Showing 20971 - 20985 of 41947 judgements
19 December 2003
Supreme Court
3 pages
IN RE: Vs SH. PRAVAKAR BEHERA, DFO, PURI DIVISION

Case number: 9999 No.-000301-000301 / 2003
Diary number: 18157 / 2003

19 December 2003
Supreme Court
4 pages
F.M. DEVARU GANAPATI BHAT Vs PRABHAKAR GANAPATHI BHAT

Bench: Y.K.SABHARWAL,DR.A.R.LAKSHMANAN
Case number: C.A. No.-004385-004385 / 2001
Diary number: 15959 / 1999
Advocates: Vs S. N. BHAT

19 December 2003
Supreme Court
5 pages
SHIV NANDAN DIXIT Vs STATE OF UP

Case number: Crl.A. No.-000544-000544 / 1997
Diary number: 1208 / 1997
Advocates: Vs JATINDER KUMAR BHATIA

19 December 2003
Supreme Court
7 pages
CHANAKYA DHIBAR (DEAD) Vs STATE OF W B

Bench: DORAISWAMY RAJU,ARIJIT PASAYAT
Case number: Crl.A. No.-000728-000728 / 1997
Diary number: 10102 / 1997
Advocates: Vs TARA CHANDRA SHARMA

19 December 2003
Supreme Court
11 pages
HOWRAH MUNICIPAL CORPN Vs GANGES ROPE CO LTD

Bench: SHIVARAJ V. PATIL,D.M. DHARMADHIKARI.
Case number: C.A. No.-008561-008561 / 1997
Diary number: 15878 / 1997
Advocates: Vs SUNIL KUMAR JAIN

19 December 2003
Supreme Court
7 pages
BACHHU NARAIN SINGH Vs NARESH YADAV

Case number: Crl.A. No.-001969-001971 / 1996
Diary number: 79028 / 1996
Advocates: Vs RANJAN MUKHERJEE

19 December 2003
Supreme Court
12 pages
MOIJULLAH @ PUTTAN Vs STATE OF RAJASTHAN

Case number: Crl.A. No.-000459-000459 / 2002
Diary number: 18210 / 2001
Advocates: Vs ASHOK K. MAHAJAN

19 December 2003
Supreme Court
7 pages
VIDEOCON PROPERTIES LTD. Vs BHALCHANDRA LABORATORIES .

Bench: DORAISWAMY RAJU,ARIJIT PASAYAT.
Case number: C.A. No.-010135-010135 / 2003
Diary number: 19763 / 2002
Advocates: JATIN ZAVERI Vs M. J. PAUL

19 December 2003
Supreme Court
3 pages
IN RE: Vs SH. PRAVAKAR BEHERA, DFO, PURI DIVISION

Case number: 9999 No.-000301-000301 / 2003
Diary number: 18157 / 2003

19 December 2003
Supreme Court
19 pages
GANGA RETREAT & TOWERS LTD. Vs STATE OF RAJASTHAN .

Bench: R.C. LAHOTI,ASHOK BHAN
Case number: C.A. No.-005188-005188 / 2001
Diary number: 11666 / 2001
Advocates: Vs SUSHIL KUMAR JAIN

18 December 2003
Supreme Court
0 pages
UNION OF INDIA Vs C.KRISHNA REDDY

Case number: C.A. No.-007127-007127 / 1999
Diary number: 18132 / 1999
Advocates: B. KRISHNA PRASAD Vs S. USHA REDDY

18 December 2003
Supreme Court
0 pages
GORA LAL Vs UNION OF INDIA

Case number: C.A. No.-004350-004351 / 2002
Diary number: 4456 / 2000
Advocates: ASHOK MATHUR Vs B. V. BALARAM DAS

18 December 2003
Supreme Court
0 pages
HARISHCHANDRA HEGDE Vs STATE OF KARNATAKA

Case number: C.A. No.-005385-005385 / 1997
Diary number: 21139 / 1996

18 December 2003
Supreme Court
0 pages
E A SATHYANESAN Vs V K AGNIHOTRI

Case number: C.A. No.-005629-005629 / 1997
Diary number: 10728 / 1997
Advocates: E. M. S. ANAM Vs

18 December 2003
Supreme Court
8 pages
K. BALAKRISHNAN Vs K. KAMALAM .

Bench: Y.K.SABHARWAL,D.M. DHARMADHIKARI
Case number: C.A. No.-001036-001036 / 2000
Diary number: 19690 / 1999
Advocates: RAJIV MEHTA Vs M. P. VINOD