Showing 21256 - 21270 of 41947 judgements
08 October 2003
Supreme Court
0 pages
POORAN CHAND NANGIA Vs NATIONAL FERTILIZERS LTD

Case number: C.A. No.-001996-001996 / 1998
Diary number: 14458 / 1997
Advocates: SANGEETA KUMAR Vs GHANSHYAM JOSHI

07 October 2003
Supreme Court
8 pages
MD. MAHAMMAD ALI(DEAD)BY LRS. Vs SRI JAGADISH KALITA .

Bench: ASHOK BHAN,S.B. SINHA.
Case number: C.A. No.-012450-012450 / 1996
Diary number: 74794 / 1991
Advocates: RAJIV MEHTA Vs AMLAN KUMAR GHOSH

07 October 2003
Supreme Court
13 pages
PRAFULLA KR.DAS Vs STATE OF ORISSA .

Bench: DORAISWAMY RAJU,ARIJIT PASAYAT
Case number: W.P.(C) No.-000611-000611 / 1992
Diary number: 80078 / 1992
Advocates: PARMANAND GAUR Vs KIRTI RENU MISHRA

07 October 2003
Supreme Court
47 pages
UNION OF INDIA Vs AZADI BACHAO ANDOLAN

Bench: RUMA PAL,B.N. SRIKRISHNA.
Case number: C.A. No.-008161-008162 / 2003
Diary number: 18759 / 2002
Advocates: B. V. BALARAM DAS Vs PRASHANT BHUSHAN

07 October 2003
Supreme Court
11 pages
PRAFULLA KR.DAS Vs STATE OF ORISSA .

Bench: V.N.KHARE CJI , R.C.LAHOTI , B.N.AGRAWAL , S.B.SINHA , A.C.LAKSHMANAN
Case number: W.P.(C) No.-000611-000611 / 1992
Diary number: 80078 / 1992
Advocates: PARMANAND GAUR Vs KIRTI RENU MISHRA

07 October 2003
Supreme Court
0 pages
RAJ KISHORE JHA Vs STATE OF BIHAR

Case number: Crl.A. No.-002000-002001 / 1996
Diary number: 77580 / 1996
Advocates: R. D. UPADHYAY Vs SATYA MITRA GARG

26 September 2003
Supreme Court
6 pages
STATE OF HARYANA Vs JAGBIR SINGH

Bench: DORAISWAMY RAJU,ARIJIT PASAYAT.
Case number: Crl.A. No.-001721-001721 / 1996
Diary number: 79024 / 1996
Advocates: Vs AMITA GUPTA

26 September 2003
Supreme Court
7 pages
RAMAKANT RAI Vs MADAN RAI

Bench: DORAISWAMY RAJU,ARIJIT PASAYAT.
Case number: Crl.A. No.-002032-002033 / 1996
Diary number: 79023 / 1996
Advocates: Vs ASHOK KUMAR SINGH

26 September 2003
Supreme Court
4 pages
JINESHWARDAS (D) THROUGH LRS. Vs JAGRANI

Bench: CJI.,ASHOK BHAN,S.B. SINHA.
Case number: C.A. No.-008104-008105 / 2003
Diary number: 17527 / 2002

26 September 2003
Supreme Court
3 pages
KARAN SINGH Vs STATE OF M.P.

Bench: DORAISWAMY RAJU,ARIJIT PASAYAT.
Case number: Crl.A. No.-000271-000271 / 2003
Diary number: 14766 / 2002
Advocates: Vs KAMAKSHI S. MEHLWAL

26 September 2003
Supreme Court
20 pages
FEDERAL BANK LTD. Vs SAGAR THOMAS .

Bench: BRIJESH KUMAR,ARUN KUMAR.
Case number: C.A. No.-000106-000106 / 2001
Diary number: 10233 / 2000
Advocates: RAJAN NARAIN Vs RAJAN NARAIN

26 September 2003
Supreme Court
6 pages
JINDAL STAINLESS LTD. Vs STATE OF HARYANA .

Case number: C.A. No.-003453-003453 / 2002
Diary number: 5067 / 2002
Advocates: Vs KAMAL MOHAN GUPTA

26 September 2003
Supreme Court
4 pages
GRID CORPN. OF ORISSA LTD. Vs RASANANDA DAS

Case number: C.A. No.-005525-005525 / 2000
Diary number: 8686 / 1999
Advocates: RAJ KUMAR MEHTA Vs

26 September 2003
Supreme Court
12 pages
ILLACHI DEVI(D) BY LRS. Vs JAIN SOCTY,PROTECTN.OFORPHANS INDIA &ORS

Case number: C.A. No.-008080-008080 / 2003
Diary number: 18646 / 2001
Advocates: MADHU SIKRI Vs

26 September 2003
Supreme Court
10 pages
UNION OF INDIA Vs DEEPAK BHARDWAJ .

Case number: C.A. No.-008103-008103 / 2002
Diary number: 20968 / 2001