Showing 20956 - 20970 of 41947 judgements
05 January 2004
Supreme Court
0 pages
NATIONAL INSURANCE CO. LTD. Vs RAM KALI AND ORS.

Bench: V.N. KHARE CJ,D.M. DHARMADHIKAR1,SB. SINHA
Case number: Appeal (civil) 9065 of 2003

05 January 2004
Supreme Court
3 pages
U O I Vs KISHAN K SHARMA

Bench: CJI,S.B.SINHA.
Case number: C.A. No.-006252-006252 / 1998
Diary number: 9202 / 1997

05 January 2004
Supreme Court
0 pages
NATIONAL INSURANCE CO. LTD. Vs RAM KALI AND ORS.

Case number: Appeal (civil) 9065 of 2003

05 January 2004
Supreme Court
7 pages
ANDHRA BANK Vs W.T. SESHACHALAM

Bench: BRIJESH KUMAR,ARUN KUMAR.
Case number: C.A. No.-005456-005456 / 2002
Diary number: 386 / 2002

05 January 2004
Supreme Court
6 pages
M.T.KHAN Vs GOVT. A.P. .

Bench: CJI
Case number: C.A. No.-000004-000004 / 2004
Diary number: 11653 / 1998
Advocates: MADHU MOOLCHANDANI Vs GUNTUR PRABHAKAR

05 January 2004
Supreme Court
22 pages
UNION OF INDIA Vs S.B. VOHRA .

Bench: CJI,S.B. SINHA,DR. AR. LAKSHMANAN.
Case number: C.A. No.-002887-002887 / 2001
Diary number: 19743 / 2000

05 January 2004
Supreme Court
29 pages
NATIONAL INNSURANCE CO.LTD. Vs SWARAN SINGH

Bench: CJI.,V.N. KHARE,D.M. DHARMADHIKARI,S.B. SINHA.
Case number: SLP(C) No.-009027-009027 / 2003
Diary number: 8258 / 2003

05 January 2004
Supreme Court
4 pages
INDIA UMBRELLA MANUFACTURING CO. Vs BHAGABANDEI AGARWALLA (D) THR. LRS.

Bench: R.C.LAHOTI,ASHOK BHAN
Case number: C.A. No.-005357-005357 / 1996
Diary number: 79030 / 1996
Advocates: Vs RAJIV MEHTA

05 January 2004
Supreme Court
8 pages
Ajay Gandhi and Anr. Vs B. Singh and Ors.

Bench: CJI,S.B. SINHA
Case number: Transfer Case (civil) 5 of 1997

05 January 2004
Supreme Court
8 pages
Ajay Gandhi and Anr. Vs B. Singh and Ors.

Case number: Transfer Case (civil) 5 of 1997

28 December 2003
Supreme Court
4 pages
BALWANT SINGH Vs ANAND KUMAR SHARMA .

Case number: C.A. No.-000910-000910 / 2001
Diary number: 3854 / 2000
Advocates: 0 Vs LAKSHMI RAMAN SINGH

19 December 2003
Supreme Court
0 pages
STATE OF MANIPUR Vs R.K. MANIKANTA SINGH .

Case number: C.A. No.-010207-010207 / 2003
Diary number: 14386 / 2003

19 December 2003
Supreme Court
0 pages
BOARD OF SECONDARY EDUCATION OF ASSAM Vs MD. SARIFUZ ZAMAN .

Case number: C.A. No.-010250-010250 / 2003
Diary number: 1211 / 2002
Advocates: RAJIV MEHTA Vs K. SARADA DEVI

19 December 2003
Supreme Court
0 pages
RADHA RAMAN SAMANTA Vs BANK OF INDIA

Case number: C.A. No.-002063-002063 / 2000
Diary number: 13132 / 1999
Advocates: Vs BINA GUPTA

19 December 2003
Supreme Court
0 pages
M/S. TERI OAT ESTATES(P) LTD. Vs U.T., CHANDIGARH .

Case number: C.A. No.-000049-000049 / 1999
Diary number: 11103 / 1997
Advocates: MANOJ SWARUP Vs KAMINI JAISWAL