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16 January 2004
Supreme Court 12 pages STATE OF A P Vs V. VENKATESWARA RAO(D) BY LR.
Bench: SHIVARAJ V. PATIL,D.M. DHARMADHIKARI. |
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16 January 2004
Supreme Court 6 pages MEHBOOB DAWOOD SHAIKH Vs STATE OF MAHARASHTRA
Bench: DORAISWAMY RAJU,ARIJIT PASAYAT |
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16 January 2004
Supreme Court 0 pages SAMARENDRA DAS Vs STATE OF WEST BENGAL .
Bench: V.N. KHARE CJ,S.H. KAPADIA |
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16 January 2004
Supreme Court 0 pages SAMARENDRA DAS Vs STATE OF WEST BENGAL .
Case number: SLP(C) No.-022866-022866 / 2003 |
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15 January 2004
Supreme Court 7 pages B R CHOWDHURY Vs INDIAN OIL CORPN LTD
Bench: SHIVARAJ V. PATIL,D.M. DHARMADHIKARI. |
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15 January 2004
Supreme Court 73 pages Vs
Bench: CJI,R.C. LAHOTI,B.N. AGRAWAL,DR. AR. LAKSHMANAN. |
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15 January 2004
Supreme Court 123 pages Vs
Bench: V.N.Khare CJI , R.C.Lahoti , B.N.Agarwal , S.B.Sinha , A.R.Lakshmanan |
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15 January 2004
Supreme Court 0 pages MOHINDER KUMAR Vs STATE OF HARYANA
Bench: K.G. BALAKRISHNAN,B.N. SRIKRISHNA |
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15 January 2004
Supreme Court 0 pages MOHINDER KUMAR Vs STATE OF HARYANA
Case number: Crl.A. No.-000760-000760 / 1997 |
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13 January 2004
Supreme Court 26 pages JAMSHED HORMUSJI WADIA Vs BOARD OF TRUSTEES,PORT OF MUMBAI
Bench: R.C. LAHOTI,BRIJESH KUMAR. |
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13 January 2004
Supreme Court 0 pages AHMEDABAD PVT.PRIMARY TEACHERS' ASSON. Vs ADMINISTRATIVE OFFICER .
Case number: C.A. No.-006369-006369 / 2001 |
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13 January 2004
Supreme Court 0 pages AHMEDABAD PVT.PRIMARY TEACHERS' ASSON. Vs ADMINISTRATIVE OFFICER .
Bench: SHIVARAJ V. PATIL,D.M DHARMADHIKARI |
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12 January 2004
Supreme Court 10 pages T SHANKAR PRASAD Vs STATE OF A P
Bench: DORAISWAMY RAJU,ARIJIT PASAYAT |
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12 January 2004
Supreme Court 11 pages A.C. RAZIA Vs GOVERNMENT OF KERALA .
Bench: CJI.,P. VENKATARAMA REDDI. |
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09 January 2004
Supreme Court 3 pages SPECIAL DIRECTOR,ENFORCEMENT DIRECT.&ANR Vs MOHD. GHULAM GHOUSE
Bench: DORAISWAMY RAJU,ARIJIT PASAYAT |