Judgements

Showing 21271 - 21285 of 41947 judgements
26 September 2003
Supreme Court
0 pages
M/S.M.SINGH T.SINGH,TH.M.SINGH(D)LRS&ORS Vs SATPAL

Case number: C.A. No.-006605-006606 / 2002
Diary number: 11664 / 2002
Advocates: Vs P. N. PURI

26 September 2003
Supreme Court
0 pages
K. ETHIRAJAN (DEAD) BY LRS. Vs LAKSHMI

Case number: C.A. No.-008720-008720 / 1997
Diary number: 79779 / 1996
Advocates: Vs R. NEDUMARAN

26 September 2003
Supreme Court
0 pages
P.T. RAJAN Vs T.P.M. SAHIR .

Case number: C.A. No.-003602-003602 / 2002
Diary number: 8723 / 2002
Advocates: Vs E. M. S. ANAM

25 September 2003
Supreme Court
4 pages
STATE OF M.P. Vs KRIPARAM

Case number: Crl.A. No.-000570-000570 / 1996
Diary number: 17334 / 1994
Advocates: KAMAKSHI S. MEHLWAL Vs S. K. DHINGRA

25 September 2003
Supreme Court
7 pages
VIVEK GUPTA Vs CENTRAL BUREAU OF INVESTIGATION

Bench: DR. AR. LAKSHMANAN
Case number: Crl.A. No.-001249-001249 / 2002
Diary number: 21328 / 2001
Advocates: P. R. RAMASESH Vs P. PARMESWARAN

25 September 2003
Supreme Court
7 pages
DURGA PRASAD GUPTA Vs STATE OF RAJASTHAN THRU. C.B.I.

Case number: Crl.A. No.-000756-000756 / 2003
Diary number: 9911 / 2003
24 September 2003
Supreme Court
3 pages
STATE OF U.P. Vs BABU

Case number: Crl.A. No.-001638-001639 / 1996
Diary number: 18513 / 1995
Advocates: Vs ABHIJAT P. MEDH

23 September 2003
Supreme Court
3 pages
STATE OF ORISSA Vs

Case number: Crl.A. No.-001779-001780 / 1996
Diary number: 13731 / 1994
Advocates: KIRTI RENU MISHRA Vs

23 September 2003
Supreme Court
6 pages
U.P. DRUGS & PHARMACEUTICALS CO. LTD. Vs RAMANUJ YADAV .

Bench: Y.K.SABHARWAL,(B.N.AGRAWAL.
Case number: C.A. No.-002537-002537 / 2001
Diary number: 2207 / 2000
Advocates: RACHANA SRIVASTAVA Vs CHANDAN RAMAMURTHI

23 September 2003
Supreme Court
2 pages
THE STATE OF KARNATAKA Vs MAPILLA P.P.SOOPI

Case number: Crl.A. No.-000457-000457 / 1994
Diary number: 68273 / 1988
Advocates: M. VEERAPPA Vs K. SARADA DEVI

23 September 2003
Supreme Court
3 pages
SUKHWANT SINGH @ BALWINDER SINGH Vs STATE THROUGH C.B.I.

Case number: Crl.A. No.-000733-000733 / 2003
Diary number: 5875 / 2003
Advocates: JASPREET GOGIA Vs P. PARMESWARAN

23 September 2003
Supreme Court
14 pages
PRAKASH H. JAIN Vs MARIE FERNANDES

Bench: DORAISWAMY RAJU,ARIJIT PASAYAT.
Case number: C.A. No.-007977-007977 / 2003
Diary number: 16629 / 2002
Advocates: PUNAM KUMARI Vs SUMITA RAY

23 September 2003
Supreme Court
7 pages
VIJAY LAKSHMI Vs PUNJAB UNIVERSITY

Bench: M.B. SHAH,DR. AR. LAKSHMANAN.
Case number: C.A. No.-013393-013393 / 1996
Diary number: 77573 / 1996
Advocates: RANI CHHABRA Vs DEBASIS MISRA

23 September 2003
Supreme Court
10 pages
NAWAL SINGH Vs STATE OF U.P.

Bench: M.B. SHAH,DR. AR. LAKSHMANAN.
Case number: C.A. No.-002898-002898 / 2001
Diary number: 10713 / 1999
Advocates: MANOJ SWARUP AND CO. Vs ASHOK K. SRIVASTAVA

23 September 2003
Supreme Court
3 pages
BIDESH SINGH Vs MADHU SINGH .

Case number: C.A. No.-004402-004402 / 2002
Diary number: 11846 / 2002
Advocates: LAKSHMI RAMAN SINGH Vs IRSHAD AHMAD