Showing 21241 - 21255 of 41947 judgements
09 October 2003
Supreme Court
0 pages
RAM CHANDRA SINGH Vs SAVITRI DEVI

Bench: V.N. KHARE CJ,S.B. SINHA
Case number: C.A. No.-008216-008216 / 2003
Diary number: 5406 / 1999

09 October 2003
Supreme Court
0 pages
MOHD. MOHSIN Vs STATE OF BIHAR

Case number: Crl.A. No.-001136-001136 / 2003
Diary number: 5325 / 2003

09 October 2003
Supreme Court
0 pages
RAM CHANDRA SINGH Vs SAVITRI DEVI

Case number: C.A. No.-008216-008216 / 2003
Diary number: 5406 / 1999

08 October 2003
Supreme Court
13 pages
DELHI ADMINISTRATION Vs MADAN LAL NANGIA

Bench: S. N. VARIAVA,H. K. SEMA.
Case number: C.A. No.-004722-004722 / 1997
Diary number: 10679 / 1996
Advocates: D. S. MAHRA Vs SANGEETA KUMAR

08 October 2003
Supreme Court
5 pages
STATE OF RAJASTHAN Vs TARAN SINGH AND ANR

Bench: DORAISWAMY RAJU,ARIJIT PASAYAT.
Case number: Crl.A. No.-001733-001733 / 1996
Diary number: 2454 / 1996
Advocates: V. N. RAGHUPATHY Vs R. C. KOHLI

08 October 2003
Supreme Court
3 pages
BHARAT CHAUDHARY Vs STATE OF BIHAR

Case number: Crl.A. No.-001250-001250 / 2003
Diary number: 10490 / 2003

08 October 2003
Supreme Court
4 pages
BHARAT DAMODAR KALE Vs STATE OF A.P.

Case number: Crl.A. No.-001251-001251 / 2003
Diary number: 10700 / 2003
Advocates: Vs GUNTUR PRABHAKAR

08 October 2003
Supreme Court
5 pages
G.M.,KISAN SAHKARI CHINI MILLS LTD.,U.P. Vs SATRUGHAN NISHAD .

Bench: Y.K.SABHARWAL,B.N.AGRAWAL.
Case number: C.A. No.-005466-005466 / 2002
Diary number: 11440 / 2001
Advocates: VISHWAJIT SINGH Vs PRADEEP MISRA

08 October 2003
Supreme Court
2 pages
KHALIL KHAN Vs STATE OF M.P.

Bench: SHIVARAJ V. PATIL,D.M. DHARMADHIKARI.
Case number: Crl.A. No.-000693-000693 / 2003
Diary number: 24434 / 2002
Advocates: PREM MALHOTRA Vs

08 October 2003
Supreme Court
41 pages
M.D., ARMY WELFARE HOUSING ORGANISATION Vs SUMANGAL SERVICES PVT. LTD.

Bench: CJI.,BRIJESH KUMAR,S.B. SINHA.
Case number: C.A. No.-001725-001725 / 1997
Diary number: 77585 / 1996
Advocates: ARVIND KUMAR TEWARI Vs PRAMOD DAYAL

08 October 2003
Supreme Court
20 pages
CITIBANK N.A. Vs STANDARD CHARTERED BANK

Bench: R.C. LAHOTI,ASHOK BHAN.
Case number: C.A. No.-007941-007941 / 1995
Diary number: 12926 / 1995
Advocates: Vs E. C. AGRAWALA

08 October 2003
Supreme Court
9 pages
R.V.E. VENKATACHALA GOUNDER Vs ARULMIGU VISWESARASWAMI & V.P.TEMPLES&AR

Bench: R.C. LAHOTI,[ASHOK BHAN.
Case number: C.A. No.-010585-010585 / 1996
Diary number: 77584 / 1996
Advocates: M. A. CHINNASAMY Vs

08 October 2003
Supreme Court
12 pages
COMMON CAUSE Vs UNION OF INDIA .

Bench: R.C. LAHOTI,ASHOK BHAN.
Case number: C.A. No.-003988-003989 / 2001
Diary number: 6805 / 2001
Advocates: KAMINI JAISWAL Vs ANIP SACHTHEY

08 October 2003
Supreme Court
0 pages
UNION OF INDIA Vs TARIT RANJAN DAS

Bench: DORAISWAMY RAJU,ARIJIT PASAYAT
Case number: C.A. No.-008173-008173 / 2003
Diary number: 14024 / 2002
Advocates: D. S. MAHRA Vs RAJIV MEHTA

08 October 2003
Supreme Court
0 pages
UNION OF INDIA Vs TARIT RANJAN DAS

Case number: C.A. No.-008173-008173 / 2003
Diary number: 14024 / 2002
Advocates: D. S. MAHRA Vs RAJIV MEHTA