Showing 21001 - 21015 of 41947 judgements
17 December 2003
Supreme Court
5 pages
STATE OF PUNJAB Vs RAMDEV SINGH

Bench: DORAISWAMY RAJU,ARIJIT PASAYAT
Case number: Crl.A. No.-000547-000547 / 1997
Diary number: 77702 / 1996
Advocates: BIMAL ROY JAD Vs RANBIR SINGH YADAV

17 December 2003
Supreme Court
5 pages
RAJENDRA Vs STATE OF M.P.

Bench: DORAISWAMY RAJU,ARIJIT PASAYAT
Case number: Crl.A. No.-000633-000633 / 2003
Diary number: 3395 / 2003
Advocates: B. K. SATIJA Vs KAMAKSHI S. MEHLWAL

17 December 2003
Supreme Court
5 pages
UNION OF INDIA Vs SAVJIRAM

Bench: DORAISWAMY RAJU,ARIJIT PASAYAT
Case number: C.A. No.-009937-009937 / 2003
Diary number: 9419 / 2000
Advocates: ANIL KATIYAR Vs B. S. BANTHIA

17 December 2003
Supreme Court
3 pages
V HANUMANTHA REDDY (DEAD) BY LRS Vs LAND ACQ OFFICER & MANDAL R.OFFICER

Case number: C.A. No.-007678-007683 / 1997
Diary number: 16211 / 1997
Advocates: Vs MOHANPRASAD MEHARIA

16 December 2003
Supreme Court
28 pages
PEOPLE'S UNION FOR CIVIL LIBERTIES &ANR. Vs UNION OF INDIA

Case number: W.P.(C) No.-000389-000389 / 2002
Diary number: 9753 / 2002
Advocates: SANJAY PARIKH Vs P. PARMESWARAN

16 December 2003
Supreme Court
5 pages
SMT. V. RAJESHWARI Vs T.C.SARAVANABAVA

Bench: R.C. LAHOTI,ASHOK BHAN.
Case number: C.A. No.-007653-007653 / 1997
Diary number: 9852 / 1997
Advocates: Vs V. BALACHANDRAN

16 December 2003
Supreme Court
3 pages
STATE OF PUNJAB Vs BHAG SINGH

Bench: DORAISWAMY RAJU,ARIJIT PASAYAT
Case number: Crl.A. No.-000778-000778 / 1997
Diary number: 12774 / 1997
Advocates: BIMAL ROY JAD Vs R. C. KAUSHIK

16 December 2003
Supreme Court
8 pages
JAMES MARTIN Vs STATE OF KERALA

Bench: DORAISWAMY RAJU,ARIJIT PASAYAT
Case number: Crl.A. No.-000887-000887 / 1997
Diary number: 13708 / 1997
Advocates: M. T. GEORGE Vs RAMESH BABU M. R.

16 December 2003
Supreme Court
4 pages
VITHAL V. GAITONDE Vs U.O.I.

Bench: S. RAJENDRA BABU,RUMA PAL
Case number: C.A. No.-002636-002636 / 1999
Diary number: 1094 / 1996
Advocates: Vs P. PARMESWARAN

16 December 2003
Supreme Court
2 pages
BALESHWAR PASWAN Vs STATE OF BIHAR

Bench: S. RAJENDRA BABU,RUMA PAL
Case number: C.A. No.-003617-003617 / 2000
Diary number: 10948 / 1999

16 December 2003
Supreme Court
2 pages
S. DEVASAHAYAM Vs JOINT DIRECTOR

Bench: S. RAJENDRA BABU,RUMA PAL.
Case number: C.A. No.-004671-004673 / 1999
Diary number: 8839 / 1998

16 December 2003
Supreme Court
7 pages
SURESHCHANDRA SINGH Vs FERTILIZER CORPN. OF INDIA LTD.

Bench: S. RAJENDRA BABU,RUMA PAL.
Case number: C.A. No.-000717-000719 / 1999
Diary number: 21012 / 1998
Advocates: Vs PUNIT DUTT TYAGI

16 December 2003
Supreme Court
31 pages
PEOPLE'S UNION FOR CIVIL LIBERTIES &ANR. Vs UNION OF INDIA

Case number: W.P.(C) No.-000389-000389 / 2002
Diary number: 9753 / 2002
Advocates: SANJAY PARIKH Vs P. PARMESWARAN

15 December 2003
Supreme Court
7 pages
GORLE S NAIDU Vs STATE OF AP

Bench: DORAISWAMY RAJU,ARIJIT PASAYAT.
Case number: Crl.A. No.-000232-000234 / 1997
Diary number: 2151 / 1997
Advocates: Vs D. BHARATHI REDDY

15 December 2003
Supreme Court
10 pages
KRISHNA PILLAI RAJASEKHARAN NAIR(D)BYLRS Vs PADMANABHA PILLAI (D) BY LRS. .

Bench: R.C. LAHOTI,ASHOK BHAN
Case number: C.A. No.-013133-013133 / 1996
Diary number: 89550 / 1993
Advocates: MALINI PODUVAL Vs