Showing 21196 - 21210 of 41947 judgements
28 October 2003
Supreme Court
0 pages
UNION OF INDIA Vs MADHUSUDAN PRASAD

Case number: C.A. No.-005909-005909 / 2002
Diary number: 63596 / 2002
Advocates: SUSHMA SURI Vs

27 October 2003
Supreme Court
5 pages
MUNICIPAL CORPORATION OF GR. BOMBAY Vs LAXMAN IYER

Bench: DORAISWAMY RAJU,ARIJIT PASAYAT
Case number: C.A. No.-008424-008424 / 2003
Diary number: 5717 / 2003
Advocates: PAREKH & CO. Vs EJAZ MAQBOOL

27 October 2003
Supreme Court
3 pages
TULSHIDAS KANOLKAR Vs STATE OF GOA

Bench: DORAISWAMY RAJU,ARIJIT PASAYAT
Case number: Crl.A. No.-000298-000298 / 2003
Diary number: 1404 / 2003
Advocates: Vs A. SUBHASHINI

17 October 2003
Supreme Court
8 pages
B.S.E.S. LTD. Vs TATA POWER CO. LTD. .

Bench: ASHOK BHAN,S.B. SINHA.
Case number: C.A. No.-008360-008361 / 2003
Diary number: 11843 / 2003
Advocates: Vs MANIK KARANJAWALA

17 October 2003
Supreme Court
18 pages
BOMBAY STOCK EXCHANGE Vs JAYA I SHAH

Bench: CJI,S.B. SINHA.
Case number: C.A. No.-008297-008297 / 1997
Diary number: 14233 / 1997

17 October 2003
Supreme Court
5 pages
SUPERINTENDING ENGINEER Vs A SANKARIAH

Bench: ASHOK BHAN,DR. AR. LAKSHMANAN.
Case number: C.A. No.-004449-004449 / 1997
Diary number: 6649 / 1997
Advocates: Vs SUNIL KUMAR

17 October 2003
Supreme Court
3 pages
B.S.E.S. LTD. Vs TATA POWER CO. LTD. .

Case number: C.A. No.-008360-008361 / 2003
Diary number: 11843 / 2003
Advocates: Vs MANIK KARANJAWALA

17 October 2003
Supreme Court
12 pages
B.S.E.S. LTD. Vs TATA POWER CO. LTD. .

Bench: R.C. LAHOTI,G.P. MATHUR
Case number: C.A. No.-008360-008361 / 2003
Diary number: 11843 / 2003
Advocates: Vs MANIK KARANJAWALA

17 October 2003
Supreme Court
0 pages
STATE OF U.P. Vs VAM ORGANIC CHEMICALS LTD. .

Case number: C.A. No.-005416-005424 / 2000
Diary number: 10146 / 2000
Advocates: Vs MANIK KARANJAWALA

17 October 2003
Supreme Court
0 pages
M.L. YACOB SHERIFF (D) BY LRS Vs RAJRANI DEVI

Case number: C.A. No.-005593-005594 / 2002
Diary number: 22298 / 2001
Advocates: RAJEEV SHARMA Vs

16 October 2003
Supreme Court
9 pages
STATE OF UP Vs JAGJEET SINGH

Bench: CJI.,BRIJESH KUMAR,ARUN KUMAR.
Case number: C.A. No.-004673-004673 / 1997
Diary number: 8776 / 1997
Advocates: ASHOK K. SRIVASTAVA Vs PRASHANT KUMAR

16 October 2003
Supreme Court
18 pages
SUSHIL KUMAR Vs RAKESH KUMAR

Bench: CJI,S.B. SINHA.
Case number: C.A. No.-008585-008585 / 2002
Diary number: 20150 / 2002
Advocates: Vs PRANAB KUMAR MULLICK

16 October 2003
Supreme Court
2 pages
CHANDER PAL @ RAJ PAL Vs STATE OF HARYANA

Case number: Crl.A. No.-000744-000744 / 2003
Diary number: 2456 / 2003
Advocates: RAJESH PRASAD SINGH Vs KAVEETA WADIA

16 October 2003
Supreme Court
2 pages
M. ANASUYA DEVI Vs M. MANIK REDDY .

Case number: C.A. No.-007940-007942 / 2001
Diary number: 15143 / 2001
Advocates: G. RAMAKRISHNA PRASAD Vs GUNTUR PRABHAKAR

16 October 2003
Supreme Court
0 pages
BHUPINDER SHARMA Vs STATE OF H.P.

Bench: DORAISWAMY RAJU,ARIJIT PASAYAT
Case number: Crl.A. No.-001265-001265 / 2002
Diary number: 18716 / 2001
Advocates: RACHNA GUPTA Vs