Showing 20986 - 21000 of 41947 judgements
18 December 2003
Supreme Court
2 pages
STATE OF MAHARASHTRA Vs GAJANAN

Case number: Crl.A. No.-001506-001507 / 2003
Diary number: 9022 / 2003

18 December 2003
Supreme Court
4 pages
NATIONAL ALUMINIUM CO.LTD. Vs M/S.PRESSTEEL & FABRICATORS(P)LTD.&ANR

Case number: C.A. No.-002522-002522 / 1999
Diary number: 18108 / 1998

18 December 2003
Supreme Court
5 pages
STATE OF RAJASTHAN Vs DHOOL SINGH

Case number: Crl.A. No.-000299-000299 / 1997
Diary number: 19517 / 1996
Advocates: V. N. RAGHUPATHY Vs

18 December 2003
Supreme Court
9 pages
RAM SWAROOP Vs MAHINDRU

Bench: Y.K. SABHARWAL,DR. AR. LAKSHMANAN.
Case number: C.A. No.-004459-004459 / 1997
Diary number: 7780 / 1997
Advocates: MADHU MOOLCHANDANI Vs E. C. AGRAWALA

18 December 2003
Supreme Court
4 pages
STATE OF MAHARASHTRA Vs SALMAN SALIM KHAN

Case number: Crl.A. No.-001508-001508 / 2003
Diary number: 21652 / 2003
Advocates: Vs M. J. PAUL

18 December 2003
Supreme Court
22 pages
ABL INTERNATIONAL LTD Vs EXPORT CREDIT GUARANT.CORPN.OF INDIA&ORS

Case number: C.A. No.-005409-005409 / 1998
Diary number: 14707 / 1998
Advocates: L. C. AGRAWALA Vs

18 December 2003
Supreme Court
3 pages
KOJJA SREENU Vs STATE OF A.P.

Case number: Crl.A. No.-000671-000671 / 2003
Diary number: 25632 / 2002
Advocates: C. K. SUCHARITA Vs GUNTUR PRABHAKAR

18 December 2003
Supreme Court
4 pages
M/S. GURBAX SINGH Vs PUNJAB MANDI BOARD

Case number: C.A. No.-010104-010104 / 2003
Diary number: 8478 / 2003
Advocates: Vs MADHU MOOLCHANDANI

18 December 2003
Supreme Court
2 pages
SHAMSUDDIN Vs STATE OF M.P.

Bench: DORAISWAMY RAJU,ARIJIT PASAYAT
Case number: Crl.A. No.-000827-000827 / 1997
Diary number: 4441 / 1997
Advocates: ANIS AHMED KHAN Vs

18 December 2003
Supreme Court
2 pages
M.C. MEHTA Vs UNION OF INDIA .

Case number: W.P.(C) No.-000860-000860 / 1991
Diary number: 73095 / 1991
Advocates: PETITIONER-IN-PERSON Vs ANIL KATIYAR

18 December 2003
Supreme Court
4 pages
STATE OF A P Vs K SRINIVASULU REDDY

Bench: DORAISWAMY RAJU,ARIJIT PASAYAT
Case number: Crl.A. No.-000897-000897 / 1997
Diary number: 14048 / 1997
Advocates: GUNTUR PRABHAKAR Vs D. MAHESH BABU

18 December 2003
Supreme Court
5 pages
HARYANA STATE COOP. LAND DEV. BANK LTD. Vs HARYANA STATE C.L.D.BANKS EMPS.UN.&ANR.

Bench: DORAISWAMY RAJU,ARIJIT PASAYAT
Case number: C.A. No.-010091-010091 / 2003
Diary number: 2495 / 2003

18 December 2003
Supreme Court
3 pages
A.ABDUL KAFFAR Vs STATE OF KERALA

Case number: Crl.A. No.-000436-000436 / 1997
Diary number: 4088 / 1997
Advocates: E. M. S. ANAM Vs RAMESH BABU M. R.

17 December 2003
Supreme Court
0 pages
BAHADURSINH LAKHUBHAI GOHIL Vs JAGDISHBHAI M. KAMALIA

Case number: C.A. No.-000032-000032 / 1999
Diary number: 7826 / 1998
Advocates: Vs ABHIJAT P. MEDH

17 December 2003
Supreme Court
15 pages
BAJAJ AUTO LTD. Vs BHOJANE GOPINATH D. .

Bench: Y.K.SABHARWAL,B.N.AGRAWAL
Case number: C.A. No.-005003-005003 / 2002
Diary number: 17344 / 2001
Advocates: Vs SHIV SAGAR TIWARI