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18 September 2003
Supreme Court 6 pages M.C. MEHTA Vs UNION OF INDIA
Case number: W.P.(C) No.-013381-013381 / 1984 |
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17 September 2003
Supreme Court 3 pages ANWAR CHAND SAB NANADIKAR Vs STATE OF KARNATAKA
Case number: Crl.A. No.-001712-001712 / 1996 |
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17 September 2003
Supreme Court 2 pages STATE OF PUNJAB Vs CHARANJIT SINGH
Case number: C.A. No.-001768-001768 / 2002 |
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17 September 2003
Supreme Court 3 pages RAMANUJ PRASAD Vs COAL INDIA LTD. .
Case number: C.A. No.-002059-002059 / 2002 |
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17 September 2003
Supreme Court 2 pages STATE OF MAHARASHTRA Vs M/S.S.D.SHINDE & CO,
Case number: C.A. No.-000640-000640 / 1998 |
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17 September 2003
Supreme Court 5 pages K.R.ANITHA Vs REGIONAL DIRECTOR E.S.I.CORP.
Case number: C.A. No.-006486-006494 / 2001 |
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16 September 2003
Supreme Court 2 pages PREM SINGH Vs STATE OF H.P.
Case number: Crl.A. No.-001099-001099 / 2002 |
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16 September 2003
Supreme Court 5 pages MUNNA @ SURENDRA KUMAR Vs STATE OF M.P.
Case number: Crl.A. No.-001269-001269 / 2002 |
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16 September 2003
Supreme Court 10 pages Vs
Bench: DORAISWAMY RAJU,ARIJIT PASAYAT. |
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16 September 2003
Supreme Court 6 pages STATE OF BIHAR Vs LAL KRISHNA ADVANI
Bench: BRIJESH KUMAR,ARUN KUMAR |
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16 September 2003
Supreme Court 7 pages ASSISTANT COMMISSIONER Vs VELLIAPPA TEXTILES
Bench: B. N. SRIKRISHNA. |
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16 September 2003
Supreme Court 9 pages CENTRE FOR PUBLIC INTEREST LITIGATION Vs UNION OF INDIA
Bench: S. RAJENDRA BABU,G.P.MATHUR |
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16 September 2003
Supreme Court 6 pages RAJGOPAL (DEAD) BY LRS. Vs KISHAN GOPAL
Case number: C.A. No.-003829-003830 / 2000 |
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16 September 2003
Supreme Court 6 pages HARISH VERMA Vs AJAY SRIVASTAVA
Case number: C.A. No.-001807-001807 / 2003 |
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16 September 2003
Supreme Court 8 pages STATE OF PUNJAB Vs MANJIT SINGH .
Case number: C.A. No.-002305-002306 / 1999 |