Showing 21436 - 21450 of 41947 judgements
13 August 2003
Supreme Court
3 pages
STATE OF HARYANA Vs INDIRA KUMARI

Case number: C.A. No.-004301-004301 / 1999
Diary number: 17356 / 1998
Advocates: KAVEETA WADIA Vs DEBASIS MISRA

13 August 2003
Supreme Court
4 pages
STATE OF M.P. Vs MANSINGH

Case number: Crl.A. No.-000825-000825 / 1996
Diary number: 72897 / 1994
Advocates: Vs SUSHIL KUMAR JAIN

13 August 2003
Supreme Court
3 pages
MISHRA DHATU NIGAM LTD Vs M VENKATAIAH

Case number: C.A. No.-005992-005992 / 1997
Diary number: 4950 / 1997

11 August 2003
Supreme Court
9 pages
KUNJU MUHAMMED @ KHUMANI Vs STATE OF KERALA

Case number: Crl.A. No.-001141-001141 / 2001
Diary number: 19389 / 2001
Advocates: KUSUM CHAUDHARY Vs RAMESH BABU M. R.

11 August 2003
Supreme Court
6 pages
BABU S/O RAVEENDRAN Vs BABU S/O BAHULEYAN

Bench: DORAISWAMY RAJU,H.K. SEMA.
Case number: Crl.A. No.-000270-000270 / 1996
Diary number: 5205 / 1995
Advocates: E. M. S. ANAM Vs M. P. VINOD

11 August 2003
Supreme Court
5 pages
JAWAHARLAL NEHRU TECH. UNIVERSITY Vs T SUMALATHA

Case number: C.A. No.-004094-004094 / 1998
Diary number: 14910 / 1997
Advocates: D. BHARATHI REDDY Vs S.. UDAYA KUMAR SAGAR

11 August 2003
Supreme Court
4 pages
U.P. PUBLIC SERVICE COMMISSION,ALLAHABAD Vs SANJAY KUMAR SINGH

Case number: C.A. No.-006120-006120 / 2000
Diary number: 2330 / 2000
Advocates: AJIT SINGH PUNDIR Vs RACHANA SRIVASTAVA

11 August 2003
Supreme Court
5 pages
UNITED INDIA INSURANCE CO. LTD. Vs JYOTSNABEN SUDHIRBHAI PATEL .

Bench: K.G. BALAKRISHNAN,P. VENKATARAMMA REDDI.
Case number: C.A. No.-006295-006295 / 2003
Diary number: 5805 / 2002
Advocates: SUDHIR KUMAR GUPTA Vs K J JOHN AND CO

11 August 2003
Supreme Court
3 pages
LAL SINGH Vs STATE OF M.P.

Case number: Crl.A. No.-000222-000222 / 2003
Diary number: 24452 / 2002
Advocates: PREM MALHOTRA Vs

11 August 2003
Supreme Court
5 pages
JAWAHARLAL NEHRU TECH. UNIVERSITY Vs T SUMALATHA

Bench: S. RAJENDRA BABU,P. VENKATARAMA REDDI.
Case number: C.A. No.-004094-004094 / 1998
Diary number: 14910 / 1997
Advocates: D. BHARATHI REDDY Vs S.. UDAYA KUMAR SAGAR

11 August 2003
Supreme Court
4 pages
U.P. PUBLIC SERVICE COMMISSION,ALLAHABAD Vs SANJAY KUMAR SINGH

Case number: C.A. No.-006120-006120 / 2000
Diary number: 2330 / 2000
Advocates: AJIT SINGH PUNDIR Vs RACHANA SRIVASTAVA

08 August 2003
Supreme Court
5 pages
I.I.T.T. COLLEGE OF ENGINEERING Vs

Bench: K.G.BALAKRISHNAN,[P.VENKATARAMA REDDI.
Case number: C.A. No.-004167-004167 / 2003
Diary number: 16948 / 2001

08 August 2003
Supreme Court
7 pages
CHANDY VARGHESE Vs K. ABDUL KHADER

Bench: SHIVARAJ V.PATIL,D.M. DHARMADHIKARI.
Case number: C.A. No.-000123-000123 / 2000
Diary number: 4080 / 1999
Advocates: R. SATHISH Vs V. BALACHANDRAN

08 August 2003
Supreme Court
6 pages
PRABODH N. SHAH Vs S.B.I.

Case number: C.A. No.-003908-003908 / 1999
Diary number: 9055 / 1999
Advocates: Vs TARUN JOHRI

08 August 2003
Supreme Court
6 pages
SURINDER SINGH Vs STATE OF PUNJAB

Bench: DORAISWAMY RAJU,H. K. SEMA.
Case number: Crl.A. No.-000819-000819 / 1996
Diary number: 68270 / 1988
Advocates: Vs BIMAL ROY JAD