Judgements

05 August 2003
Supreme Court
2 pages

JAMESKUTTY JACOB Vs UNITED INDIA INSURANCE CO.&ORS

Case number: C.A. No.-000038-000038 / 1999
Diary number: 7675 / 1998
Advocates: P. I. JOSE Vs DEBASIS MISRA

05 August 2003
Supreme Court
2 pages

STATE OF WEST BENGAL Vs SUBHASH CHANDRA PRATIHAR

Case number: C.A. No.-005521-005521 / 2003
Diary number: 9009 / 2002
Advocates: TARA CHANDRA SHARMA Vs K J JOHN AND CO

04 August 2003
Supreme Court
6 pages

BIHAR PUBLIC SERVICE COMMN. Vs VINOY KUMAR SINGH

Bench: M. B. SHAH,DR. AR. LAKSHMANAN.
Case number: C.A. No.-006946-006946 / 1996
Diary number: 6510 / 1995
Advocates: NAVIN PRAKASH Vs

04 August 2003
Supreme Court
6 pages

Vs

Case number: /
Diary number: / 1398

01 August 2003
Supreme Court
8 pages

GURDEV SINGH Vs STATE OF PUNJAB

Bench: K.G. BALAKRISHNAN,B.N. SRIKRISHNA.
Case number: Crl.A. No.-000392-000392 / 2002
Diary number: 19529 / 2001
Advocates: Vs BIMAL ROY JAD

01 August 2003
Supreme Court
5 pages

GOLAKONDA VEKATESWARARAO Vs STATE OF A.P.

Bench: DORAISWAMY RAJU,H.K.SEMA.
Case number: Crl.A. No.-000838-000838 / 2002
Diary number: 20458 / 2001
Advocates: CHANDER SHEKHAR ASHRI Vs

01 August 2003
Supreme Court
38 pages

M.S.MADHUSOODHANAN Vs KERALA KAUMUDI PVT. LTD.

Bench: RUMA PAL,B.N. SRIKRISHNA.
Case number: C.A. No.-003253-003258 / 1991
Diary number: 78638 / 1991
Advocates: Vs E. M. S. ANAM

01 August 2003
Supreme Court
15 pages

SECY.,MINISTRY OF CHEMICALS &FERTILIZERS Vs M/S. CIPLA LTD. .

Bench: S. RAJENDRA BABU,P.VENKATARAMA REDDI,ARUN KUMAR.
Case number: C.A. No.-003375-003384 / 2002
Diary number: 6203 / 2002
Advocates: Vs MANIK KARANJAWALA

01 August 2003
Supreme Court
2 pages

KAUSHALYA DEVI Vs SARO DEVI .

Case number: C.A. No.-005477-005477 / 2003
Diary number: 18861 / 1999
Advocates: Vs LAKSHMI RAMAN SINGH

31 July 2003
Supreme Court
26 pages

U.P. STATE ELELCTRICITY BOARD Vs CHANDRA PRAKASH

Case number: C.A. No.-001344-001344 / 2003
Diary number: 12569 / 2002
Advocates: PRADEEP MISRA Vs BHARAT SANGAL

31 July 2003
Supreme Court
6 pages

SMT.KESAR DEVI Vs UNION OF INDIA

Bench: S. RAJENDRA BABU,G. P. MATHUR.
Case number: C.A. No.-002455-002455 / 1997
Diary number: 77468 / 1996
Advocates: SUSHIL KUMAR JAIN Vs B. KRISHNA PRASAD

31 July 2003
Supreme Court
3 pages

NIKHIL KUMAR Vs L.M. VAS

Case number: 9999 No.-000353-000353 / 2001
Diary number: 21404 / 2001
Advocates: Vs SUDHIR KULSHRESHTHA

31 July 2003
Supreme Court
6 pages

STATE OF RAJASTHAN Vs BHAWANI

Bench: S. RAJENDRA BABU,K.G. BALAKRISHNAN.
Case number: Crl.A. No.-000421-000421 / 1996
Diary number: 74789 / 1991
Advocates: Vs GOPAL SINGH

31 July 2003
Supreme Court
10 pages

SUCHA SINGH Vs STATE OF PUNJAB

Bench: DORAISWAMY RAJU,ARIJIT PASAYAT.
Case number: Crl.A. No.-001015-001015 / 2002
Diary number: 8868 / 2002
Advocates: Vs BIMAL ROY JAD

31 July 2003
Supreme Court
7 pages

DIVISIONAL CONTROLLER, KSRTC Vs MAHADEVA SHETTY

Bench: DORAISWAMY RAJU,ARIJIT PASAYAT.
Case number: C.A. No.-005453-005453 / 2003
Diary number: 6640 / 2002