Showing 20941 - 20955 of 41947 judgements
06 January 2004
Supreme Court
4 pages
M/S. PEARLITE LINERS PVT. LTD. Vs MANORAMA SIRSI

Bench: BRIJESH KUMAR,ARUN KUMAR
Case number: C.A. No.-005348-005348 / 2002
Diary number: 1269 / 2002

06 January 2004
Supreme Court
25 pages
PEOPLE'S UNION FOR CIVIL LIBERTIES Vs U.O.I.

Case number: C.A. No.-004294-004294 / 1998
Diary number: 2452 / 1998

05 January 2004
Supreme Court
14 pages
CHAIRMAN & M.D., N.T.P.C. Vs M/S. RESHMI CONSTRUCTIONS,BUILDERS&CONT.

Bench: CJI,S.B. SINHA.
Case number: C.A. No.-002754-002754 / 2002
Diary number: 63955 / 2002
Advocates: Vs M. T. GEORGE

05 January 2004
Supreme Court
0 pages
M/S. JAI DURGA FINVEST PVT. LTD. Vs STATE OF HARYANA .

Bench: V. N. KHARE,CJ,S.B. SINHA,DR. AR. LAKSHMANAN
Case number: C.A. No.-009267-009267 / 2003
Diary number: 6746 / 2003
Advocates: Vs KAVEETA WADIA

05 January 2004
Supreme Court
10 pages
RAMRAO Vs ALL INDIA B.C.BANK EMP.WELFARE ASSON&ORS

Bench: S.B. SINHA,ARUN KUMAR.
Case number: C.A. No.-004593-004594 / 2002
Diary number: 17248 / 2001
Advocates: Vs ASHOK KUMAR SINGH

05 January 2004
Supreme Court
0 pages
NATIONAL INSURANCE CO. LTD. Vs SAVITRI DEVI .

Bench: V. N. KHARE,CJ,D.M. DHARMADHIKARI,S.B. SINHA
Case number: SLP(C) No.-000171-000171 / 2004
Diary number: 7483 / 2003

05 January 2004
Supreme Court
5 pages
MANGILAL Vs STATE OF M.P.

Bench: DORAISWAMY RAJU,ARIJIT PASAYAT.
Case number: Crl.A. No.-000667-000667 / 2003
Diary number: 18086 / 2002

05 January 2004
Supreme Court
0 pages
NEW INDIA ASSURANCE CO. LTD. Vs MANJIT KAUR .

Bench: V. N. KHARE CJ,S.B. SINHA
Case number: SLP(C) No.-000176-000176 / 2004
Diary number: 9727 / 2003
Advocates: KAILASH CHAND Vs

05 January 2004
Supreme Court
1 pages
NATIONAL INSURANCE CO. LTD. Vs BHAGWANI .

Bench: CJI,S.B. SINHA.
Case number: 9999 No.-009215-009215 / 2003
Diary number: 8609 / 2003

05 January 2004
Supreme Court
0 pages
M/S. JAI DURGA FINVEST PVT. LTD. Vs STATE OF HARYANA .

Case number: C.A. No.-009267-009267 / 2003
Diary number: 6746 / 2003
Advocates: Vs KAVEETA WADIA

05 January 2004
Supreme Court
7 pages
BORGARAM DEURI Vs PREMODHAR BORA

Bench: CJI,S.B. SINHA.
Case number: C.A. No.-001300-001300 / 2003
Diary number: 1480 / 2003
Advocates: Vs RAJIV MEHTA

05 January 2004
Supreme Court
0 pages
NATIONAL INSURANCE CO. LTD. Vs SAVITRI DEVI .

Case number: SLP(C) No.-000171-000171 / 2004
Diary number: 7483 / 2003

05 January 2004
Supreme Court
15 pages
SULTAN SADIK Vs SANJAY RAJ SUBBA .

Bench: CJI,S.B. SINHA.
Case number: C.A. No.-008425-008425 / 2002
Diary number: 24244 / 2002
Advocates: Vs SUSHIL KUMAR JAIN

05 January 2004
Supreme Court
0 pages
NEW INDIA ASSURANCE CO. LTD. Vs MANJIT KAUR .

Case number: SLP(C) No.-000176-000176 / 2004
Diary number: 9727 / 2003
Advocates: KAILASH CHAND Vs

05 January 2004
Supreme Court
9 pages
FCI Vs M/S.BABULAL AGRAWAL

Bench: BRIJESH KUMAR,ARUN KUMAR
Case number: C.A. No.-003484-003484 / 1997
Diary number: 461 / 1997
Advocates: Vs RUBY SINGH AHUJA