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19 December 2003
Supreme Court 3 pages IN RE: Vs SH. PRAVAKAR BEHERA, DFO, PURI DIVISION
Case number: 9999 No.-000301-000301 / 2003 |
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19 December 2003
Supreme Court 4 pages F.M. DEVARU GANAPATI BHAT Vs PRABHAKAR GANAPATHI BHAT
Bench: Y.K.SABHARWAL,DR.A.R.LAKSHMANAN |
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19 December 2003
Supreme Court 5 pages SHIV NANDAN DIXIT Vs STATE OF UP
Case number: Crl.A. No.-000544-000544 / 1997 |
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19 December 2003
Supreme Court 7 pages CHANAKYA DHIBAR (DEAD) Vs STATE OF W B
Bench: DORAISWAMY RAJU,ARIJIT PASAYAT |
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19 December 2003
Supreme Court 11 pages HOWRAH MUNICIPAL CORPN Vs GANGES ROPE CO LTD
Bench: SHIVARAJ V. PATIL,D.M. DHARMADHIKARI. |
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19 December 2003
Supreme Court 7 pages BACHHU NARAIN SINGH Vs NARESH YADAV
Case number: Crl.A. No.-001969-001971 / 1996 |
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19 December 2003
Supreme Court 12 pages MOIJULLAH @ PUTTAN Vs STATE OF RAJASTHAN
Case number: Crl.A. No.-000459-000459 / 2002 |
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19 December 2003
Supreme Court 7 pages VIDEOCON PROPERTIES LTD. Vs BHALCHANDRA LABORATORIES .
Bench: DORAISWAMY RAJU,ARIJIT PASAYAT. |
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19 December 2003
Supreme Court 3 pages IN RE: Vs SH. PRAVAKAR BEHERA, DFO, PURI DIVISION
Case number: 9999 No.-000301-000301 / 2003 |
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19 December 2003
Supreme Court 19 pages GANGA RETREAT & TOWERS LTD. Vs STATE OF RAJASTHAN .
Bench: R.C. LAHOTI,ASHOK BHAN |
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18 December 2003
Supreme Court 0 pages UNION OF INDIA Vs C.KRISHNA REDDY
Case number: C.A. No.-007127-007127 / 1999 |
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18 December 2003
Supreme Court 0 pages GORA LAL Vs UNION OF INDIA
Case number: C.A. No.-004350-004351 / 2002 |
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18 December 2003
Supreme Court 0 pages HARISHCHANDRA HEGDE Vs STATE OF KARNATAKA
Case number: C.A. No.-005385-005385 / 1997 |
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18 December 2003
Supreme Court 0 pages E A SATHYANESAN Vs V K AGNIHOTRI
Case number: C.A. No.-005629-005629 / 1997 |
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18 December 2003
Supreme Court 8 pages K. BALAKRISHNAN Vs K. KAMALAM .
Bench: Y.K.SABHARWAL,D.M. DHARMADHIKARI |