|
05 January 2004
Supreme Court 0 pages NATIONAL INSURANCE CO. LTD. Vs RAM KALI AND ORS.
Bench: V.N. KHARE CJ,D.M. DHARMADHIKAR1,SB. SINHA |
|
05 January 2004
Supreme Court 3 pages U O I Vs KISHAN K SHARMA
Bench: CJI,S.B.SINHA. |
|
05 January 2004
Supreme Court 0 pages NATIONAL INSURANCE CO. LTD. Vs RAM KALI AND ORS.
Case number: Appeal (civil) 9065 of 2003 |
|
05 January 2004
Supreme Court 7 pages ANDHRA BANK Vs W.T. SESHACHALAM
Bench: BRIJESH KUMAR,ARUN KUMAR. |
|
05 January 2004
Supreme Court 6 pages M.T.KHAN Vs GOVT. A.P. .
Bench: CJI |
|
05 January 2004
Supreme Court 22 pages UNION OF INDIA Vs S.B. VOHRA .
Bench: CJI,S.B. SINHA,DR. AR. LAKSHMANAN. |
|
05 January 2004
Supreme Court 29 pages NATIONAL INNSURANCE CO.LTD. Vs SWARAN SINGH
Bench: CJI.,V.N. KHARE,D.M. DHARMADHIKARI,S.B. SINHA. |
|
05 January 2004
Supreme Court 4 pages INDIA UMBRELLA MANUFACTURING CO. Vs BHAGABANDEI AGARWALLA (D) THR. LRS.
Bench: R.C.LAHOTI,ASHOK BHAN |
|
05 January 2004
Supreme Court 8 pages Ajay Gandhi and Anr. Vs B. Singh and Ors.
Bench: CJI,S.B. SINHA |
|
05 January 2004
Supreme Court 8 pages Ajay Gandhi and Anr. Vs B. Singh and Ors.
Case number: Transfer Case (civil) 5 of 1997 |
|
28 December 2003
Supreme Court 4 pages BALWANT SINGH Vs ANAND KUMAR SHARMA .
Case number: C.A. No.-000910-000910 / 2001 |
|
19 December 2003
Supreme Court 0 pages STATE OF MANIPUR Vs R.K. MANIKANTA SINGH .
Case number: C.A. No.-010207-010207 / 2003 |
|
19 December 2003
Supreme Court 0 pages BOARD OF SECONDARY EDUCATION OF ASSAM Vs MD. SARIFUZ ZAMAN .
Case number: C.A. No.-010250-010250 / 2003 |
|
19 December 2003
Supreme Court 0 pages RADHA RAMAN SAMANTA Vs BANK OF INDIA
Case number: C.A. No.-002063-002063 / 2000 |
|
19 December 2003
Supreme Court 0 pages M/S. TERI OAT ESTATES(P) LTD. Vs U.T., CHANDIGARH .
Case number: C.A. No.-000049-000049 / 1999 |