Showing 21166 - 21180 of 41947 judgements
03 November 2003
Supreme Court
4 pages
RAM UDGAR SINGH Vs STATE OF BIHAR

Bench: DORAISWAMY RAJU,ARIJIT PASAYAT
Case number: Crl.A. No.-000992-000992 / 2002
Diary number: 13066 / 2002

03 November 2003
Supreme Court
10 pages
SHANTI KUMAR PANDA Vs SHAKUNTALA DEVI

Bench: R.C. LAHOTI,ASHOK BHAN.
Case number: C.A. No.-010906-010906 / 1996
Diary number: 77606 / 1996
Advocates: PUNIT DUTT TYAGI Vs RR-EX-PARTE

03 November 2003
Supreme Court
8 pages
STATE OF U.P. Vs LALJI TANDON (DEAD)

Bench: R.C. LAHOTI,ASHOK BHAN.
Case number: C.A. No.-004698-004700 / 1994
Diary number: 72908 / 1994
Advocates: ASHOK K. SRIVASTAVA Vs RR-EX-PARTE

03 November 2003
Supreme Court
0 pages
UNION OF INDIA Vs JAIPAL SINGH

Case number: C.A. No.-008565-008565 / 2003
Diary number: 7889 / 2002
Advocates: B. V. BALARAM DAS Vs RANBIR SINGH YADAV

03 November 2003
Supreme Court
0 pages
NARBADA DEVI GUPTA Vs BIRENDRA KUMAR JAISWAL

Case number: C.A. No.-000315-000315 / 1998
Diary number: 14700 / 1996
Advocates: SARLA CHANDRA Vs

31 October 2003
Supreme Court
6 pages
RAMANAND YADAV Vs PRABHU NATH JHA

Bench: DORAISWAMY RAJU,ARIJIT PASAYAT
Case number: Crl.A. No.-000119-000121 / 1997
Diary number: 77604 / 1996
Advocates: 0 Vs ANIL KUMAR JHA

31 October 2003
Supreme Court
0 pages
PONDICHERRY KHANDI & VILL.INDUSTRIES BD. Vs P. KULOTHANGAN

Case number: C.A. No.-008537-008537 / 2003
Diary number: 7894 / 2002
Advocates: Vs K. RAM KUMAR

31 October 2003
Supreme Court
0 pages
BABU LAL Vs STATE OF M.P.

Case number: Crl.A. No.-000532-000534 / 2003
Diary number: 1132 / 2003
Advocates: S. R. SETIA Vs

30 October 2003
Supreme Court
7 pages
DR. (MRS.) RENUKA DATLA Vs SOLVAY PHARMACEUTICAL B.V. .

Bench: S. RAJENDRA BABU,P. VENKATARAMA REDDI,ARUN KUMAR
Case number: SLP(C) No.-018035-018035 / 2000
Diary number: 18308 / 2000
Advocates: MUKESH K. GIRI Vs S.. UDAYA KUMAR SAGAR

30 October 2003
Supreme Court
8 pages
REGU MAHESH @ REGU MAHESWAR RAO Vs RAJENDRA PRATAP BHANJ DEV

Bench: DORAISWAMY RAJU,ARIJIT PASAYAT
Case number: C.A. No.-001833-001834 / 2003
Diary number: 2434 / 2003
Advocates: LAWYER S KNIT & CO Vs VENKATESWARA RAO ANUMOLU

30 October 2003
Supreme Court
9 pages
HARIKRISHNA LAL Vs BABU LAL MARANDI

Bench: R.C. LAHOTI,ASHOK BHAN
Case number: C.A. No.-005841-005841 / 2002
Diary number: 15535 / 2002
Advocates: PETITIONER-IN-PERSON Vs S. JANANI

30 October 2003
Supreme Court
0 pages
KISHOREBHAI KHAMANCHAND GOYAL Vs STATE OF GUJARAT

Bench: DORAISWAMY RAJU,ARIJIT PASAYAT
Case number: Crl.A. No.-000642-000642 / 1996
Diary number: 3100 / 1996
Advocates: RAJESH MAHALE Vs HEMANTIKA WAHI

30 October 2003
Supreme Court
0 pages
THE ORIENTAL INSURANCE CO.LTD. Vs T.S.SASTRY

Case number: C.A. No.-003756-003757 / 1998
Diary number: 5403 / 1998
Advocates: IRSHAD AHMAD Vs D. MAHESH BABU

30 October 2003
Supreme Court
0 pages
APANGSHU MOHAN LODH Vs STATE OF TRIPURA

Case number: C.A. No.-004086-004087 / 1998
Diary number: 19476 / 1997
Advocates: SANJAY PARIKH Vs RAJIV MEHTA

30 October 2003
Supreme Court
0 pages
KISHOREBHAI KHAMANCHAND GOYAL Vs STATE OF GUJARAT

Case number: Crl.A. No.-000642-000642 / 1996
Diary number: 3100 / 1996
Advocates: RAJESH MAHALE Vs HEMANTIKA WAHI