vs SIBO SANKAR MISHRA

30 July 2003
Supreme Court
4 pages
NARCOTICS CONTROL BUREAU, MUMBAI Vs ABDULLAH HUSSAIN JUMA

Case number: Crl.A. No.-001042-001042 / 2001
Diary number: 13793 / 2001
Advocates: SUSHMA SURI Vs BIMAL ROY JAD

30 July 2003
Supreme Court
4 pages
HYTHRO POWER CORPORATION LTD. Vs DELHI TRANSCO LTD.

Bench: SHIVARAJ V. PATIL,D.M. DHARMADHIKARI.
Case number: C.A. No.-005315-005315 / 2003
Diary number: 21878 / 2001
Advocates: PRADEEP KUMAR BAKSHI Vs RAKESH K. SHARMA

29 July 2003
Supreme Court
4 pages
SANABOINA SATYANARAYANA Vs GOVT. OF A.P. .

Case number: Crl.A. No.-001227-001227 / 2002
Diary number: 22319 / 2001
Advocates: Vs GUNTUR PRABHAKAR

28 July 2003
Supreme Court
2 pages
STATE OF M.P. Vs GOPAL D. TIRTHANI .

Bench: R.C. LAHOTI,ASHOK BHAN.
Case number: C.A. No.-005223-005223 / 2003
Diary number: 11783 / 2003
28 July 2003
Supreme Court
7 pages
DWARKA PRASAD Vs UOI

Bench: DORAISWAMY RAJU,D. M. DHARMADHIKARI.
Case number: C.A. No.-005332-005332 / 1997
Diary number: 1512 / 1997
Advocates: Vs CHANDAN RAMAMURTHI

28 July 2003
Supreme Court
7 pages
KRISHNAN Vs STATE REP.BY INSPECTOR OF POLICE

Bench: DORAISWAMY RAJU,ARIJIT PASAYAT.
Case number: Crl.A. No.-001149-001149 / 2002
Diary number: 16651 / 2002
Advocates: RAKESH K. SHARMA Vs P. N. RAMALINGAM

28 July 2003
Supreme Court
5 pages
SAFIYA Vs GOVERNMENT OF KERALA .

Bench: M.B. SHAH,DR. AR. LAKSHMANAN.
Case number: Crl.A. No.-000913-000913 / 2003
Diary number: 5989 / 2003
Advocates: P. K. MANOHAR Vs B. KRISHNA PRASAD

28 July 2003
Supreme Court
3 pages
STATE OF ANDHRA PRADESH Vs MARRI VENKAIAH .

Case number: C.A. No.-009520-009522 / 1994
Diary number: 4753 / 1994
Advocates: GUNTUR PRABHAKAR Vs A. T. M. SAMPATH

28 July 2003
Supreme Court
14 pages
KRISHNA MOHAN P.LTD. Vs M.C.D.

Case number: C.A. No.-003312-003312 / 2000
Diary number: 10136 / 1999
Advocates: Vs AMITA GUPTA

25 July 2003
Supreme Court
6 pages
P.V. RADHAKRISHNA Vs STATE OF KARNATAKA

Bench: DORAISWAMY RAJU,ARIJIT PASAYAT.
Case number: Crl.A. No.-001018-001018 / 2002
Diary number: 10883 / 2002
Advocates: K. K. MOHAN Vs

25 July 2003
Supreme Court
5 pages
STATE OF U.P. Vs GULAICHI

Bench: DORAISWAMY RAJU,ARIJIT PASAYAT.
Case number: C.A. No.-005207-005207 / 2003
Diary number: 19973 / 2002
Advocates: Vs R. D. UPADHYAY