Showing 21181 - 21195 of 41947 judgements
29 October 2003
Supreme Court
11 pages
UNION OF INDIA Vs AHMEDABAD ELECTRICITY CO.LTD. .

Bench: RUMA PAL,ARUN KUMAR
Case number: C.A. No.-002168-002169 / 2001
Diary number: 18240 / 2000
Advocates: B. KRISHNA PRASAD Vs

29 October 2003
Supreme Court
2 pages
STATE OF TAMIL NADU Vs S. SEBASTIN .

Case number: C.A. No.-000494-000494 / 2002
Diary number: 20494 / 2001
Advocates: P. N. RAMALINGAM Vs V. RAMASUBRAMANIAN

29 October 2003
Supreme Court
4 pages
STATE OF PUNJAB Vs DARSHAN SINGH

Bench: DORAISWAMY RAJU,ARIJIT PASAYAT
Case number: C.A. No.-008479-008480 / 2003
Diary number: 17393 / 2002
Advocates: Vs BALBIR SINGH GUPTA

29 October 2003
Supreme Court
3 pages
PREM SAGAR Vs DHARMBIR .

Bench: DORAISWAMY RAJU,ARIJIT PASAYAT
Case number: Crl.A. No.-000243-000243 / 2003
Diary number: 25471 / 2002
Advocates: BALBIR SINGH GUPTA Vs

29 October 2003
Supreme Court
3 pages
RATANSINH DALSUKHBHAI NAYAK Vs STATE OF GUJARAT

Bench: DORAISWAMY RAJU,ARIJIT PASAYAT
Case number: Crl.A. No.-000631-000631 / 2003
Diary number: 25265 / 2002
Advocates: PAREKH & CO. Vs HEMANTIKA WAHI

29 October 2003
Supreme Court
2 pages
HARYANA STATE HAND.&HANDI.CORPN.LTD.&ANR Vs JAIN SCHOOL SOCIETY

Case number: C.A. No.-002744-002744 / 2002
Diary number: 14377 / 2001
Advocates: Vs MOHAN LAL SHARMA

29 October 2003
Supreme Court
17 pages
APEX COOP BANK OF URBAN BANK OF MAH.&GOA Vs MAHARASHTRA STATE COOP BANK

Bench: S. N. VARIAVA,H. K. SEMA
Case number: C.A. No.-000439-000439 / 1997
Diary number: 61679 / 1997
Advocates: RAJESH PRASAD SINGH Vs H. S. PARIHAR

29 October 2003
Supreme Court
10 pages
THE STATE OF GOA Vs M/S.COLFAX LABORATORIES (I) LTD.

Bench: S. RAJENDRA BABU,G.P. MATHUR
Case number: C.A. No.-000414-000414 / 2000
Diary number: 9812 / 1999
Advocates: Vs MANIK KARANJAWALA

29 October 2003
Supreme Court
6 pages
GOVT. OF TAMILNADU Vs M.ANANCHU ASARI

Case number: C.A. No.-001444-001445 / 1999
Diary number: 21478 / 1997

29 October 2003
Supreme Court
6 pages
BABU P KAIKADI (DEAD) BY LRS Vs BABU(DEAD) THR. LRS.

Case number: C.A. No.-007149-007149 / 1997
Diary number: 16604 / 1997
Advocates: VISHWAJIT SINGH Vs D. M. NARGOLKAR

29 October 2003
Supreme Court
0 pages
STATE OF PUNJAB Vs JOGINDER SINGH .

Case number: Crl.A. No.-001783-001783 / 1996
Diary number: 77600 / 1996
Advocates: BIMAL ROY JAD Vs ABHIJAT P. MEDH

29 October 2003
Supreme Court
0 pages
STATE OF U P Vs RAM BAHADUR SINGH

Case number: Crl.A. No.-001787-001787 / 1996
Diary number: 77601 / 1996

29 October 2003
Supreme Court
0 pages
S.B.I. Vs M/S.RAM DAS

Case number: C.A. No.-004542-004544 / 1998
Diary number: 10704 / 1998
Advocates: SANJAY KAPUR Vs

28 October 2003
Supreme Court
13 pages
SARVA SHRAMIK SANGH Vs M/S.INDIAN SMELTING &REFINING CO.LTD&ORS

Bench: DORAISWAMY RAJU,ARIJIT PASAYAT
Case number: C.A. No.-008452-008452 / 2003
Diary number: 63704 / 2002
Advocates: BHARAT SANGAL Vs PURNIMA BHAT

28 October 2003
Supreme Court
4 pages
JAI KARAN Vs STATE OF U.P.

Bench: DORAISWAMY RAJU,ARIJIT PASAYAT
Case number: Crl.A. No.-001262-001262 / 2002
Diary number: 18140 / 2002
Advocates: LALITA KAUSHIK Vs RAVI PRAKASH MEHROTRA