|
17 December 2003
Supreme Court 5 pages STATE OF PUNJAB Vs RAMDEV SINGH
Bench: DORAISWAMY RAJU,ARIJIT PASAYAT |
|
17 December 2003
Supreme Court 5 pages RAJENDRA Vs STATE OF M.P.
Bench: DORAISWAMY RAJU,ARIJIT PASAYAT |
|
17 December 2003
Supreme Court 5 pages UNION OF INDIA Vs SAVJIRAM
Bench: DORAISWAMY RAJU,ARIJIT PASAYAT |
|
17 December 2003
Supreme Court 3 pages V HANUMANTHA REDDY (DEAD) BY LRS Vs LAND ACQ OFFICER & MANDAL R.OFFICER
Case number: C.A. No.-007678-007683 / 1997 |
|
16 December 2003
Supreme Court 28 pages PEOPLE'S UNION FOR CIVIL LIBERTIES &ANR. Vs UNION OF INDIA
Case number: W.P.(C) No.-000389-000389 / 2002 |
|
16 December 2003
Supreme Court 5 pages SMT. V. RAJESHWARI Vs T.C.SARAVANABAVA
Bench: R.C. LAHOTI,ASHOK BHAN. |
|
16 December 2003
Supreme Court 3 pages STATE OF PUNJAB Vs BHAG SINGH
Bench: DORAISWAMY RAJU,ARIJIT PASAYAT |
|
16 December 2003
Supreme Court 8 pages JAMES MARTIN Vs STATE OF KERALA
Bench: DORAISWAMY RAJU,ARIJIT PASAYAT |
|
16 December 2003
Supreme Court 4 pages VITHAL V. GAITONDE Vs U.O.I.
Bench: S. RAJENDRA BABU,RUMA PAL |
|
16 December 2003
Supreme Court 2 pages BALESHWAR PASWAN Vs STATE OF BIHAR
Bench: S. RAJENDRA BABU,RUMA PAL |
|
16 December 2003
Supreme Court 2 pages S. DEVASAHAYAM Vs JOINT DIRECTOR
Bench: S. RAJENDRA BABU,RUMA PAL. |
|
16 December 2003
Supreme Court 7 pages SURESHCHANDRA SINGH Vs FERTILIZER CORPN. OF INDIA LTD.
Bench: S. RAJENDRA BABU,RUMA PAL. |
|
16 December 2003
Supreme Court 31 pages PEOPLE'S UNION FOR CIVIL LIBERTIES &ANR. Vs UNION OF INDIA
Case number: W.P.(C) No.-000389-000389 / 2002 |
|
15 December 2003
Supreme Court 7 pages GORLE S NAIDU Vs STATE OF AP
Bench: DORAISWAMY RAJU,ARIJIT PASAYAT. |
|
15 December 2003
Supreme Court 10 pages KRISHNA PILLAI RAJASEKHARAN NAIR(D)BYLRS Vs PADMANABHA PILLAI (D) BY LRS. .
Bench: R.C. LAHOTI,ASHOK BHAN |