Showing 21481 - 21495 of 41947 judgements
31 July 2003
Supreme Court
5 pages
S R RADHAKRISHNAN Vs NEELAMEGAM

Bench: BRIJESH KUMAR,ARUN KUMAR.
Case number: C.A. No.-001811-001813 / 1997
Diary number: 1827 / 1997
Advocates: K. V. VENKATARAMAN Vs K. RAM KUMAR

31 July 2003
Supreme Court
4 pages
CHAIRMAN, STATE BANK OF INDIA Vs ALL ORISSA STATE BANK OFFICERS ASSN&ANR.

Bench: K.G.BALAKRISHNAN,(B.N.SRIKRISHNA.
Case number: R.P.(C) No.-001111-001112 / 2002
Diary number: 14075 / 2002
Advocates: Vs RESPONDENT-IN-PERSON

31 July 2003
Supreme Court
3 pages
STATE OF KARNATAKA Vs AMAJAPPA .

Case number: Crl.A. No.-000597-000597 / 1996
Diary number: 71422 / 1996
Advocates: M. VEERAPPA Vs E. C. VIDYA SAGAR

31 July 2003
Supreme Court
5 pages
DIPAK CHANDRA RUHIDAS Vs CHANDAN KUMAR SARKAR

Case number: C.A. No.-008448-008448 / 2002
Diary number: 21532 / 2002
Advocates: SHAKIL AHMED SYED Vs P. I. JOSE

31 July 2003
Supreme Court
2 pages
MADAN MOHA RAJGARHIA Vs M/S.MAHENDRA R.SHAH & BROS. &ANR

Case number: C.A. No.-012645-012645 / 1996
Diary number: 18392 / 1995
Advocates: ARUN K. SINHA Vs VISHWAJIT SINGH

31 July 2003
Supreme Court
2 pages
STATE OF U.P. Vs ALLIED CONSTRN.

Case number: C.A. No.-014152-014152 / 1996
Diary number: 77467 / 1996
Advocates: RAVI PRAKASH MEHROTRA Vs

31 July 2003
Supreme Court
2 pages
STATE OF ORISSA Vs LOCHAN NAYAK

Case number: C.A. No.-001681-001686 / 2003
Diary number: 14847 / 1998

31 July 2003
Supreme Court
3 pages
HON'BLE SH.RANGNATH MISRA Vs U.O.I.

Case number: W.P.(C) No.-000239-000239 / 1998
Diary number: 6669 / 1998
Advocates: Vs P. PARMESWARAN

31 July 2003
Supreme Court
3 pages
STATE OF ORISSA Vs NITYANAND SATPATHY

Case number: C.A. No.-007670-007670 / 1997
Diary number: 15675 / 1997

31 July 2003
Supreme Court
0 pages
STATE OF ORISSA Vs BABAJLI CHARAN MOHANTY

Case number: Crl.A. No.-000546-000546 / 1995
Diary number: 2252 / 1995
Advocates: KIRTI RENU MISHRA Vs AJAY K. AGRAWAL

31 July 2003
Supreme Court
0 pages
STATE OF ORISSA Vs BABAJLI CHARAN MOHANTY

Case number: Crl.A. No.-000546-000546 / 1995
Diary number: 2252 / 1995
Advocates: KIRTI RENU MISHRA Vs AJAY K. AGRAWAL

30 July 2003
Supreme Court
19 pages
JAVED Vs STATE OF HARYANA .

Bench: R.C. LAHOTI,ASHOK BHAN,ARUN KUMAR.
Case number: W.P.(C) No.-000302-000302 / 2001
Diary number: 11514 / 2001
Advocates: ATTORNEY GENERAL FOR INDIA Vs

30 July 2003
Supreme Court
17 pages
PRATIBHA NEMA Vs STATE OF M.P. .

Bench: K.G. BALAKRISHNAN,P. VENKATARAMA REDDI.
Case number: C.A. No.-007133-007133 / 1999
Diary number: 12010 / 1999
Advocates: B. K. SATIJA Vs

30 July 2003
Supreme Court
3 pages
UNION OF INDIA Vs RAJESH PU, PUTHUVALNIKATHU

Bench: &
Case number: C.A. No.-005321-005321 / 2003
Diary number: 5515 / 2002
Advocates: Vs V. K. SIDHARTHAN

30 July 2003
Supreme Court
4 pages
KERALA P.W.D.GRADUATE ENGINEERS ASSO. Vs P.A. NARAYANAN .

Case number: C.A. No.-000889-000889 / 2002
Diary number: 548 / 2000
Advocates: RAJIV MEHTA Vs SATYA MITRA GARG