Showing 21316 - 21330 of 41947 judgements
16 September 2003
Supreme Court
5 pages
MITHAILAL DALSANGAR SINGH Vs ANNABAI DEVRAM KINI .

Case number: C.A. No.-007396-007397 / 2003
Diary number: 14477 / 2002
Advocates: M. A. CHINNASAMY Vs BHARGAVA V. DESAI

16 September 2003
Supreme Court
2 pages
S.P. BADRINATH Vs GOVT. OF A.P.

Case number: C.A. No.-007633-007635 / 1997
Diary number: 77552 / 1996
Advocates: S.. UDAYA KUMAR SAGAR Vs RAJIV TALWAR

15 September 2003
Supreme Court
3 pages
MEGH SINGH Vs STATE OF PUNJAB

Bench: DORAISWAMY RAJU,ARIJIT PASAYAT.
Case number: Crl.A. No.-000452-000452 / 2003
Diary number: 3328 / 2003
Advocates: PREM MALHOTRA Vs BIMAL ROY JAD

15 September 2003
Supreme Court
5 pages
AUDHAR Vs CHANDRAPATI

Case number: C.A. No.-006302-006302 / 2001
Diary number: 17885 / 1998
Advocates: MANOJ SWARUP AND CO. Vs PRASHANT KUMAR

15 September 2003
Supreme Court
2 pages
UNION OF INDIA Vs PUNJAB SINGH

Case number: C.A. No.-007360-007360 / 2003
Diary number: 8808 / 2002
Advocates: SUSHMA SURI Vs

12 September 2003
Supreme Court
4 pages
NEW INDIA ASSURANCE CO. LTD. Vs C. PADMA

Bench: S.N. VARIAVA,H.K. SEMA.
Case number: C.A. No.-005764-005764 / 1997
Diary number: 11788 / 1997
Advocates: M. K. DUA Vs

12 September 2003
Supreme Court
8 pages
SHIV KUMAR BHAGAT Vs STATE OF BIHAR .

Case number: C.A. No.-007269-007269 / 2003
Diary number: 17697 / 2002
Advocates: RACHNA GUPTA Vs DEBA PRASAD MUKHERJEE

12 September 2003
Supreme Court
4 pages
K. SAMANTARAY Vs NATIONAL INSURANCE COMPANY LTD.

Case number: C.A. No.-007280-007280 / 2003
Diary number: 19520 / 2002
Advocates: SUDARSH MENON Vs RAMESHWAR PRASAD GOYAL

12 September 2003
Supreme Court
17 pages
Vs

Case number: /
Diary number: 1 / 9228

11 September 2003
Supreme Court
10 pages
RACHAKONDA VENKAT RAO Vs R.SATYA BAI(D) BY LR

Bench: BRIJESH KUMAR,ARUN KUMAR.
Case number: C.A. No.-002508-002508 / 1997
Diary number: 77548 / 1996
Advocates: S.. UDAYA KUMAR SAGAR Vs ANU MOHLA

11 September 2003
Supreme Court
6 pages
N.D.M.C. Vs SATISH CHAND(DECEASED) BY LR.RAM CHAND

Bench: BRIJESH KUMAR,ARUN KUMAR.
Case number: C.A. No.-002700-002700 / 1997
Diary number: 77549 / 1996
Advocates: SURYA KANT Vs

11 September 2003
Supreme Court
5 pages
STATE OF MADHYA PRADESH. Vs GHANSHYAM SINGH

Case number: Crl.A. No.-001646-001646 / 1996
Diary number: 77550 / 1996
Advocates: Vs ANIL K. CHOPRA

10 September 2003
Supreme Court
5 pages
SANTOSH KUMAR Vs G.R. CHAWLA

Bench: M. B. SHAH,DR. AR. LAKSHMANAN.
Case number: C.A. No.-011961-011963 / 1996
Diary number: 12081 / 1994
Advocates: MRIDULA RAY BHARADWAJ Vs VINAY GARG

10 September 2003
Supreme Court
4 pages
LAXMAN SINGH Vs POONAM SINGH .

Bench: DORAISWAMY RAJU,ARIJIT PASAYAT.
Case number: Crl.A. No.-001636-001636 / 1996
Diary number: 10037 / 1994
Advocates: SURYA KANT Vs SUSHIL KUMAR JAIN

10 September 2003
Supreme Court
8 pages
CEHAT Vs UNION OF INDIA .

Bench: M.B. SHAH,ASHOK BHAN.
Case number: W.P.(C) No.-000301-000301 / 2000
Diary number: 3362 / 2000