|
28 October 2003
Supreme Court 0 pages UNION OF INDIA Vs MADHUSUDAN PRASAD
Case number: C.A. No.-005909-005909 / 2002 |
|
27 October 2003
Supreme Court 5 pages MUNICIPAL CORPORATION OF GR. BOMBAY Vs LAXMAN IYER
Bench: DORAISWAMY RAJU,ARIJIT PASAYAT |
|
27 October 2003
Supreme Court 3 pages TULSHIDAS KANOLKAR Vs STATE OF GOA
Bench: DORAISWAMY RAJU,ARIJIT PASAYAT |
|
17 October 2003
Supreme Court 8 pages B.S.E.S. LTD. Vs TATA POWER CO. LTD. .
Bench: ASHOK BHAN,S.B. SINHA. |
|
17 October 2003
Supreme Court 18 pages BOMBAY STOCK EXCHANGE Vs JAYA I SHAH
Bench: CJI,S.B. SINHA. |
|
17 October 2003
Supreme Court 5 pages SUPERINTENDING ENGINEER Vs A SANKARIAH
Bench: ASHOK BHAN,DR. AR. LAKSHMANAN. |
|
17 October 2003
Supreme Court 3 pages B.S.E.S. LTD. Vs TATA POWER CO. LTD. .
Case number: C.A. No.-008360-008361 / 2003 |
|
17 October 2003
Supreme Court 12 pages B.S.E.S. LTD. Vs TATA POWER CO. LTD. .
Bench: R.C. LAHOTI,G.P. MATHUR |
|
17 October 2003
Supreme Court 0 pages STATE OF U.P. Vs VAM ORGANIC CHEMICALS LTD. .
Case number: C.A. No.-005416-005424 / 2000 |
|
17 October 2003
Supreme Court 0 pages M.L. YACOB SHERIFF (D) BY LRS Vs RAJRANI DEVI
Case number: C.A. No.-005593-005594 / 2002 |
|
16 October 2003
Supreme Court 9 pages STATE OF UP Vs JAGJEET SINGH
Bench: CJI.,BRIJESH KUMAR,ARUN KUMAR. |
|
16 October 2003
Supreme Court 18 pages SUSHIL KUMAR Vs RAKESH KUMAR
Bench: CJI,S.B. SINHA. |
|
16 October 2003
Supreme Court 2 pages CHANDER PAL @ RAJ PAL Vs STATE OF HARYANA
Case number: Crl.A. No.-000744-000744 / 2003 |
|
16 October 2003
Supreme Court 2 pages M. ANASUYA DEVI Vs M. MANIK REDDY .
Case number: C.A. No.-007940-007942 / 2001 |
|
16 October 2003
Supreme Court 0 pages BHUPINDER SHARMA Vs STATE OF H.P.
Bench: DORAISWAMY RAJU,ARIJIT PASAYAT |