Showing 21286 - 21300 of 41947 judgements
23 September 2003
Supreme Court
5 pages
P.C. KESAVAN KUTTYNAYAR Vs HARISH BHALLA .

Case number: C.A. No.-000599-000600 / 2002
Diary number: 20670 / 2001
Advocates: Vs A. VENAYAGAM BALAN

22 September 2003
Supreme Court
5 pages
M/S CONTINENTAL CONSTRUCTION LTD. Vs STATE OF U .P.

Case number: C.A. No.-008431-008431 / 1997
Diary number: 10180 / 1997
Advocates: SHIV KUMAR SURI Vs ASHOK K. SRIVASTAVA

22 September 2003
Supreme Court
5 pages
M/S CONTINENTAL CONSTRUCTION LTD. Vs STATE OF U .P.

Bench: CJI,S.B. SINHA.
Case number: C.A. No.-008431-008431 / 1997
Diary number: 10180 / 1997
Advocates: SHIV KUMAR SURI Vs ASHOK K. SRIVASTAVA

22 September 2003
Supreme Court
5 pages
M/S CONTINENTAL CONSTRUCTION LTD. Vs STATE OF U .P.

Bench: K.G.BALAKRISHNAN,P.VENKATARAMA REDDI.
Case number: C.A. No.-008431-008431 / 1997
Diary number: 10180 / 1997
Advocates: SHIV KUMAR SURI Vs ASHOK K. SRIVASTAVA

22 September 2003
Supreme Court
3 pages
STATE OF ORISSA Vs BHIKARI CHARAN KHUNTIA .

Case number: C.A. No.-007938-007940 / 2003
Diary number: 15027 / 2002
Advocates: RADHA SHYAM JENA Vs ASHOK MATHUR

22 September 2003
Supreme Court
4 pages
STATE OF PUNJAB Vs POHLA SINGH

Case number: Crl.A. No.-000907-000907 / 1996
Diary number: 77567 / 1996
Advocates: BIMAL ROY JAD Vs UGRA SHANKAR PRASAD

19 September 2003
Supreme Court
5 pages
RAJKUMARI Vs S H O, NOIDA

Case number: W.P.(Crl.) No.-000337-000338 / 1997
Diary number: 15935 / 1997

19 September 2003
Supreme Court
6 pages
M. NARAYANDAS Vs STATE OF KARNATAKA .

Case number: Crl.A. No.-001197-001197 / 2003
Diary number: 19969 / 2002
Advocates: S. N. BHAT Vs NEERU VAID

19 September 2003
Supreme Court
6 pages
M. PRABHULAL Vs ASST.DIRECTOR, DTE.,REVENUE INTELLIGENCE

Case number: Crl.A. No.-000486-000486 / 2003
Diary number: 20121 / 2002
Advocates: Vs B. KRISHNA PRASAD

19 September 2003
Supreme Court
5 pages
JUPUDI VENKATA VIJAYA BHASKAR Vs JUPUDI KESAVA RAO(DIED) AND 2 ORS

Case number: C.A. No.-014870-014870 / 1996
Diary number: 63322 / 1995
Advocates: ANNAM D. N. RAO Vs V. G. PRAGASAM

18 September 2003
Supreme Court
3 pages
K.PANDURANGAN Vs S.S.R. VELUSAMY

Case number: Crl.A. No.-001682-001682 / 1996
Diary number: 77562 / 1996
Advocates: Vs M. T. GEORGE

18 September 2003
Supreme Court
3 pages
CHINNAIAH @ CHINNASAMY Vs STATE BY INSPECTOR OF POLICE, T. NADU

Case number: Crl.A. No.-000550-000550 / 2003
Diary number: 60606 / 2003
Advocates: V. RAMASUBRAMANIAN Vs P. N. RAMALINGAM

18 September 2003
Supreme Court
3 pages
JITENDRA Vs STATE OF M.P.

Case number: Crl.A. No.-001318-001319 / 2002
Diary number: 63582 / 2002
Advocates: ANIL SHRIVASTAV Vs

18 September 2003
Supreme Court
6 pages
DAMODAR Vs STATE OF RAJASTHAN

Case number: Crl.A. No.-001190-001190 / 2001
Diary number: 12989 / 2001
Advocates: D. N. GOBURDHAN Vs

18 September 2003
Supreme Court
6 pages
K K JOHN Vs STATE OF GOA

Case number: C.A. No.-001247-001247 / 1998
Diary number: 15763 / 1997
Advocates: JAY SAVLA Vs A. SUBHASHINI