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14 October 2003
Supreme Court 4 pages HARYANA TOURISM CORP. LTD. Vs FAKIR CHAND
Case number: C.A. No.-000449-000449 / 2000 |
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14 October 2003
Supreme Court 2 pages CENTRAL DAIRY FARM Vs GLINDIA LTD. .
Bench: SHIVARAJ V. PATIL,D.M. DHARMADHIKARI. |
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14 October 2003
Supreme Court 9 pages STATE OF KERALA Vs K. SAROJINI AMMA
Bench: SHIVARAJ V. PATIL,D.M.DHARMADHIKARI. |
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14 October 2003
Supreme Court 17 pages SOHAN LAL @ SOHAN SINGH Vs STATE OF PUNJAB
Bench: K. G. BALAKRISHNAN,B. N. SRIKRISHNA. |
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14 October 2003
Supreme Court 6 pages CHAIRMAN-CUM-MANAGING DIRECTOR,N.T.C.&OR Vs N.T.C (WBAB&O) LTD.EMPLOYEES UNION.
Bench: BRIJESH KUMAR,ARUN KUMAR. |
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14 October 2003
Supreme Court 0 pages STATE OF A P Vs P V HANUMANTHA RAO (D) BY LRS.
Case number: C.A. No.-008601-008605 / 1997 |
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13 October 2003
Supreme Court 9 pages UNION OF INDIA Vs PAUL MANICKAM
Bench: DORAISWAMY RAJU,ARIJIT PASAYAT. |
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13 October 2003
Supreme Court 4 pages CHAIRMAN AND M.D., B.P.L. LTD. Vs S.P. GURURAJA
Bench: CJI.,ASHOK BHAN,S.B. SINHA. |
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13 October 2003
Supreme Court 5 pages AZEEZ SAIT 'DEAD' BY L.RS. Vs AMAN BAI
Bench: Y.K.SABHARWAL,B.N.AGRAWAL. |
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13 October 2003
Supreme Court 11 pages SOUTH EASTERN COALFIELDS LTD. Vs STATE OF M.P.
Bench: R.C. LAHOTI,ASHOK BHAN. |
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13 October 2003
Supreme Court 0 pages AZEEZ SAIT 'DEAD' BY L.RS. Vs AMAN BAI
Bench: ASHOK BHAN,DR. AR. LAKSHMANAN |
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13 October 2003
Supreme Court 0 pages CHAIRMAN AND M.D., B.P.L. LTD. Vs S.P. GURURAJA
Case number: C.A. No.-002166-002166 / 1998 |
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13 October 2003
Supreme Court 0 pages AZEEZ SAIT 'DEAD' BY L.RS. Vs AMAN BAI
Case number: C.A. No.-003496-003496 / 1996 |
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13 October 2003
Supreme Court 0 pages CHAIRMAN AND M.D., B.P.L. LTD. Vs S.P. GURURAJA
Bench: V.N. KHARE CJ,ASHOK BHAN,S.B. SINHA |
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09 October 2003
Supreme Court 17 pages PURE HELIUM INDIA PVT. LTD. Vs OIL & NATURAL GAS COMMISSION
Bench: CJI,S.B. SINHA. |