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CASE NO.: Special Leave Petition (civil)  9215 of 2003

PETITIONER: National Insurance Co. Ltd.                      

RESPONDENT: Bhagwani & Ors.                                          

DATE OF JUDGMENT: 05/01/2004

BENCH: CJI & S.B. Sinha.

JUDGMENT: J U D G M E N T

By V.N. Khare, CJI & S.B. Sinha, J.   

       This Special Leave Petition is covered by a judgment of this Court in  SLP (Civil) No. 9027 of 2003, National Insurance Co. Ltd. Vs. Swaran  Singh & Ors, delivered today where it has been held that the learner’s  licence is also a valid licence.  

       It is accordingly dismissed.